High Courts13 Oct 1938Allowed
Shanmukhappa Gurulingappa Vs Rudrappa Golappa Malli Rudrappa Golappa Malli Vs Gurulingappa Gurabba Malli
Bombay High Court · AIR 1939 Bom 266 : (1939) 41 BOMLR 223
Trusts Act, 1882 — Section 81
COURT ARCHIVE
Bombay High Court judgments
73,045 judgments · page 3,338 of 3,653
High Courts06 Oct 1938
Emperor Vs Gurushidayya Shantivirayya Kulkarni
Bombay High Court · AIR 1939 Bom 63 : (1938) 40 BOMLR 1286
Bombay Hereditary Offices Act, 1874 — Section 58Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 409
High Courts06 Oct 1938Allowed
Suleman Haji Ahmed Oomer Vs Darabshaw Pirojshaw Dubash
Bombay High Court · AIR 1939 Bom 98 : (1939) 41 BOMLR 25
Transfer of Property Act, 1882 — Section 115
High Courts30 Sept 1938Allowed
Gajraj Sheokarandas Vs Sir Hukamchand Sarupchand, Kt.
Bombay High Court · AIR 1939 Bom 90 : (1939) 41 BOMLR 19
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46
High Courts29 Sept 1938
Lakshman Hari Kanhere Vs V.G. Virkar
Bombay High Court · AIR 1939 Bom 258 : (1939) 41 BOMLR 481
Civil Procedure Code, 1908 (CPC) — Section 39, 47
High Courts28 Sept 1938Dismissed
Madubai Francis Damel Vs Vadilal Kashidas
Bombay High Court · AIR 1939 Bom 147 : (1939) 41 BOMLR 219
Negotiable Instruments Act, 1881 (NI) — Section 8, 9
High Courts16 Sept 1938Dismissed
G.N. Asundi Vs Virappa Andaneppa Manvi
Bombay High Court · AIR 1939 Bom 221 : (1939) 41 BOMLR 371
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16Transfer of Property Act, 1882 — Section 2(d)
High Courts16 Sept 1938Dismissed
Malojirao Narsinghrao Shitole Vs Keshav Moreshwar Deshmukh
Bombay High Court · AIR 1939 Bom 126 : (1939) 41 BOMLR 215
Contract Act, 1872 — Section 182, 202Limitation Act, 1908 — Article 62, 10Trusts Act, 1882 — Section 3
High Courts12 Sept 1938Dismissed
Shivappa Narsappa Pujari Vs Kariyappa Ramappa Donur
Bombay High Court · AIR 1939 Bom 123 : (1939) 41 BOMLR 208
High Courts09 Sept 1938
Ramsing Bhagiratha Navle Vs Fakira Ramsing Navle
Bombay High Court · AIR 1939 Bom 169 : (1939) 41 BOMLR 195
High Courts09 Sept 1938Dismissed
Janardan Govind Mahale Vs Venkatesh Waman Shenvi
Bombay High Court · AIR 1939 Bom 151 : (1939) 41 BOMLR 191
Evidence Act, 1872 — Section 92(1)
High Courts09 Sept 1938Dismissed
Waman Anant Naik Vs Chunilal Kasturchand Marwadi
Bombay High Court · AIR 1939 Bom 117 : (1939) 41 BOMLR 205
Dekkhan Agriculturists Relief Act, 1879 — Section 12, 13
High Courts02 Sept 1938Dismissed
Rau Rama Atkile Vs Tukaram Nana Atkile
Bombay High Court · AIR 1939 Bom 149 : (1939) 41 BOMLR 168
High Courts31 Aug 1938
Abdeali Kadarbhai Vora Vs District Government Pleader
Bombay High Court · AIR 1939 Bom 146 : (1939) 41 BOMLR 180
Mussalman Wakf Act, 1923 — Section 10
High Courts24 Aug 1938Dismissed
Lakshman Venkatesh Naik Vs The Secretary of State for India
Bombay High Court · AIR 1939 Bom 183 : (1939) 41 BOMLR 257
Land Improvement Loans Act, 1883 — Section 7(c)Registration Act, 1908 — Section 17(2)(ix)Transfer of Property Act, 1882 — Section 100, 56
High Courts24 Aug 1938
Emperor Vs Shankar Sayaji Dalvl
Bombay High Court · AIR 1938 Bom 489 : (1938) 40 BOMLR 1106
Bombay Village Police Act, 1867 — Section 14Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 19
High Courts22 Aug 1938Allowed
Kisan Laxman Zodage Vs Dalsukh Manchand
Bombay High Court · AIR 1939 Bom 254 : (1939) 41 BOMLR 470
Registration Act, 1908 — Section 25, 77
High Courts18 Aug 1938
Lalchand Radhakisan Vs Ramdayal Ramnarayan
Bombay High Court · AIR 1939 Bom 112 : (1939) 41 BOMLR 176
Civil Procedure Code, 1908 (CPC) — Section 115, 145, 47, 73
High Courts17 Aug 1938Allowed
Revappa Nandappa Hattarki Vs Babu Sidappa Erandole
Bombay High Court · AIR 1939 Bom 61 : (1938) 40 BOMLR 1275
Partnership Act, 1932 — Section 69
High Courts16 Aug 1938Dismissed
Shankarrao Dattatraya Nadkarni Vs Shantibai Shankarrao Nadkarni
Bombay High Court · (1938) 40 BOMLR 1201