High Courts23 Nov 1936
Saiyad Jaffar El Edroos Vs Saiyad Mahomed El Edroos
Bombay High Court · AIR 1937 Bom 217 : (1937) 39 BOMLR 277
Limitation Act, 1908 — Article 120
COURT ARCHIVE
Bombay High Court judgments
73,078 judgments · page 3,354 of 3,654
High Courts23 Nov 1936
Saiyed Jaffar Eledrus Vs Saiyed Mahomed El Edrus and Others
Bombay High Court · 169 Ind. Cas. 232
Limitation Act, 1963 — Section 18
High Courts19 Nov 1936
Shaikh Shukrullah Vs Musammat Zohra Bibi
Bombay High Court · (1937) 39 BOMLR 316 : (1937) 45 LW 83
High Courts17 Nov 1936
Ratanshaw Dinshawji Chothia Vs Bamanji Dhanjibhai and Others
Bombay High Court · AIR 1938 Bom 238
Succession Act, 1925 — Section 5
High Courts17 Nov 1936Dismissed
Ratanshaw Dinshawji Chothia Vs Bamanji Dhanjibhai
Bombay High Court · (1938) 40 BOMLR 141
Succession Act, 1925 — Section 5
High Courts06 Nov 1936
Tulsidas Mavji Vs The Advocate General of Bombay
Bombay High Court · AIR 1937 Bom 447 : (1937) 39 BOMLR 495
High Courts16 Oct 1936
In Re: The Katni Cement and Industrial Co. Ltd.
Bombay High Court · AIR 1937 Bom 423 : (1937) 39 BOMLR 675
Companies Act, 1956 — Section 153, 213
High Courts16 Oct 1936
Balu Sakharam Powar Vs Lahoo Sambhaji Tetgura
Bombay High Court · AIR 1937 Bom 279
High Courts14 Oct 1936Dismissed
Surji Fulaji Vs The Secretary of State for India
Bombay High Court · (1937) 39 BOMLR 216
Bombay Land Revenue Code, 1879 — Section 37Evidence Act, 1872 — Section 110
High Courts14 Oct 1936
Suraji Fulaji Vs Secretary of State
Bombay High Court · AIR 1937 Bom 193 : 169 Ind. Cas. 327
Bombay Land Revenue Code, 1879 — Section 37
High Courts13 Oct 1936
Appa Trimbak Deshpande Vs Vaman Govind Deshpande
Bombay High Court · AIR 1937 Bom 181 : (1937) 39 BOMLR 156
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts13 Oct 1936Dismissed
Liladhar Chaturbhuj Vs Harilal Jethabhai
Bombay High Court · AIR 1937 Bom 155 : (1937) 39 BOMLR 44
Evidence Act, 1872 — Section 106
High Courts01 Oct 1936
In Re: Mahadeo Krishna Rupji
Bombay High Court · AIR 1937 Bom 98 : (1936) 38 BOMLR 1286
High Courts30 Sept 1936Dismissed
Ahmedmiya Haji Mahomed Kadwani Vs Bai Rukhiabai
Bombay High Court · (1936) 38 BOMLR 1283
High Courts22 Sept 1936
In Re: Janki Prasad Poddar and Baijnath Ramchander
Bombay High Court · AIR 1937 Bom 365
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts16 Sept 1936
Nemichand Uttamchand Vs Chaturbhuj Damji
Bombay High Court · AIR 1937 Bom 64 : (1936) 38 BOMLR 1281
Limitation Act, 1908 — Section 12(2)
High Courts10 Sept 1936Dismissed
The Secretary of State for India Vs The Bank of India Ltd.
Bombay High Court · AIR 1937 Bom 145 : (1936) 38 BOMLR 1205
Securities Act, 1920 — Section 16(1)
High Courts09 Sept 1936
Hussein Mahomedbhai Khoja Vs Official Assignee
Bombay High Court · AIR 1937 Bom 144 : 167 Ind. Cas. 764
Presidency Towns Insolvency Act, 1909 — Section 39, 39(a), 39(d), 39(f)
High Courts09 Sept 1936Dismissed
Hussein Mahomedbhai Khoja Vs The Official Assignee of Bombay
Bombay High Court · (1936) 38 BOMLR 1204
Presidency Towns Insolvency Act, 1909 — Section 39(a)