High Courts18 Oct 1937Allowed
Dayalbhai Ramji Kunbi Vs Dayabhai Dulachand
Bombay High Court · AIR 1938 Bom 309 : (1938) 40 BOMLR 411
COURT ARCHIVE
Bombay High Court judgments
73,045 judgments · page 3,346 of 3,653
High Courts18 Oct 1937
Ratansey Damji and Others Vs Ratansey Virji and Others
Bombay High Court · AIR 1939 Bom 335
High Courts18 Oct 1937Dismissed
Chunilal Deepchand Gujarathi Vs Bibubai Gulam Husen
Bombay High Court · AIR 1938 Bom 386 : (1938) 40 BOMLR 517
Provincial Insolvency Act, 1920 — Section 28Transfer of Property Act, 1882 — Section 92
High Courts18 Oct 1937
Vishwanath Ganshet Kode Vs Raghunath Ganu Padave
Bombay High Court · AIR 1938 Bom 344 : (1938) 40 BOMLR 458
High Courts16 Oct 1937Dismissed
Govind Gurunath Naik Vs Deekappa Mallappa Hubball
Bombay High Court · AIR 1938 Bom 388 : (1938) 40 BOMLR 539
Transfer of Property Act, 1882 — Section 53
High Courts15 Oct 1937
COMMISSIONER OF Income Tax, BOMBAY Vs THE MAZAGAON DOCK LTD.
Bombay High Court · (1938) 6 ITR 124
Income Tax Act, 1961 — Section 66(2)
High Courts15 Oct 1937Allowed
P.D. Shamdasani Vs The Central Bank of India Ltd.
Bombay High Court · AIR 1938 Bom 199 : (1938) 40 BOMLR 238
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 151
High Courts12 Oct 1937Allowed
Achut Dadaji Joshi Vs Parsharam Vasudev Mogre
Bombay High Court · AIR 1938 Bom 281 : (1938) 40 BOMLR 377
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 2Limitation Act, 1908 — Section 14
High Courts08 Oct 1937Dismissed
Pandu Narayan Nhavi Vs Amiruddin Shekh Abdulla Sarkhot
Bombay High Court · AIR 1938 Bom 329 : (1938) 40 BOMLR 407
Bombay Survey and Settlement Act, 1865 — Section 38
High Courts07 Oct 1937
Balaramcharya Swamiracharya Rajpurohit Vs Chidambaragauda Ramchandragouda Bahadur Desai Chidambaragauda Ramchandragouda Bahadur Desai Vs Balaramcharya Swamiracharya Rajpurohit
Bombay High Court · AIR 1938 Bom 320 : (1938) 40 BOMLR 416
Court Fees Act, 1870 — Section 5
High Courts07 Oct 1937Dismissed
Gopilal Ghasiram Vs Koshalkishore Parasram
Bombay High Court · AIR 1938 Bom 224 : (1938) 40 BOMLR 256
High Courts07 Oct 1937Allowed
Chunilal Mayachand Vs E.E. Millard
Bombay High Court · AIR 1938 Bom 278 : (1938) 40 BOMLR 252
Contract Act, 1872 — Section 49
High Courts06 Oct 1937Allowed
Balubhai Mohanlal Vs Kalyanji Nichhabhai
Bombay High Court · AIR 1938 Bom 449 : (1938) 40 BOMLR 884
Provincial Insolvency Act, 1920 — Section 53, 55
High Courts06 Oct 1937Dismissed
Somabhai Naranbhai Patel Vs Kalyanbhai Kashibhai Patel
Bombay High Court · AIR 1938 Bom 286 : (1938) 40 BOMLR 174
Evidence Act, 1872 — Section 91
High Courts05 Oct 1937
Ganeshnarayan Onkarmal Vs Raja Pratapgirji Narsingirji
Bombay High Court · AIR 1938 Bom 161 : 174 Ind. Cas. 361
Bankruptcy Act, 1883 — Section 4Presidency Towns Insolvency Act, 1909 — Section 9(a), 9(b), 9(c)
High Courts05 Oct 1937Allowed
British India General Insurance Co., Ltd. Vs Janardan Vishwanath Naik
Bombay High Court · AIR 1938 Bom 217 : (1938) 40 BOMLR 155
High Courts05 Oct 1937Dismissed
Ganeshnarain Onkarmal Vs Raja Pratapgirji Narsingirji
Bombay High Court · (1938) 40 BOMLR 33
Presidency Towns Insolvency Act, 1909 — Section 2(b), 9(e)
High Courts01 Oct 1937Dismissed
Ramchandra Ganpatrao Dalvi Vs Lakshmibai Shamrao Kalkundri
Bombay High Court · AIR 1938 Bom 331 : (1938) 40 BOMLR 400
High Courts29 Sept 1937Dismissed
Ramkrishna Jagannath Kadam Vs Bapurao Badajirao Kadam
Bombay High Court · AIR 1938 Bom 284 : (1938) 40 BOMLR 390
Bombay Land Revenue Code, 1879 — Section 84Khoti Settlement Act, 1880 — Section 9