High Courts13 Sept 1937Allowed
Koynabai Vs The Bombay Municipal Corporation
Bombay High Court · AIR 1938 Bom 155 : (1938) 40 BOMLR 12 : 173 Ind. Cas. 673
Workmens Compensation Act, 1923 — Section 2(1)(n)
COURT ARCHIVE
Bombay High Court judgments
73,045 judgments · page 3,348 of 3,653
High Courts07 Sept 1937Dismissed
Vithabai Dattu Patar Vs Malhar Shankar Kulkarni
Bombay High Court · AIR 1938 Bom 228 : (1938) 40 BOMLR 147
Evidence Act, 1872 — Section 108Transfer of Property Act, 1882 — Section 43
High Courts03 Sept 1937
John Andrew Lammas Dore Vs Karachivalla and Co.
Bombay High Court · AIR 1938 Bom 364 : (1938) 40 BOMLR 473
Negotiable Instruments Act, 1881 (NI) — Section 115, 116
High Courts02 Sept 1937
Basawant Mallappa Neje Vs Kallappa Virbhadrappa Kotiwale
Bombay High Court · AIR 1938 Bom 222 : (1938) 40 BOMLR 164
High Courts02 Sept 1937
Vinayak Pandurangrao Desai Vs Parsappa Laxmanna Biradar
Bombay High Court · AIR 1938 Bom 212 : (1938) 40 BOMLR 160
Registration Act, 1908 — Section 17, 23, 58
High Courts24 Aug 1937
Rudragouda Venkangouda Patil Vs Basangouda Danappagouda Patil
Bombay High Court · AIR 1938 Bom 257 : (1938) 40 BOMLR 202
Evidence Act, 1872 — Section 90Registration Act, 1908 — Section 17
High Courts24 Aug 1937Allowed
Vinayak Ganesh Malwadkar Vs Shantabai Bapu Bayaji
Bombay High Court · (1938) 40 BOMLR 180
Guardians and Wards Act, 1890 — Section 29
High Courts23 Aug 1937Allowed
Sureshchandra Jamietram Vs Bai Ishwari
Bombay High Court · AIR 1938 Bom 206 : (1938) 40 BOMLR 127
Specific Relief Act, 1877 — Section 42
High Courts17 Aug 1937
Emperor Vs Waman Ramji Patil
Bombay High Court · AIR 1937 Bom 481 : (1937) 39 BOMLR 1065
Criminal Procedure Code, 1898 (CrPC) — Section 562(1A)
High Courts16 Aug 1937
Narayan Balvant Jade Vs Shankar Waman Govaikar Shankar Waman Govaikar Vs Narayan Balvant Jade
Bombay High Court · AIR 1938 Bom 215 : (1938) 40 BOMLR 115
High Courts16 Aug 1937
The Bandra Municipality Vs The Burmah Shell Storage and Distributing Company of India Ltd.
Bombay High Court · AIR 1938 Bom 214 : (1938) 40 BOMLR 111
Bombay Municipal Boroughs Act, 1925 — Section 73(ii)
High Courts13 Aug 1937
Shivgangawa Madiwalappa Vulavi Vs Basangouda Govindgouda Patil
Bombay High Court · AIR 1938 Bom 304 : (1938) 40 BOMLR 132
Contract Act, 1872 — Section 16(3)
High Courts11 Aug 1937Dismissed
Bhau Nana Patil Vs Revappa Satappa Shintre
Bombay High Court · AIR 1938 Bom 196 : (1938) 40 BOMLR 109
Transfer of Property Act, 1882 — Section 67A
High Courts09 Aug 1937
Ayubsha Amirsha Jamadar Vs Babalal Mahabut Danawade
Bombay High Court · AIR 1938 Bom 111 : (1937) 39 BOMLR 1324 : 173 Ind. Cas. 801
High Courts03 Aug 1937Dismissed
Savlaram Vithoba Vs Salubai Vithoba
Bombay High Court · AIR 1938 Bom 171 : (1938) 40 BOMLR 106
High Courts30 Jul 1937Dismissed
Bell and Co. Ltd. Vs Waman Hemraj
Bombay High Court · AIR 1938 Bom 223 : (1938) 40 BOMLR 125
Provincial Small Cause Courts Act, 1887 — Section 25, 27
High Courts30 Jul 1937
Babaji Kondaji Mali Vs Bala Fakira Mahar
Bombay High Court · AIR 1938 Bom 159 : (1938) 40 BOMLR 104 : 173 Ind. Cas. 808
Civil Procedure Code, 1908 (CPC) — Section 115Mamlatdars Court Act, 1906 — Section 23(2)
High Courts29 Jul 1937Allowed
Dullabhbhai Hansji Vs Gulabbhai Morarji Desai
Bombay High Court · AIR 1938 Bom 158 : (1938) 40 BOMLR 100 : 173 Ind. Cas. 806
Limitation Act, 1908 — Article 109
High Courts28 Jul 1937
Shavaksha Bomanji Balsara Vs Meherbai Shavaksha Balsara
Bombay High Court · AIR 1938 Bom 195 : (1938) 40 BOMLR 50
Parsi Marriage and Divorce Act, 1936 — Section 2(2)
High Courts26 Jul 1937Dismissed
The Commissioners for The Port of Calcutta Vs The Corporation of Calcutta
Bombay High Court · (1938) 40 BOMLR 6