COURT ARCHIVE

Bombay High Court judgments

73,004 judgments · page 3,650 of 3,651

High Courts19 Dec 1902

Bala Vs Shiva and Others

Bombay High Court · (1904) ILR (Bom) 176

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High Courts16 Dec 1902

Byramji Jamsetji Vs Chunilal Lalchand and Another

Bombay High Court · (1904) ILR (Bom) 172

Civil Procedure Code, 1908 (CPC) — Section 13Transfer of Property Act, 1882 — Section 52

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High Courts09 Dec 1902

Jehangir M. Cursetji Vs The Secretary of State for India in Council

Bombay High Court · (1904) ILR (Bom) 122

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High Courts09 Dec 1902

Tribhovan Chunilal Vs The Ahmedabad Municipality

Bombay High Court · (1904) ILR (Bom) 144

Bombay District Municipal (Amendmend) Act, 1884 — Section 33(e)

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High Courts09 Dec 1902

Balaji Raghunath Phadke Vs Ramchandra Kashi Patkar

Bombay High Court · (1904) ILR (Bom) 170

Transfer of Property Act, 1882 — Section 116

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High Courts04 Dec 1902

Nandubai Ayal Mangaldas Bhanji Vs Gau Bin Halia Bagal

Bombay High Court · (1904) ILR (Bom) 97

Stamp Act, 1899 — Article 24(I), 24

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High Courts03 Dec 1902

Vadilal Lallubhai Vs Shah Khushal Dalpatram and Another

Bombay High Court · (1904) ILR (Bom) 102

Civil Procedure Code, 1908 (CPC) — Section 27

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High Courts02 Dec 1902

Rajmal Motiram and Others Vs Shivaji Anandrav

Bombay High Court · (1904) ILR (Bom) 100

Dekkhan Agriculturists Relief Act, 1879 — Section 12

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High Courts02 Dec 1902

Ishvar Timappa Hegde Vs Devar Venkappa Shanbog and Another

Bombay High Court · (1904) ILR (Bom) 95

Transfer of Property Act, 1882 — Section 53

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High Courts01 Dec 1902

The Collector of Ahmedabad Vs Savchand Ladukchand

Bombay High Court · (1904) ILR (Bom) 91

Court Fees Act, 1870 — Section 19D

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High Courts27 Nov 1902

Emperor Vs Sherufalli Allibhoy

Bombay High Court · (1904) ILR (Bom) 87

Criminal Procedure Code, 1898 (CrPC) — Section 235(1)Penal Code, 1860 (IPC) — Section 486

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High Courts27 Nov 1902

Bomanji Jamsetji Mistri and Bai Nawajbai Minor by Her Father and Next Friend, The Said Bomanji Mistri Vs Nusserwanji Rustomji Mistri

Bombay High Court · (1904) ILR (Bom) 65

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High Courts12 Nov 1902

Malkarjun Shidapa Vs The Southern Maratha Railway Company

Bombay High Court · (1904) ILR (Bom) 82

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High Courts11 Nov 1902

Secretary of State for India in Council Vs Janardan Ganpatrao

Bombay High Court · (1904) ILR (Bom) 80

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High Courts15 Oct 1902

Dhanram Ragho Vs Ganpat Sadashiv and Another

Bombay High Court · (1927) ILR (Bom) 62

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High Courts25 Sept 1902

Emperor Vs Varjivandas alias Kalidas Bhaidas

Bombay High Court · (1904) ILR (Bom) 54

Criminal Procedure Code, 1898 (CrPC) — Section 209, 423Penal Code, 1860 (IPC) — Section 109, 471

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High Courts16 Sept 1902

Balaji Ramchandra Deshpande Vs Datto Ramchandra

Bombay High Court · (1904) ILR (Bom) 48

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High Courts12 Sept 1902

Joitaram Ramkrishna Vs Ramkrishna Mandal and Another

Bombay High Court · (1904) ILR (Bom) 20

Transfer of Property Act, 1882 — Section 123

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High Courts08 Sept 1902

Pandurang Babu Parab Vs Mahadaji Moreshvar Gokhale

Bombay High Court · (1904) ILR (Bom) 15

Transfer of Property Act, 1882 — Section 83

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High Courts04 Sept 1902

Emperor Vs Malgowda Basgowda

Bombay High Court · (1904) ILR (Bom) 420

Penal Code, 1860 (IPC) — Section 471, 476

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