High Courts21 Sept 1939
BAI LALITA RATANCHAND KHIMCHAND Vs TATA IRON and STEEL CO. LTD.
Bombay High Court · (1940) 8 ITR 337
Finance Act, 1931 — Section 7Income Tax Act, 1961 — Section 10, 20
COURT ARCHIVE
Bombay High Court judgments
73,045 judgments · page 3,332 of 3,653
High Courts20 Sept 1939Allowed
Shankar Nimbaji Shintre Vs Laxman Supdu Shelke
Bombay High Court · AIR 1940 Bom 161 : (1940) 42 BOMLR 175
Contract Act, 1872 — Section 124, 125, 128Limitation Act, 1908 — Article 83
High Courts13 Sept 1939Dismissed
Zujya Pascol Damel Vs Manmohandas Lallubhai Pratap
Bombay High Court · AIR 1940 Bom 164 : (1940) 42 BOMLR 248
Negotiable Instruments Act, 1881 (NI) — Section 8
High Courts13 Sept 1939Allowed
Ayyangouda Basangouda Ayyangoudar Vs Gadigeppagouda Huchangouda Ayyangoudar
Bombay High Court · AIR 1940 Bom 200 : (1940) 42 BOMLR 256
High Courts04 Sept 1939Dismissed
Jivaji Keshav Bapat Vs Venkatesh Krishna Byadgi
Bombay High Court · AIR 1940 Bom 136 : (1940) 42 BOMLR 208
Limitation Act, 1908 — Article 126, 144
High Courts30 Aug 1939
In Re: Ardeshir Phirozshaw Murzban
Bombay High Court · AIR 1940 Bom 42 : (1939) 41 BOMLR 1253
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts25 Aug 1939
Emperor Vs Rautmal Kanumal Marwadi
Bombay High Court · AIR 1940 Bom 40 : (1939) 41 BOMLR 1232
Criminal Procedure Code, 1898 (CrPC) — Section 497(5)
High Courts24 Aug 1939
Paragji Bhulabhai Vs Bhagwanji Bawabhai
Bombay High Court · AIR 1940 Bom 14 : (1939) 41 BOMLR 1231
Criminal Procedure Code, 1898 (CrPC) — Section 422
High Courts24 Aug 1939
Emperor Vs Gulam Hussein Rawji
Bombay High Court · (1939) 41 BOMLR 1326
Bombay Prevention of Gambling Act, 1887 — Section 4(a), 5, 7
High Courts15 Aug 1939Dismissed
Harilal Nathalal Talati Vs Bhailal Pranlal Shah
Bombay High Court · AIR 1940 Bom 148 : (1940) 42 BOMLR 165
Registration Act, 1908 — Section 17(1)(b), 17(2)(v)Transfer of Property Act, 1882 — Section 6(dd)
High Courts15 Aug 1939
P.M. Dixit Vs Senior Inspector of Factories
Bombay High Court · AIR 1940 Bom 87 : (1939) 41 BOMLR 1283
Payment of Wages Act, 1936 — Section 15(3), 3
High Courts08 Aug 1939Dismissed
Shriram Hanutram Vs Mohanlal and Co.
Bombay High Court · AIR 1940 Bom 93 : (1939) 41 BOMLR 1293
Arbitration Act, 1899 — Section 19
High Courts02 Aug 1939
Sri Sachidanand Vidya Narasinha Bharati Shankaracharya of Sankeshwar Math Vs Chanmalappa Gurusidh Malappa
Bombay High Court · AIR 1940 Bom 112 : (1939) 41 BOMLR 1317
Limitation Act, 1908 — Section 10
High Courts28 Jul 1939Allowed
Ebrahim Sherkhan Pathan Vs Hajratkhan Mohiddinkhan
Bombay High Court · AIR 1940 Bom 49 : (1939) 41 BOMLR 1305
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5(e)
High Courts26 Jul 1939
Emperor Vs Krishnaji Madhusudan
Bombay High Court · (1939) 41 BOMLR 1114
Bombay Prevention of Gambling Act, 1887 — Section 4(a)
High Courts26 Jul 1939
Umabai Shankar Borgaonkar Vs Shankar Hari Borgaonkar
Bombay High Court · AIR 1940 Bom 44 : (1939) 41 BOMLR 1269
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 15
High Courts20 Jul 1939
Emperor Vs Lavji Mandan
Bombay High Court · AIR 1939 Bom 452 : (1939) 41 BOMLR 980
Penal Code, 1860 (IPC) — Section 115, 121
High Courts19 Jul 1939Allowed
Shridhar Mahadeo Rasal Vs Godulal Jethmal
Bombay High Court · AIR 1940 Bom 20 : (1939) 41 BOMLR 1223
Bombay Revenue Jurisdiction Act, 1876 — Section 6Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Limitation Act, 1908 — Article 28
High Courts11 Jul 1939Dismissed
Haridas Kisandas Gujarati Vs Narayandas Jagmohandas Gujarati
Bombay High Court · AIR 1940 Bom 181 : (1940) 42 BOMLR 283
Registration Act, 1908 — Section 32
High Courts11 Jul 1939Dismissed
Lallubhai Bhikhabhai Chunawalla Vs Ratanchand Raichand
Bombay High Court · AIR 1940 Bom 82 : (1939) 41 BOMLR 1237
Negotiable Instruments Act, 1881 (NI) — Section 37