High Courts15 Aug 1940Allowed
Rukmansa Rajansa Hosmani Vs Shankargouda Basangouda Lakhyal
Bombay High Court · AIR 1941 Bom 83 : (1940) 42 BOMLR 1111
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 3(1), Order 27 Rule 2
COURT ARCHIVE
Bombay High Court judgments
73,045 judgments · page 3,324 of 3,653
High Courts13 Aug 1940
Emperor Vs Bhagwandas Bisesar
Bombay High Court · AIR 1941 Bom 50 : (1940) 42 BOMLR 938
Coroners Act, 1871 — Section 19(3)Evidence Act, 1872 — Section 24
High Courts13 Aug 1940Dismissed
Raychand Jivaji Vs Basappa Virappa Bellary
Bombay High Court · AIR 1941 Bom 71 : (1940) 42 BOMLR 1113
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 15Registration Act, 1908 — Section 17(1)(e)
High Courts12 Aug 1940Dismissed
Ambabai Bhaichand Gujar Vs Keshav Bandochand Gujar
Bombay High Court · AIR 1941 Bom 233 : (1941) 43 BOMLR 114
Hindu Law of Inheritance (Amendment) Act, 1929 — Section 2
High Courts10 Aug 1940
In Re: The Patiala State Bank
Bombay High Court · AIR 1941 Bom 93 : (1941) 43 BOMLR 84
Government of India Act, 1919 — Section 65Government Trading Taxation Act, 1926 — Section 2Income Tax Act, 1922 — Section 2(6)
High Courts09 Aug 1940
Jamburao Satappa Kochari Vs Annappa Ramchandrappa Kabbur
Bombay High Court · AIR 1941 Bom 23 : (1940) 42 BOMLR 1066
Civil Procedure Code, 1908 (CPC) — Section 2(11)
High Courts08 Aug 1940
Emperor Vs Anandya Sambhya Mahar
Bombay High Court · AIR 1940 Bom 416 : (1940) 42 BOMLR 909
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts07 Aug 1940
Babubhai Vamalchand Kachra Vs Hiralal Vamalchand Kachra
Bombay High Court · AIR 1941 Bom 69 : (1940) 42 BOMLR 1093
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1, 24
High Courts03 Aug 1940
Jessie Grant Khambatta Vs Mancherji C. Khambatta
Bombay High Court · (1940) 42 BOMLR 945
Civil Procedure Code, 1908 (CPC) — Section 51Divorce Act, 1869 — Section 37
High Courts30 Jul 1940Dismissed
Damodar Vishnu Juvekar Vs Shriram Lakshman Juvekar
Bombay High Court · AIR 1941 Bom 56 : (1940) 42 BOMLR 1086
Trusts Act, 1882 — Section 32
High Courts29 Jul 1940Dismissed
In Re: Peoples International Travel Education and Commercial Co. Ltd.
Bombay High Court · AIR 1941 Bom 25 : (1940) 42 BOMLR 1021
Companies Act, 1956 — Section 207(9)
High Courts29 Jul 1940Dismissed
Krishnadas Govardhandas Madivale Vs Ratanbai Gokuldas Laxmandas
Bombay High Court · AIR 1941 Bom 41 : (1940) 42 BOMLR 1044
Provincial Insolvency Act, 1920 — Section 28(5)
High Courts29 Jul 1940
Kanji Vijpal Vs Pandurang Keshav Rane
Bombay High Court · AIR 1940 Bom 413 : (1940) 42 BOMLR 902
Criminal Procedure Code, 1898 (CrPC) — Section 247Penal Code, 1860 (IPC) — Section 420Presidency Towns Insolvency Act, 1909 — Section 102
High Courts29 Jul 1940
Shrimant Khanderao Shivajirao Gaekwar Vs D.D. Romer
Bombay High Court · AIR 1941 Bom 48 : (1940) 42 BOMLR 1024
Transfer of Property Act, 1882 — Section 55(3)
High Courts26 Jul 1940
Nawab Sardar Narharsingji Ishvarsingji Vs The Secretary of State For India
Bombay High Court · AIR 1941 Bom 161 : (1941) 43 BOMLR 167
Bombay Land Revenue Code, 1879 — Section 37
High Courts26 Jul 1940Dismissed
Chhotibai Daulatram Marwadi Vs Mansukhlal Jasraj
Bombay High Court · AIR 1941 Bom 1 : (1940) 42 BOMLR 1016
Registration Act, 1908 — Section 17(2)
High Courts26 Jul 1940
The Superintendent of Stamps Vs Tejmal Nihalchand Shah
Bombay High Court · AIR 1940 Bom 360 : (1940) 42 BOMLR 964
Stamp Act, 1899 — Section 24
High Courts25 Jul 1940
Bai Parvatibai Vs Raghunath Lakshman
Bombay High Court · AIR 1941 Bom 60 : (1940) 42 BOMLR 1063
Succession Act, 1925 — Section 211
High Courts25 Jul 1940
In Re: Sagarmal Khemraj
Bombay High Court · AIR 1940 Bom 397 : (1940) 42 BOMLR 904
Criminal Procedure Code, 1898 (CrPC) — Section 186, 75, 77
High Courts22 Jul 1940Dismissed
Upendra Nath Bose Vs Lall
Bombay High Court · (1941) 43 BOMLR 381
Civil Procedure Code, 1908 (CPC) — Section 11Registration Act, 1908 — Section 17(1)(b)