High Courts01 Feb 1938Dismissed
P.C. Mullick Vs The Commissioner of Income Tax
Bombay High Court · (1938) 40 BOMLR 780
Income Tax Act, 1961 — Section 66(1), 66(2)
COURT ARCHIVE
Bombay High Court judgments
73,045 judgments · page 3,343 of 3,653
High Courts31 Jan 1938Allowed
Lala Karam Chand Vs Mian Mir Ahmad Aziz Ahmad
Bombay High Court · (1938) 40 BOMLR 1053
Negotiable Instruments Act, 1881 (NI) — Section 4Stamp Act, 1899 — Section 35
High Courts31 Jan 1938
Vithaldas Vishram Vs Jagjivan Gordhandas
Bombay High Court · AIR 1939 Bom 84 : (1939) 41 BOMLR 33
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16Sales of Goods Act, 1930 — Section 55
High Courts28 Jan 1938
Hanmant Narayan Kulkarni Vs B.R. Jainapur
Bombay High Court · AIR 1938 Bom 458 : (1938) 40 BOMLR 932
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts28 Jan 1938Dismissed
Krishna Hukumchand Gujar Vs Madhav Dattatraya Kirpekar
Bombay High Court · AIR 1938 Bom 461 : (1938) 40 BOMLR 929
Registration Act, 1908 — Section 17(2)(vi)
High Courts27 Jan 1938
R. Shanmuga Rajeswara Sethupathi, Raja of Ramnad Vs Chidambaram Chettiar M.R.M.A. Ramanathan Chettiar Vs R. Shanmuga Rajeswara Sethupati
Bombay High Court · (1938) 40 BOMLR 767
Contract Act, 1872 — Section 24(3)Transfer of Property Act, 1882 — Section 6(d)
High Courts26 Jan 1938
Chanbasappa Virappa Bolagondar Vs Huchappa Parappa Bolagondar
Bombay High Court · AIR 1939 Bom 47 : (1938) 40 BOMLR 1185
High Courts24 Jan 1938
Dhoribhai Dadabhai Patel Vs Pragdasji Bhagwandasji
Bombay High Court · AIR 1938 Bom 471 : (1938) 40 BOMLR 1041
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts21 Jan 1938Allowed
Maneklal Kalidas Sheth Vs Shivlal Dayaram Luvar
Bombay High Court · AIR 1939 Bom 26 : (1938) 40 BOMLR 1169
Limitation Act, 1908 — Article 83, 14
High Courts20 Jan 1938
Emperor Vs Ahmedalli Esufalli
Bombay High Court · AIR 1938 Bom 282 : (1938) 40 BOMLR 322
Bombay Municipal Corporation Act, 1888 — Section 394(1)
High Courts19 Jan 1938
Emperor Vs Eugene Miranda
Bombay High Court · AIR 1938 Bom 315 : (1938) 40 BOMLR 320 : 175 Ind. Cas. 1001
Bombay Municipal Boroughs Act, 1925 — Section 129Bombay Municipal Corporation Act, 1888 — Section 231
High Courts18 Jan 1938
Ganesh Shankarbhat Sadalgekar Vs Gangabai Shambhubhat Sadalgekar Nagesh Rango Kulkarni Vs Ganesh Shankarbhat Sadalgekar
Bombay High Court · AIR 1939 Bom 114 : (1939) 41 BOMLR 170
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts14 Jan 1938Dismissed
Narayan Jivaji Patil Vs Gurunathgouda Khandappagouda Patil
Bombay High Court · AIR 1939 Bom 1 : (1938) 40 BOMLR 1134
Limitation Act, 1908 — Section 9
High Courts13 Jan 1938Allowed
Ramchandra Govind Unavne Vs Laxman Savleram Ronghe
Bombay High Court · AIR 1938 Bom 447 : (1938) 40 BOMLR 892
General Clauses Act, 1897 — Section 9Limitation Act, 1908 — Section 12, 5
High Courts10 Jan 1938Dismissed
Emperor Vs Jalam Bharatsing
Bombay High Court · AIR 1938 Bom 279 : (1938) 40 BOMLR 317
Criminal Procedure Code, 1898 (CrPC) — Section 419, 420, 421
High Courts21 Dec 1937Allowed
Mahant Har Kishen Das Vs Satgur Prasad
Bombay High Court · (1938) 40 BOMLR 760
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts20 Dec 1937
Bengal Nagpur Railway Company Limited Vs Ruttanji Ramji Ruttanji Ramji Vs Bengal Nagpur Railway Company Limited
Bombay High Court · (1938) 40 BOMLR 746
Civil Procedure Code, 1908 (CPC) — Section 34Contract Act, 1872 — Section 73
High Courts20 Dec 1937Dismissed
Manmohan Das Vs Baldeo Narain Tandon
Bombay High Court · (1938) 40 BOMLR 752
Limitation Act, 1908 — Article 58