High Courts07 Jul 1939
Bhupendra Mohan Roy Vs Srimati Purna Sashi Debi
Bombay High Court · (1939) 41 BOMLR 1159
COURT ARCHIVE
Bombay High Court judgments
73,045 judgments · page 3,333 of 3,653
High Courts03 Jul 1939
Hirji Ramji Vs Daulatram Ratanji and Co.
Bombay High Court · AIR 1940 Bom 117 : (1939) 41 BOMLR 1288
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts30 Jun 1939
Yeshwant Balkrishna Lagu Vs Keshav Anant Pandit and Others
Bombay High Court · AIR 1940 Bom 13
High Courts30 Jun 1939Dismissed
Hari Chand Vs Secretary of State
Bombay High Court · (1940) 42 BOMLR 138
High Courts30 Jun 1939Allowed
Yeshwant Balkrishna Lagu Vs Keshav Anant Pandit
Bombay High Court · (1939) 41 BOMLR 1213
High Courts29 Jun 1939Dismissed
Ganpat Gatlu Vs Navnitlal Ranchhoddas
Bombay High Court · AIR 1940 Bom 30 : (1939) 41 BOMLR 1204
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts29 Jun 1939Allowed
Nana Namdeo Patil Vs Dalpat Supadu Patil
Bombay High Court · AIR 1940 Bom 33 : (1939) 41 BOMLR 1208
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
High Courts28 Jun 1939Dismissed
Narhar Sonajee Jahagirdar Vs Trimbak Shridhar Jahagirdar
Bombay High Court · AIR 1940 Bom 12 : (1939) 41 BOMLR 1174
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts20 Jun 1939
Emperor Vs Kanayalal Mohanlal Gujar
Bombay High Court · AIR 1939 Bom 455 : (1939) 41 BOMLR 977
Penal Code, 1860 (IPC) — Section 266
High Courts16 Jun 1939Allowed
Emperor Vs Baptist De Souza
Bombay High Court · AIR 1939 Bom 465 : (1939) 41 BOMLR 974
Bombay Prevention of Gambling Act, 1887 — Section 4(a)
High Courts15 Jun 1939Allowed
Baba Kartar Singh Vs Dayal Das
Bombay High Court · (1940) 42 BOMLR 1
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 11
High Courts14 Jun 1939Dismissed
Sayad Mohiuddin Sayad Nasiruddin Vs Khatijabi
Bombay High Court · AIR 1939 Bom 489 : (1939) 41 BOMLR 1020
High Courts23 May 1939Dismissed
Mian Feroz Shah Vs Sir Mohammad Akbar Khan
Bombay High Court · (1939) 41 BOMLR 1071
Limitation Act, 1908 — Article 109
High Courts09 May 1939Dismissed
Keshardeo Chamria Vs The Commissioner of Income Tax
Bombay High Court · (1940) 42 BOMLR 129
Income Tax Act, 1961 — Section 41
High Courts09 May 1939
Jhina Soma Vs Emperor
Bombay High Court · AIR 1939 Bom 457 : (1939) 41 BOMLR 965
Criminal Procedure Code, 1898 (CrPC) — Section 297
High Courts14 Apr 1939
CENTRAL TALKIES CIRCUIT Vs COMMISSIONER OF Income Tax, BOMBAY.
Bombay High Court · AIR 1939 Bom 448 : (1939) 7 ITR 628
Income Tax Act, 1961 — Section 66(2)
High Courts14 Apr 1939
The Central Talkies Circuit Vs The Commissioner of Income Tax
Bombay High Court · (1939) 41 BOMLR 919
Income Tax Act, 1922 — Section 66(2)
High Courts13 Apr 1939
Noorudin Esmailji Kurwa Vs Mahomed Umar Subrati
Bombay High Court · AIR 1940 Bom 321 : (1940) 42 BOMLR 605
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5
High Courts13 Apr 1939Allowed
Yadav Vishvanath Gandre Vs Bachoo Abraham David Awaskar
Bombay High Court · AIR 1939 Bom 493 : (1939) 41 BOMLR 949
High Courts11 Apr 1939
Anwar F.J. Laljee Vs Ebrahim F.J. Laljee In Re: Barjor Hosangji Vakil
Bombay High Court · (1939) 41 BOMLR 1091
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22