High Courts29 Sept 1937
Mohanlal Khubchand Vs Jagjivan Anandram
Bombay High Court · AIR 1938 Bom 298 : (1938) 40 BOMLR 394
Civil Procedure Code, 1908 (CPC) — Section 2(12)
COURT ARCHIVE
Bombay High Court judgments
73,045 judgments · page 3,347 of 3,653
High Courts27 Sept 1937Allowed
Hanmantagouda Nagangouda Hiregoudar and The District Local Board Vs Shivappa Dundappa Manwi
Bombay High Court · (1940) 42 BOMLR 1123
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts27 Sept 1937
The Commissioner of Income Tax Vs Jesingbhai Ugarchand
Bombay High Court · AIR 1938 Bom 350 : (1938) 40 BOMLR 452
Income Tax Act, 1922 — Section 25A(1)
High Courts27 Sept 1937
The Commissioner of Income Tax Vs The Ahmedabad Advance Mills Limited
Bombay High Court · (1938) 40 BOMLR 171
Income Tax Act, 1961 — Section 4(2)
High Courts27 Sept 1937
DWARAKANATH HARISCHANDRA PITALE AND ANOTHER Vs RE.
Bombay High Court · (1937) 5 ITR 716
Income Tax Act, 1961 — Section 3
High Courts27 Sept 1937
COMMISSIONER OF Income Tax, BOMBAY Vs AHMEDABAD ADVANCE MILLS, LTD.
Bombay High Court · AIR 1938 Bom 207 : (1938) 6 ITR 31
Income Tax Act, 1961 — Section 4(2)
High Courts27 Sept 1937
The Commissioner of Income Tax Vs Dwarkanath Harischandra Pitale
Bombay High Court · AIR 1938 Bom 353 : (1938) 40 BOMLR 455
Income Tax Act, 1961 — Section 66(2)
High Courts24 Sept 1937
The Commissioner of Income Tax Vs The Western India Life Assurance Co. Ltd.
Bombay High Court · AIR 1938 Bom 345 : (1938) 40 BOMLR 447
Income Tax Rules, 1962 — Rule 30
High Courts24 Sept 1937
WESTERN INDIA LIFE INSURANCE CO. LTD., IN RE.
Bombay High Court · (1938) 6 ITR 44
Income Tax Rules, 1922 — Rule 25
High Courts22 Sept 1937Dismissed
Haribhai Nanaji Patil Vs Narayan Hari Purvant
Bombay High Court · AIR 1938 Bom 438 : (1938) 40 BOMLR 876
High Courts21 Sept 1937
Emperor Vs Ramkrishna Gopal Bhide
Bombay High Court · AIR 1938 Bom 179 : (1938) 40 BOMLR 59
Bombay District Police Act, 1890 — Section 42, 71
High Courts20 Sept 1937
Nadirshaw Jamshedji Vachha Vs Manekbai Nadirshaw Vachha
Bombay High Court · AIR 1938 Bom 218 : (1938) 40 BOMLR 195
Parsi Marriage and Divorce Act, 1936 — Section 40
High Courts20 Sept 1937
Pannalal Murlidhar Marwadi Vs Khemchand Sakharchand Gujarathi
Bombay High Court · AIR 1938 Bom 288 : (1938) 40 BOMLR 389
High Courts17 Sept 1937Dismissed
Naru Shidu Gaikwad Vs Krishna Shidu Gaikwad
Bombay High Court · AIR 1938 Bom 210 : (1938) 40 BOMLR 166
Limitation Act, 1908 — Article 142, 144
High Courts16 Sept 1937Dismissed
Jambu Tavanappa Adake Vs Gopalkrishnacharya Rangacharya Karvir
Bombay High Court · AIR 1938 Bom 291 : (1938) 40 BOMLR 359
High Courts16 Sept 1937
Nagappa Ramaya Bab Balgi Vs Santappa Pandurang Pai Annappa Ramchandra Pai Vs Nagappa Ramaya Bab Balgi
Bombay High Court · AIR 1938 Bom 311 : (1938) 40 BOMLR 365
Religious Endowments Act, 1863 — Section 14
High Courts16 Sept 1937
Shrimal Kasturchand Marwadi Vs Hiralal Hansraj Marwadi
Bombay High Court · AIR 1938 Bom 289 : (1938) 40 BOMLR 371
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63Transfer of Property Act, 1882 — Section 53
High Courts14 Sept 1937
The Surat Borough Municipality Vs Hamiduddin Nasiruddin Sayed
Bombay High Court · AIR 1938 Bom 301 : (1938) 40 BOMLR 387
Bombay Municipal Boroughs Act, 1925 — Section 111
High Courts14 Sept 1937
Jesinglal Kalidas Shah Vs Gangadhar Mahadeo Karandikar
Bombay High Court · AIR 1938 Bom 354 : (1938) 40 BOMLR 507
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 15, 75
High Courts13 Sept 1937
Veerappa Channappa Gondi Vs Iratappa Malagi
Bombay High Court · AIR 1938 Bom 209 : (1938) 40 BOMLR 152
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, 115Limitation Act, 1908 — Article 166, 4