High Courts27 Jun 1940Dismissed
Emperor Vs Fulabhai Bhulabhai Joshi
Bombay High Court · AIR 1940 Bom 363 : (1940) 42 BOMLR 857
Child Marriage Restraint Act, 1929 — Section 5
COURT ARCHIVE
Bombay High Court judgments
73,045 judgments · page 3,326 of 3,653
High Courts25 Jun 1940
Emperor Vs Bilal Mahomed
Bombay High Court · AIR 1940 Bom 361 : (1940) 42 BOMLR 787
Criminal Procedure Code, 1898 (CrPC) — Section 94Evidence Act, 1872 — Section 123, 125
High Courts25 Jun 1940
Emperor Vs Hasam Mamad
Bombay High Court · AIR 1940 Bom 378 : (1940) 42 BOMLR 785
Bombay Municipal Boroughs Act, 1925 — Section 152
High Courts19 Jun 1940
Emperor Vs Shankaraya Gurushiddayya Hiremath
Bombay High Court · AIR 1940 Bom 365 : (1940) 42 BOMLR 777
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 120B
High Courts18 Jun 1940Dismissed
Arjuno Naiko Vs Modonomohono Naiko
Bombay High Court · (1940) 42 BOMLR 1148
High Courts18 Jun 1940Dismissed
Yamashetti Bhaushetti Vs Ashok Bhomshetti
Bombay High Court · AIR 1942 Bom 391 : (1940) 42 BOMLR 895
High Courts14 Jun 1940
Emperor Vs Sultansha Sidisha
Bombay High Court · AIR 1940 Bom 385 : (1940) 42 BOMLR 745
Criminal Procedure Code, 1898 (CrPC) — Section 164, 236Penal Code, 1860 (IPC) — Section 193
High Courts14 Jun 1940Dismissed
Emperor Vs Mahomed Hussein Abdul Kadar Shaikh Bhikan
Bombay High Court · (1940) 42 BOMLR 742
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts11 Jun 1940
Sir Rajendra Narayan Bhanj Deo Vs The Commissioner of Income Tax
Bombay High Court · (1940) 42 BOMLR 1182
Income Tax Act, 1922 — Section 66(2)
High Courts08 Jun 1940Dismissed
Bishun Dayal Vs Kesho Prasad
Bombay High Court · (1941) 43 BOMLR 138
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts03 Jun 1940Dismissed
Radhakissen Chamria Vs Durga Prosad Chamria
Bombay High Court · (1940) 42 BOMLR 1172
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53
High Courts02 Jun 1940Dismissed
The Bank of Chettinad, Limited Vs The Commissioner of Income Tax
Bombay High Court · (1941) 43 BOMLR 132
Income Tax Act, 1961 — Section 42(1), 66(2)
High Courts30 May 1940Allowed
M.L.M. Mahalingam Chettiar Vs Ramanathan Chettiar
Bombay High Court · (1940) 42 BOMLR 1166
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 18, 73
High Courts28 May 1940Dismissed
Mirza Akbar Vs Emperor
Bombay High Court · (1941) 43 BOMLR 20
Evidence Act, 1872 — Section 10North West Frontier Province Courts Regulation, 1931 — Section 7
High Courts27 May 1940Allowed
Nathu Lal Vs Gomti Kuar
Bombay High Court · (1940) 42 BOMLR 1156
Evidence Act, 1872 — Section 90
High Courts23 May 1940Dismissed
Suleman Haji Ahmed Umer Vs Haji Abdulla Haji Rahimtulla
Bombay High Court · (1940) 42 BOMLR 971
Limitation Act, 1908 — Article 57
High Courts23 May 1940Dismissed
Kishori Lal Vs Bhawani Shankar
Bombay High Court · (1940) 42 BOMLR 1144
High Courts23 May 1940Dismissed
Hem Chandra Roy Chaudhury Vs Suradhani Debya Chaudhurani
Bombay High Court · (1940) 42 BOMLR 993
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4(4)
High Courts02 May 1940Dismissed
Thakur Bhagwan Singh Vs Bishambhar Nath
Bombay High Court · (1940) 42 BOMLR 990
High Courts02 May 1940Dismissed
Masjid Shahid Ganj Mosque Vs Shiromani Gurdwara Parbandhak Committee
Bombay High Court · (1940) 42 BOMLR 1100
Limitation Act, 1908 — Article 144