High Courts29 Nov 1937Dismissed
Emperor Vs Trikamlal Keshavlal
Bombay High Court · AIR 1938 Bom 303 : (1938) 40 BOMLR 314
Bombay Municipal Boroughs Act, 1925 — Section 129
COURT ARCHIVE
Bombay High Court judgments
73,045 judgments · page 3,345 of 3,653
High Courts26 Nov 1937Dismissed
Braja Sundar Deb Vs Rajendra Narayan Bhanj Deo
Bombay High Court · (1938) 40 BOMLR 700
Court of Wards Act, 1879 — Section 51Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts26 Nov 1937Allowed
Gopal Sattu Tippe Vs Dnyanu Maruti Khade
Bombay High Court · AIR 1938 Bom 367 : (1938) 40 BOMLR 512
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 52
High Courts26 Nov 1937Allowed
Mahadev Balkrishna Arekar Vs The District Deputy Collector
Bombay High Court · AIR 1938 Bom 325 : (1938) 40 BOMLR 432
Land Acquisition Act, 1894 — Section 18
High Courts25 Nov 1937Dismissed
Sikandar Begam Vs Zulfikar Wali Khan
Bombay High Court · (1938) 40 BOMLR 697
Registration Act, 1908 — Section 35
High Courts25 Nov 1937Dismissed
Shankardas Vishnudas Darbar and The Bagalkot Bank Vs Channappa Girimalappa Jolad
Bombay High Court · AIR 1938 Bom 336 : (1938) 40 BOMLR 443
High Courts23 Nov 1937Dismissed
Krishna Bhima Hujare Vs Laxmibai Narsingrao Desai
Bombay High Court · AIR 1938 Bom 316 : (1938) 40 BOMLR 439
Bombay Land Revenue Code, 1879 — Section 83
High Courts22 Nov 1937Dismissed
The Secretary of State for India Vs Ahalyabai Narayan Kulkarni
Bombay High Court · AIR 1938 Bom 321 : (1938) 40 BOMLR 422
Criminal Procedure Code, 1898 (CrPC) — Section 88Transfer of Property Act, 1882 — Section 100
High Courts19 Nov 1937Dismissed
Ford Motor Company of India Limited Vs The Secretary of State for India
Bombay High Court · (1938) 40 BOMLR 269
Sea Customs Act, 1878 — Section 30, 30(a)
High Courts19 Nov 1937
The Secretary of State Vs The Kuchwar Lime and Stone Co., Ltd.
Bombay High Court · (1938) 40 BOMLR 292
Registration Act, 1908 — Section 17
High Courts18 Nov 1937
The Government Pleader, High Court Vs Shankar Dattatraya Javadekar
Bombay High Court · AIR 1938 Bom 198 : (1938) 40 BOMLR 73
High Courts18 Nov 1937
The Government Pleader, High Court Vs Tulsidas Subhanrao Jadhav
Bombay High Court · AIR 1938 Bom 197 : (1938) 40 BOMLR 75
High Courts10 Nov 1937Dismissed
Shripad Ramchandra Bhide Vs Tuljaramrao Narayanrao Nimbalkar
Bombay High Court · AIR 1938 Bom 372 : (1938) 40 BOMLR 461
Bombay Land Revenue Code, 1879 — Section 217
High Courts10 Nov 1937
Emperor Vs Dhirajlal Dalsukhram
Bombay High Court · AIR 1938 Bom 186 : (1938) 40 BOMLR 67
Bombay Municipal Boroughs Act, 1925 — Section 123, 137
High Courts09 Nov 1937Allowed
The Commissioner of Income Tax Vs Naval Kishore Kharaiti Lal
Bombay High Court · (1938) 40 BOMLR 280
Income Tax Act, 1922 — Section 22(2), 34, 43
High Courts08 Nov 1937Dismissed
Dahyabhai Lallubhai Shah Vs Chamanlal Mahasukhram
Bombay High Court · AIR 1938 Bom 341 : (1938) 40 BOMLR 418
Specific Relief Act, 1877 — Section 42
High Courts05 Nov 1937Dismissed
The Commissioner of Income Tax Vs The Sarangpur Cotton Manufacturing Company
Bombay High Court · (1938) 40 BOMLR 257
Income Tax Act, 1922 — Section 10, 13
High Courts02 Nov 1937Dismissed
Raja Ram Vs Raja Bakhsh Singh
Bombay High Court · (1938) 40 BOMLR 277
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1
High Courts01 Nov 1937
Emperor Vs Bhatu Sadu Mali
Bombay High Court · AIR 1938 Bom 225 : (1938) 40 BOMLR 297
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 439, 476
High Courts18 Oct 1937
Gulamkhaja Mahamad Ibrahim Vs Shivlal Hiralal
Bombay High Court · AIR 1938 Bom 295 : (1938) 40 BOMLR 381 : 175 Ind. Cas. 939
Limitation Act, 1908 — Article 116