High Courts04 Sept 1902
Emperor Vs Malgowda Basgowda
Bombay High Court · (1904) ILR (Bom) 420
Penal Code, 1860 (IPC) — Section 471, 476
COURT ARCHIVE
Bombay High Court judgments
73,045 judgments · page 3,653 of 3,653
High Courts01 Sept 1902
Trimbak Tukaram Naik and Others Vs Bhagchand and Another
Bombay High Court · (1904) ILR (Bom) 14
High Courts21 Aug 1902
Kashiram and Another Vs Pandu and Others
Bombay High Court · (1904) ILR (Bom) 1
High Courts07 Aug 1902
Krishnova Nayak Vs Keshav Balkrishna
Bombay High Court · (1904) ILR (Bom) 46
Khoti Settlement Act, 1880 — Section 8
High Courts16 Apr 1901
Jehangir Maneckji Cursetji Vs The Secretary of State for India
Bombay High Court · 2 Ind. Cas. 150