High Courts22 Dec 1902
Dhondiram Bin Laxmon Vs Taba Savadan and Others
Bombay High Court · (1904) ILR (Bom) 214
Civil Procedure Code, 1908 (CPC) — Section 48, 54
COURT ARCHIVE
Bombay High Court judgments
73,045 judgments · page 3,652 of 3,653
High Courts16 Dec 1902
Byramji Jamsetji Vs Chunilal Lalchand and Another
Bombay High Court · (1904) ILR (Bom) 172
Civil Procedure Code, 1908 (CPC) — Section 13Transfer of Property Act, 1882 — Section 52
High Courts09 Dec 1902
Jehangir M. Cursetji Vs The Secretary of State for India in Council
Bombay High Court · (1904) ILR (Bom) 122
High Courts09 Dec 1902
Tribhovan Chunilal Vs The Ahmedabad Municipality
Bombay High Court · (1904) ILR (Bom) 144
Bombay District Municipal (Amendmend) Act, 1884 — Section 33(e)
High Courts09 Dec 1902
Balaji Raghunath Phadke Vs Ramchandra Kashi Patkar
Bombay High Court · (1904) ILR (Bom) 170
Transfer of Property Act, 1882 — Section 116
High Courts04 Dec 1902
Nandubai Ayal Mangaldas Bhanji Vs Gau Bin Halia Bagal
Bombay High Court · (1904) ILR (Bom) 97
Stamp Act, 1899 — Article 24(I), 24
High Courts03 Dec 1902
Vadilal Lallubhai Vs Shah Khushal Dalpatram and Another
Bombay High Court · (1904) ILR (Bom) 102
Civil Procedure Code, 1908 (CPC) — Section 27
High Courts02 Dec 1902
Rajmal Motiram and Others Vs Shivaji Anandrav
Bombay High Court · (1904) ILR (Bom) 100
Dekkhan Agriculturists Relief Act, 1879 — Section 12
High Courts02 Dec 1902
Ishvar Timappa Hegde Vs Devar Venkappa Shanbog and Another
Bombay High Court · (1904) ILR (Bom) 95
Transfer of Property Act, 1882 — Section 53
High Courts01 Dec 1902
The Collector of Ahmedabad Vs Savchand Ladukchand
Bombay High Court · (1904) ILR (Bom) 91
Court Fees Act, 1870 — Section 19D
High Courts27 Nov 1902
Emperor Vs Sherufalli Allibhoy
Bombay High Court · (1904) ILR (Bom) 87
Criminal Procedure Code, 1898 (CrPC) — Section 235(1)Penal Code, 1860 (IPC) — Section 486
High Courts27 Nov 1902
Bomanji Jamsetji Mistri and Bai Nawajbai Minor by Her Father and Next Friend, The Said Bomanji Mistri Vs Nusserwanji Rustomji Mistri
Bombay High Court · (1904) ILR (Bom) 65
High Courts12 Nov 1902
Malkarjun Shidapa Vs The Southern Maratha Railway Company
Bombay High Court · (1904) ILR (Bom) 82
High Courts11 Nov 1902
Secretary of State for India in Council Vs Janardan Ganpatrao
Bombay High Court · (1904) ILR (Bom) 80
High Courts15 Oct 1902
Dhanram Ragho Vs Ganpat Sadashiv and Another
Bombay High Court · (1927) ILR (Bom) 62
High Courts25 Sept 1902
Emperor Vs Varjivandas alias Kalidas Bhaidas
Bombay High Court · (1904) ILR (Bom) 54
Criminal Procedure Code, 1898 (CrPC) — Section 209, 423Penal Code, 1860 (IPC) — Section 109, 471
High Courts16 Sept 1902
Balaji Ramchandra Deshpande Vs Datto Ramchandra
Bombay High Court · (1904) ILR (Bom) 48
High Courts12 Sept 1902
Joitaram Ramkrishna Vs Ramkrishna Mandal and Another
Bombay High Court · (1904) ILR (Bom) 20
Transfer of Property Act, 1882 — Section 123
High Courts08 Sept 1902
Pandurang Babu Parab Vs Mahadaji Moreshvar Gokhale
Bombay High Court · (1904) ILR (Bom) 15
Transfer of Property Act, 1882 — Section 83