High Courts23 Jun 1938Dismissed
Balkrishna Mansukhram Vs Jayshankar Narayan
Bombay High Court · AIR 1938 Bom 460 : (1938) 40 BOMLR 1010
Contract Act, 1872 — Section 25(3)
COURT ARCHIVE
Bombay High Court judgments
73,045 judgments · page 3,340 of 3,653
High Courts22 Jun 1938
Gopal Trimbakrao Chandwadkar Vs Chimabai Prabhakar Nagpurkar
Bombay High Court · AIR 1938 Bom 464 : (1938) 40 BOMLR 1040
Bombay Civil Courts Act, 1869 — Section 8
High Courts20 Jun 1938
Hasan Vali Bagas Vs Isap Bapuji Patel Isap Bapuji Patel Vs Bai Ashi
Bombay High Court · AIR 1939 Bom 51 : (1938) 40 BOMLR 1180
Limitation Act, 1908 — Article 183
High Courts16 Jun 1938Dismissed
The Commissioner of Income Tax Vs Chunilal B. Mehta
Bombay High Court · (1938) 40 BOMLR 916
Income Tax Act, 1922 — Section 66
High Courts27 May 1938Dismissed
Satnam Singh Vs Bawan Bhagwan Singh
Bombay High Court · (1938) 40 BOMLR 912
High Courts03 May 1938Allowed
Rowland Ady Vs The Administrator-General of Burma
Bombay High Court · (1938) 40 BOMLR 1075
Evidence Act, 1872 — Section 92
High Courts03 May 1938Allowed
Parma Nand Vs Nihal Chand
Bombay High Court · (1938) 40 BOMLR 907
Charitable and Religious Trusts Act, 1920 — Section 3
High Courts02 May 1938Dismissed
Malik Harikishan Singh Vs Malik Partap Singh
Bombay High Court · (1938) 40 BOMLR 1068
High Courts14 Apr 1938
P.D. Shamdasani Vs The Central Bank of India Limited
Bombay High Court · AIR 1938 Bom 431 : (1938) 40 BOMLR 904
High Courts11 Apr 1938
Nellie O''hara Fido Vs Austin Henry Fido
Bombay High Court · AIR 1938 Bom 425 : (1938) 40 BOMLR 900
Indian and Colonial Divorce (Jurisdiction) Act, 1926 — Section 1(7)
High Courts07 Apr 1938Allowed
Tarachand Pirchand Marwadi Vs Bala Sakharam Fad
Bombay High Court · (1938) 40 BOMLR 974
Dekkhan Agriculturists Relief Act, 1879 — Section 10AEvidence Act, 1872 — Section 92
High Courts07 Apr 1938Allowed
Nawab Mirza Mohammad Kazim Ali Khan and Nawab Fakhr Zahan Begam Vs Nawab Mirza Mohammad Sadiq Ali Khan
Bombay High Court · (1938) 40 BOMLR 843
Civil Procedure Code, 1908 (CPC) — Section 68Succession Act, 1925 — Section 218
High Courts07 Apr 1938Dismissed
The Commissioner of Income Tax Vs Khemchand Ramdas
Bombay High Court · (1938) 40 BOMLR 854
Income Tax Act, 1922 — Section 23(4)
High Courts06 Apr 1938Dismissed
Vinayak Shreedhar Kulkarni Vs Chintaman Vaman Kulkarni
Bombay High Court · AIR 1938 Bom 470 : (1938) 40 BOMLR 972
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts06 Apr 1938Dismissed
Hakmaji Meghaji Vs Punnaji Devichand
Bombay High Court · AIR 1938 Bom 453 : (1938) 40 BOMLR 995
Contract Act, 1872 — Section 239, 253
High Courts05 Apr 1938Dismissed
Tukaram Ganpatrao Surve Vs Atmaram Vinayak Gondhalekar
Bombay High Court · AIR 1939 Bom 31 : (1938) 40 BOMLR 1192
Transfer of Property Act, 1882 — Section 53A, 54
High Courts04 Apr 1938Dismissed
Bai Havabu Vs Isup Musa Patil
Bombay High Court · AIR 1938 Bom 467 : (1938) 40 BOMLR 968
Limitation Act, 1908 — Section 20, 20(1)
High Courts01 Apr 1938Dismissed
Jhavery and Co. Vs Hirachand Gangji
Bombay High Court · AIR 1938 Bom 418 : (1938) 40 BOMLR 694