High Courts30 Mar 1937
Haridas Vallabhdas Vs Bombay Municipality
Bombay High Court · AIR 1937 Bom 364
Bombay Prevention of Adulteration Act, 1925 — Section 4
COURT ARCHIVE
Bombay High Court judgments
73,045 judgments · page 3,350 of 3,653
High Courts30 Mar 1937Allowed
The Bombay Municipality Vs Haridas Vallabhdas
Bombay High Court · (1937) 39 BOMLR 629
Bombay Prevention of Adulteration Act, 1925 — Section 14, 16, 4
High Courts25 Mar 1937Dismissed
Jotiba Limbaji Kanashenavar Vs Ramappa Jotiba Kanashenavar
Bombay High Court · AIR 1938 Bom 459 : (1938) 40 BOMLR 957
Limitation Act, 1908 — Section 5
High Courts25 Mar 1937
Gajanan Chintaman Dixit Vs Jankibai Kashinath Pable Natekar
Bombay High Court · AIR 1938 Bom 113 : (1937) 39 BOMLR 1304
High Courts25 Mar 1937
COMMISSIONER OF Income Tax, BOMBAY Vs GOVINDRAM SEKSARIA.
Bombay High Court · (1938) 6 ITR 584
Income Tax Act, 1961 — Section 66(2)
High Courts23 Mar 1937
SIR CHINNUBHAI MADHOWLAL Vs COMMISSIONER OF Income Tax, BOMBAY.
Bombay High Court · (1938) 6 ITR 148
Income Tax Act, 1961 — Section 66(2)
High Courts23 Mar 1937
COMMISSIONER OF INCOME TAX, BOMBAY Vs VISWANATH BHASKAR SATHE.
Bombay High Court · (1937) 5 ITR 621
High Courts23 Mar 1937Dismissed
Sir Chinubhai Madhavlal Bart Vs The Commissioner of Income Tax
Bombay High Court · AIR 1938 Bom 83 : (1937) 39 BOMLR 1209 : 173 Ind. Cas. 804
Income Tax Act, 1961 — Section 66(6)
High Courts12 Mar 1937Dismissed
Jeka Dula Vs Bai Jivi
Bombay High Court · AIR 1938 Bom 37 : (1937) 39 BOMLR 1072
Specific Relief Act, 1877 — Section 39
High Courts10 Mar 1937
Anthony D''Mello and Others Vs Joseph Mathew Pereira
Bombay High Court · AIR 1937 Bom 371
Criminal Procedure Code, 1898 (CrPC) — Section 177
High Courts10 Mar 1937
Dhunbai Sorabji Palkhiwalla Vs Sorabji Ardeshir Palkhiwalla
Bombay High Court · AIR 1938 Bom 68 : (1937) 39 BOMLR 1143 : 173 Ind. Cas. 373
Parsi Marriage and Divorce Act, 1936 — Section 32(j)
High Courts10 Mar 1937Allowed
Antony D''mello Vs Joseph Mathew Pereira
Bombay High Court · (1937) 39 BOMLR 620
Criminal Procedure Code, 1898 (CrPC) — Section 177, 181(2)
High Courts09 Mar 1937Dismissed
The Wellington Cinema Vs The Performing Right Society Ltd.
Bombay High Court · AIR 1937 Bom 472 : (1937) 39 BOMLR 654
Copyright Act, 1914 — Section 90(i)
High Courts08 Mar 1937Dismissed
Emperor Vs Nandkishorsinh Gayaprasad
Bombay High Court · (1937) 39 BOMLR 616
Motor Vehicles Act, 1988 — Section 6
High Courts03 Mar 1937Allowed
Ramgopal Ramrikh Pandya Vs Tarachand Ghanshyamdas
Bombay High Court · AIR 1937 Bom 387 : (1937) 39 BOMLR 648
High Courts25 Feb 1937Allowed
Emperor Vs Harilal Gordhan
Bombay High Court · AIR 1937 Bom 385 : (1937) 39 BOMLR 613
Bombay Prevention of Gambling Act, 1887 — Section 5Evidence Act, 1872 — Section 45
High Courts23 Feb 1937
Gurunath Shankar Godkhindi Vs Emperor
Bombay High Court · AIR 1937 Bom 357
Railways Act, 1890 — Section 120
High Courts23 Feb 1937Allowed
Emperor Vs Gurunath Shankar Godkhindi
Bombay High Court · (1937) 39 BOMLR 610
Railways Act, 1890 — Section 120
High Courts11 Feb 1937
Motiram Bhikoba Marudkar Vs Emperor
Bombay High Court · AIR 1937 Bom 336
Criminal Procedure Code, 1898 (CrPC) — Section 391(1)(b)Penal Code, 1860 (IPC) — Section 380
High Courts11 Feb 1937
Mahadev Atmaram Vs Ramchandra Vithal Parulekar
Bombay High Court · AIR 1938 Bom 96 : (1937) 39 BOMLR 1172 : 173 Ind. Cas. 751
Dekkhan Agriculturists Relief Act, 1879 — Section 2