COURT ARCHIVE

Bombay High Court judgments

73,045 judgments · page 3,353 of 3,653

High Courts30 Sept 1936

In Re: Bai Rukhiabai

Bombay High Court · AIR 1937 Bom 63 : 166 Ind. Cas. 940

Read judgment

High Courts30 Sept 1936Dismissed

Ahmedmiya Haji Mahomed Kadwani Vs Bai Rukhiabai

Bombay High Court · (1936) 38 BOMLR 1283

Read judgment

High Courts22 Sept 1936

In Re: Janki Prasad Poddar and Baijnath Ramchander

Bombay High Court · AIR 1937 Bom 365

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16

Read judgment

High Courts16 Sept 1936

Nemichand Uttamchand Vs Chaturbhuj Damji

Bombay High Court · AIR 1937 Bom 64 : (1936) 38 BOMLR 1281

Limitation Act, 1908 — Section 12(2)

Read judgment

High Courts10 Sept 1936Dismissed

The Secretary of State for India Vs The Bank of India Ltd.

Bombay High Court · AIR 1937 Bom 145 : (1936) 38 BOMLR 1205

Securities Act, 1920 — Section 16(1)

Read judgment

High Courts09 Sept 1936

Hussein Mahomedbhai Khoja Vs Official Assignee

Bombay High Court · AIR 1937 Bom 144 : 167 Ind. Cas. 764

Presidency Towns Insolvency Act, 1909 — Section 39, 39(a), 39(d), 39(f)

Read judgment

High Courts09 Sept 1936Dismissed

Hussein Mahomedbhai Khoja Vs The Official Assignee of Bombay

Bombay High Court · (1936) 38 BOMLR 1204

Presidency Towns Insolvency Act, 1909 — Section 39(a)

Read judgment

High Courts03 Sept 1936

Dagdu Govindshet Wani Vs Punja Vedu Wani

Bombay High Court · AIR 1937 Bom 55 : (1936) 38 BOMLR 1189 : 166 Ind. Cas. 598

Criminal Procedure Code, 1898 (CrPC) — Section 250

Read judgment

High Courts03 Sept 1936

Emperor Vs Sahebrao Baburao

Bombay High Court · AIR 1937 Bom 46 : (1936) 38 BOMLR 1192 : 166 Ind. Cas. 731

Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 406

Read judgment

High Courts31 Aug 1936Allowed

Emperor Vs R.J. Mistry

Bombay High Court · AIR 1937 Bom 52 : (1936) 38 BOMLR 1181 : 166 Ind. Cas. 736

Factories Act, 1934 — Section 39, 42, 60

Read judgment

High Courts28 Aug 1936Allowed

Trimbak Ravji Pradhan Vs Vishnu Waman Kanitkar

Bombay High Court · AIR 1937 Bom 114 : (1936) 38 BOMLR 1314

Bombay District Municipal Act, 1901 — Section 23(7A)

Read judgment

High Courts28 Aug 1936

Emperor Vs Mahomed Adam Chohan

Bombay High Court · AIR 1937 Bom 60 : (1936) 38 BOMLR 1186

Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 32(1)

Read judgment

High Courts19 Aug 1936

The Secretary of State for India Vs Narayanrao Ganpatrao Vinchurkar

Bombay High Court · AIR 1937 Bom 109 : (1936) 38 BOMLR 1339

Maharashtra Revenue Jurisdiction Act, 1876 — Section 4(f), 5(a)

Read judgment

High Courts18 Aug 1936

Dattatraya Sitaram Kulkarni and Others Vs Shankar Mahadji Kulkarni

Bombay High Court · AIR 1938 Bom 250

Trusts Act, 1882 — Section 90

Read judgment

High Courts18 Aug 1936

Dattatraya Sitaram Kulkarni Vs Shankar Mahadji Kulkarni Shankar Mahadji Kulkarni Vs Mahadji Bhikaji Kulkarni

Bombay High Court · (1938) 40 BOMLR 118

Trusts Act, 1882 — Section 90

Read judgment

High Courts13 Aug 1936

Emperor Vs Dattatraya Malhar Bidkar

Bombay High Court · AIR 1937 Bom 28 : (1936) 38 BOMLR 1115 : 166 Ind. Cas. 263

Press and Registration of Books Act, 1867 — Section 12

Read judgment

High Courts12 Aug 1936

Emperor Vs Laxman Jairam

Bombay High Court · AIR 1937 Bom 31 : (1936) 38 BOMLR 1122 : 166 Ind. Cas. 569

Evidence Act, 1872 — Section 30

Read judgment

High Courts07 Aug 1936

Emperor Vs Khan Mahomed Shermahomed

Bombay High Court · 168 Ind. Cas. 870

Penal Code, 1860 (IPC) — Section 301A

Read judgment

High Courts07 Aug 1936

Emperor Vs Khanmahomed Shermahomed

Bombay High Court · AIR 1937 Bom 96 : (1936) 38 BOMLR 1111

Penal Code, 1860 (IPC) — Section 304A

Read judgment

High Courts06 Aug 1936Allowed

Gemalsingji Khumansingji Vs Bai Fati

Bombay High Court · (1938) 40 BOMLR 1205

Read judgment