High Courts06 Apr 1939Dismissed
Emperor Vs M.A. Bhagvati
Bombay High Court · AIR 1939 Bom 480 : (1939) 41 BOMLR 878
Electricity Act, 1910 — Section 44(b)Electricity Rules, 1937 — Rule 122(a), 31(2)
COURT ARCHIVE
Bombay High Court judgments
73,045 judgments · page 3,334 of 3,653
High Courts05 Apr 1939Allowed
The Surat Borough Municipality Vs Sarifa Karunnissa
Bombay High Court · AIR 1939 Bom 494 : (1939) 41 BOMLR 1002
Bombay Municipal Boroughs Act, 1925 — Section 105Limitation Act, 1908 — Section 28
High Courts03 Apr 1939Allowed
Ningappa Neelappa Katti Vs Adiveppa Shivappa Tuppad
Bombay High Court · AIR 1939 Bom 468 : (1939) 41 BOMLR 997
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts31 Mar 1939Allowed
Chimanram Motilal Vs Jayantilal Chhaganlal
Bombay High Court · AIR 1939 Bom 410 : (1939) 41 BOMLR 899
Partnership Act, 1932 — Section 4
High Courts28 Mar 1939Dismissed
Akberally Tayaballi Vs Alimahomed Abdul Hussain
Bombay High Court · AIR 1939 Bom 372 : (1939) 41 BOMLR 749
Criminal Procedure Code, 1898 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 498
High Courts28 Mar 1939Dismissed
Lachhmeshwar Sahai Vs Moti Rani Kunwar
Bombay High Court · (1939) 41 BOMLR 1068
Transfer of Property Act, 1882 — Section 6(d)
High Courts28 Mar 1939Dismissed
Surendra Singh Vs Chaudhri Ghulam Mohammad
Bombay High Court · (1939) 41 BOMLR 1245
High Courts27 Mar 1939
Biradh Mal Vs Prabhabhati Kunwar
Bombay High Court · (1939) 41 BOMLR 1061
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts22 Mar 1939Dismissed
Basappa Chanbasappa Chekki Vs Hanmappa Ramappa Manaur
Bombay High Court · AIR 1939 Bom 492 : (1939) 41 BOMLR 943
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 10Transfer of Property Act, 1882 — Section 55(1)(a)
High Courts21 Mar 1939Allowed
Jugal Kishore Narain Singh Vs Charoo Chandra Sur
Bombay High Court · (1939) 41 BOMLR 1055
High Courts20 Mar 1939
COMMISSIONER OF Income Tax, BOMBAY RESIDENCY Vs AHMEDABAD MILLOWNERS ASSOCIATION.
Bombay High Court · (1939) 7 ITR 369
Income Tax Act, 1922 — Section 66(2)
High Courts20 Mar 1939
The Commissioner of Income Tax Vs D.R. Naik
Bombay High Court · AIR 1939 Bom 362 : (1939) 41 BOMLR 652 : (1939) 7 ITR 362
Income Tax Act, 1961 — Section 34, 66(2)
High Courts20 Mar 1939
Keshav Ramkrishna Bhatt Phadke Vs Subba Manga Naik
Bombay High Court · AIR 1939 Bom 490 : (1939) 41 BOMLR 994
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts17 Mar 1939Dismissed
Surendra Bahadur Singh Vs Behari Singh
Bombay High Court · (1939) 41 BOMLR 1047
Evidence Act, 1872 — Section 68Registration Act, 1908 — Section 58Transfer of Property Act, 1882 — Section 3
High Courts16 Mar 1939Allowed
Nariman Edulji Contractor Vs Pirojbai Nariman Contractor
Bombay High Court · AIR 1939 Bom 367 : (1939) 41 BOMLR 625
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11
High Courts10 Mar 1939Dismissed
Hussainbi Haji Subhan Mujavar Vs Sayad Khairuddin Kutubuddin
Bombay High Court · AIR 1939 Bom 487 : (1939) 41 BOMLR 875
High Courts09 Mar 1939Allowed
Amateppa Danappa Koppal Vs Sanganbasappa Bhojappa Gavadar
Bombay High Court · AIR 1939 Bom 427 : (1939) 41 BOMLR 867
Limitation Act, 1908 — Section 28Limitation Act, 1963 — Article 44(I)
High Courts08 Mar 1939Dismissed
The Lokmanya Mills Ltd. Vs The Municipal Borough of Barsi
Bombay High Court · (1939) 41 BOMLR 937
Bombay Municipal Boroughs Act, 1925 — Section 110
High Courts07 Mar 1939
Emperor Vs Dinkar Krishnalal Mehta
Bombay High Court · AIR 1939 Bom 364 : (1939) 41 BOMLR 557
Bombay District Police Act, 1890 — Section 48(1)(c), 68(c)
High Courts03 Mar 1939Allowed
Mahant Singh Vs U Ba Yi
Bombay High Court · (1939) 41 BOMLR 742
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Contract Act, 1872 — Section 2(j)