High Courts25 Jan 1939
Jehangir Cursetji Mistri Vs Kastur Pannaji Oswal
Bombay High Court · (1939) 41 BOMLR 583
Provincial Insolvency Act, 1920 — Section 28(2), 41(2)(c), 44(2)
COURT ARCHIVE
Bombay High Court judgments
73,045 judgments · page 3,336 of 3,653
High Courts19 Jan 1939
Raghunath Ramchandra Jere Vs Ramchandra Narayan Jere
Bombay High Court · AIR 1939 Bom 396 : (1939) 41 BOMLR 779
Civil Procedure Code, 1908 (CPC) — Section 99
High Courts17 Jan 1939Dismissed
The Government of Bombay Vs Ganpat Manohar Kulkarni
Bombay High Court · AIR 1939 Bom 398 : (1939) 41 BOMLR 772
Bombay Hereditary Offices Act, 1874 — Section 15
High Courts13 Jan 1939Dismissed
Mariyaya Chanviraya Hiremath Vs Shantirappa Danappa Nelvigi
Bombay High Court · AIR 1939 Bom 338 : (1939) 41 BOMLR 575
High Courts13 Jan 1939Allowed
Wasudev Vishnu Deshpande Vs Pandu Vithu Yadav
Bombay High Court · AIR 1939 Bom 369 : (1939) 41 BOMLR 578
Bombay Revenue Jurisdiction Act, 1876 — Section 4(a)
High Courts22 Dec 1938
Dahyabhai Marghabhai Patel Vs Bai Diwali
Bombay High Court · AIR 1939 Bom 366 : (1939) 41 BOMLR 757
Guardians and Wards Act, 1890 — Section 43
High Courts20 Dec 1938Allowed
Bai Hari Vs Nathubhai Parbhubhai
Bombay High Court · AIR 1939 Bom 353 : (1939) 41 BOMLR 755
Evidence Act, 1872 — Section 116
High Courts16 Dec 1938Dismissed
Namdev Krishna Chaudhari Vs Govardhan Nanabhai Gujarathi
Bombay High Court · AIR 1939 Bom 277 : (1939) 41 BOMLR 463
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 30, Order 21 Rule 64, 51
High Courts15 Dec 1938Allowed
Putlaji Vishram Desai Vs Damodar Vishnu Vaidya
Bombay High Court · AIR 1939 Bom 405 : (1939) 41 BOMLR 805
Khoti Settlement Act, 1880 — Section 3
High Courts15 Dec 1938
Govindprasad Vasudevprasad Tiwari Vs Raghunathprasad Indraprasad Manolikar Narshya Narshya Korwar Vs Govindprasad Vasudevprasad Tiwari
Bombay High Court · AIR 1939 Bom 289 : (1939) 41 BOMLR 589
High Courts13 Dec 1938
Baburao Prahlad Badve Vs Hariharrao Kashinathrao Khasgiwale
Bombay High Court · AIR 1939 Bom 279 : (1939) 41 BOMLR 490
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Dec 1938
Emperor Vs Magan Bhikha
Bombay High Court · AIR 1939 Bom 153 : (1939) 41 BOMLR 284
Criminal Tribes Act, 1911 — Section 23(1)(a)
High Courts07 Dec 1938Dismissed
Charandas Vasanji Vs Dossabhoy Maganlal
Bombay High Court · AIR 1939 Bom 182 : (1939) 41 BOMLR 328
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, 47, 96
High Courts07 Dec 1938
Ajam Ibram Modan Vs Bai Hava Bibi
Bombay High Court · AIR 1939 Bom 485
Bombay Civil Courts Act, 1869 — Section 23Civil Procedure Code, 1908 (CPC) — Section 24
High Courts06 Dec 1938
Motilal Tribhovandas Choksey Vs Shankarlal Chhaganlal
Bombay High Court · AIR 1939 Bom 345 : (1939) 41 BOMLR 536
High Courts06 Dec 1938
Janardan Govind Gore Vs The Advocate General of Bombay
Bombay High Court · AIR 1939 Bom 202 : (1939) 41 BOMLR 341
Succession Act, 1925 — Section 80
High Courts30 Nov 1938Dismissed
Shidaya Kantlaya Hiremath Vs Basaprabhappa Shivlingappa Hampannavar
Bombay High Court · AIR 1939 Bom 301 : (1939) 41 BOMLR 441
High Courts29 Nov 1938Dismissed
Ram Kinkar Banerjee Vs Satya Charan Srimani
Bombay High Court · (1939) 41 BOMLR 672
Transfer of Property Act, 1882 — Section 54