High Courts14 Mar 1938Dismissed
Mahomedbhai Samsuddin Jivaji Raja Vohra Vs M.A. Dawoodbhai and Co.
Bombay High Court · AIR 1938 Bom 405 : (1938) 40 BOMLR 676
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 54
COURT ARCHIVE
Bombay High Court judgments
73,045 judgments · page 3,342 of 3,653
High Courts11 Mar 1938Allowed
The Calico Printers Association Limited Vs Mitsubishi Shoji Kaisha Limited
Bombay High Court · AIR 1938 Bom 413 : (1938) 40 BOMLR 661
Patents and Designs Act, 1911 — Section 53
High Courts11 Mar 1938Allowed
Chimanlal Girdhar Ghanchi Vs Dahyabhai Nathubhai Ghanchi
Bombay High Court · AIR 1938 Bom 422 : (1938) 40 BOMLR 952
Registration Act, 1908 — Section 23, 49
High Courts11 Mar 1938Allowed
Nippon Yusen Kaisha Vs Ramjiban Serowgee
Bombay High Court · (1938) 40 BOMLR 799
Contract Act, 1872 — Section 178
High Courts11 Mar 1938Dismissed
T.R. Pratt (Bombay) Limited Vs M.T. Limited E.D. Sassoon and Co. Limited Vs T.R. Pratt (Bombay) Limited
Bombay High Court · (1938) 40 BOMLR 1109
Companies Act, 1956 — Section 91B
High Courts10 Mar 1938Dismissed
Asman Vaman Yadav Vs Ganpat Tukaram Ganpat Tukaram Vs Asman Vaman Yadav
Bombay High Court · AIR 1938 Bom 443 : (1938) 40 BOMLR 946
High Courts09 Mar 1938
Maria Flaviana Almeida Vs Ramchandra Santuram Asavle
Bombay High Court · AIR 1938 Bom 408 : (1938) 40 BOMLR 658
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, Order 9 Rule 9Limitation Act, 1963 — Article 177
High Courts03 Mar 1938Allowed
Babasaheb Appasaheb Sirnadgouda Vs Laxmanappa Ramappa Kallimani
Bombay High Court · AIR 1938 Bom 492 : (1938) 40 BOMLR 1015
Bombay Land Revenue Code, 1879 — Section 84Bombay Watan Act, 1886 — Section 5
High Courts02 Mar 1938Allowed
The Secretary of State Vs The Bank of India Limited.
Bombay High Court · (1938) 40 BOMLR 868
Securities Act, 1920 — Section 21Sheffield Corporation Act, 1883 — Section 30(1)
High Courts01 Mar 1938Dismissed
Hiralal Laxmandas Marwadi Vs Meghraj Bhickchand Marwadi
Bombay High Court · AIR 1938 Bom 433 : (1938) 40 BOMLR 937
High Courts18 Feb 1938
Emperor Vs Trimbak Damodar Herlekar
Bombay High Court · AIR 1938 Bom 352 : (1938) 40 BOMLR 495
Criminal Procedure Code, 1898 (CrPC) — Section 341Penal Code, 1860 (IPC) — Section 262
High Courts18 Feb 1938Allowed
The Municipal Corporation of The City of Bombay Vs Vasantlal Fulchand Anand Jaitha
Bombay High Court · AIR 1938 Bom 360 : (1938) 40 BOMLR 497
Transfer of Property Act, 1882 — Section 108(j)
High Courts17 Feb 1938Dismissed
Babulal Choukhani and Sailendra Nath Mukherjee Vs The King-Emperor
Bombay High Court · (1938) 40 BOMLR 787
Criminal Procedure Code, 1898 (CrPC) — Section 239(d)
High Courts11 Feb 1938Dismissed
Subraya Kuppa Joshi Vs Timmanna Subraya Bhatta
Bombay High Court · AIR 1938 Bom 508 : (1938) 40 BOMLR 1001
Transfer of Property Act, 1882 — Section 92
High Courts11 Feb 1938
Emperor Vs Yarmahomed Ahmedkhan
Bombay High Court · AIR 1938 Bom 338 : (1938) 40 BOMLR 483
City of Bombay Police Act, 1902 — Section 128, 27
High Courts10 Feb 1938
Raja Pratapgir Narsingirji Vs The Official Liquidator, Prahlad Mills Ltd.
Bombay High Court · AIR 1938 Bom 351 : (1938) 40 BOMLR 470
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10, 26
High Courts08 Feb 1938Allowed
Raichand Chunilal Vs Rahi Nana Gade
Bombay High Court · AIR 1939 Bom 46 : (1938) 40 BOMLR 1211
High Courts04 Feb 1938Dismissed
Maganlal Pitamberdas Khatri Vs Dahyabhai Chhaganlal Vyas
Bombay High Court · AIR 1938 Bom 448 : (1938) 40 BOMLR 898
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts02 Feb 1938Dismissed
Ganpatrao Ramji Patil Vs Jehangir Navroji
Bombay High Court · AIR 1938 Bom 469 : (1938) 40 BOMLR 935
Presidency Towns Insolvency Act, 1909 — Section 53, 55
High Courts02 Feb 1938Dismissed
Dhondo Narayan Shiralkar Vs Annaji Pandurang Kokatnur
Bombay High Court · AIR 1938 Bom 442 : (1938) 40 BOMLR 895
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Dekkhan Agriculturists Relief Act, 1879 — Section 13