High Courts16 Aug 1938Dismissed
Basangowda Huliappagowda Hiregoudar Vs Fakirgowda Lingangowda Patil
Bombay High Court · AIR 1939 Bom 56 : (1938) 40 BOMLR 1288
Bombay Watan Act, 1886 — Section 36Limitation Act, 1908 — Article 14
COURT ARCHIVE
Bombay High Court judgments
73,045 judgments · page 3,339 of 3,653
High Courts12 Aug 1938
Virbhadrappa Shilvant Vs Shekabai Harun Sayed Ahmed Arab
Bombay High Court · AIR 1939 Bom 188 : (1939) 41 BOMLR 249
Administrator Generals Act, 1913 — Section 31, 32Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Succession Act, 1925 — Section 214
High Courts12 Aug 1938Allowed
Chandulal Asharam Travadi Vs Bai Kashi
Bombay High Court · AIR 1939 Bom 59 : (1938) 40 BOMLR 1262
Evidence Act, 1872 — Section 90
High Courts11 Aug 1938Dismissed
Pandurang Raghunath Hasabnis Vs Ishwar Kusaji Patil
Bombay High Court · AIR 1939 Bom 79 : (1938) 40 BOMLR 1270
Registration Act, 1908 — Section 17(2)(6)Transfer of Property Act, 1882 — Section 6
High Courts09 Aug 1938
In Re: Taralakshmi Manuprasad
Bombay High Court · AIR 1938 Bom 499 : (1938) 40 BOMLR 1103
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts05 Aug 1938Dismissed
Emperor Vs Somabhai Govindbhai
Bombay High Court · AIR 1938 Bom 484 : (1938) 40 BOMLR 1082
Bombay Prevention of Gambling Act, 1887 — Section 12(a)
High Courts03 Aug 1938
Emperor Vs Vinayak Mahadev Habbu
Bombay High Court · AIR 1938 Bom 506 : (1938) 40 BOMLR 1099
Motor Vehicles Act, 1914 — Section 11(2)(h)
High Courts02 Aug 1938Dismissed
Damodar Moreshwar Phadke Vs Radhabai Damodar Ranade
Bombay High Court · AIR 1939 Bom 54 : (1938) 40 BOMLR 1266
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1(1)
High Courts02 Aug 1938Allowed
Rango Ramacharya Katti Vs Gopal Narayan Kulkarni
Bombay High Court · AIR 1939 Bom 75 : (1938) 40 BOMLR 1278
Civil Procedure Code, 1908 (CPC) — Section 48Limitation Act, 1908 — Section 15
High Courts29 Jul 1938
Emperor Vs Karamalli Gulamalli
Bombay High Court · AIR 1938 Bom 481 : (1938) 40 BOMLR 1092
Criminal Procedure Code, 1898 (CrPC) — Section 222, 233, 234Penal Code, 1860 (IPC) — Section 120B
High Courts26 Jul 1938
Emperor Vs Yeshaba Sakhoba Patil
Bombay High Court · AIR 1938 Bom 463 : (1938) 40 BOMLR 927
Criminal Procedure Code, 1898 (CrPC) — Section 562(1)Evidence Act, 1872 — Section 114
High Courts22 Jul 1938Allowed
Anandibai Pandurangrao Bhide Vs Vasudev Narsingrao Bhide
Bombay High Court · AIR 1939 Bom 81 : (1938) 40 BOMLR 1231
High Courts18 Jul 1938Allowed
Rajlakshmi Dassi Vs Bholanath Sen
Bombay High Court · (1938) 40 BOMLR 1241
Land Acquisition Act, 1894 — Section 18
High Courts18 Jul 1938
Emperor Vs Ismail Umar
Bombay High Court · AIR 1938 Bom 430 : (1938) 40 BOMLR 832
Penal Code, 1860 (IPC) — Section 326
High Courts18 Jul 1938Dismissed
Karbalai Gulam Vs Haji Ebrahim Busheri and Co.
Bombay High Court · AIR 1939 Bom 342 : (1939) 41 BOMLR 518
Civil Procedure Code, 1908 (CPC) — Section 48General Clauses Act, 1897 — Section 6Limitation Act, 1871 — Section 2
High Courts14 Jul 1938Allowed
The Oudh Commercial Bank Ltd. Vs Pandit Bishambhar Nath Bajpai
Bombay High Court · (1940) 42 BOMLR 968
High Courts06 Jul 1938Dismissed
Ambalal Sarabhai Vs Phiroz H. Antia
Bombay High Court · AIR 1939 Bom 35 : (1938) 40 BOMLR 1213
High Courts05 Jul 1938Allowed
Sooniram Ramniranjandass Vs Alagu Nachiyar Koil
Bombay High Court · (1938) 40 BOMLR 1236
Presidency Towns Insolvency Act, 1909 — Section 52
High Courts29 Jun 1938
Govindram Shivnarayan Vs Shivnarayan Sarupchand
Bombay High Court · (1939) 41 BOMLR 545
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1(d)
High Courts24 Jun 1938
S.D. Marathe Vs Pandurang Narayan Joshi
Bombay High Court · AIR 1938 Bom 419 : (1938) 40 BOMLR 825
Government of India Act, 1935 — Section 270Penal Code, 1860 (IPC) — Section 324