High Courts25 Sept 1940Allowed
Chitnis and Kanga Vs Wamanrao S. Mantri
Bombay High Court · AIR 1941 Bom 99 : (1941) 43 BOMLR 76
Bombay High Court Rules, 1936 — Rule 534, 895
COURT ARCHIVE
Bombay High Court judgments
73,045 judgments · page 3,323 of 3,653
High Courts24 Sept 1940
Emperor Vs Vishnu Tatyaba Naik
Bombay High Court · (1940) 42 BOMLR 1193
Bombay Local Boards Act, 1923 — Section 136(2)Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 114
High Courts24 Sept 1940
Rai Saheb Ulfatrai Hukumchand Vs Nagarmal Gopimal Rao
Bombay High Court · AIR 1941 Bom 211 : (1941) 43 BOMLR 269
High Courts23 Sept 1940
Emperor Vs Dr. H.L. Batliwalla Sons and Co. Ltd.
Bombay High Court · (1941) 43 BOMLR 105
Companies Act, 1956 — Section 73(a)
High Courts20 Sept 1940Dismissed
Khimji Kuverji Shah Vs Lalji Karamsi Raghavjl
Bombay High Court · AIR 1941 Bom 129 : (1941) 43 BOMLR 35
Contract Act, 1872 — Section 11
High Courts17 Sept 1940Allowed
The General Accident Fire and Life Assurance Corporation, Ltd. Vs Janmahomed Abdul Rahim Janmahomed Abdul Rahim Vs The General Accident Fire And Life Assurance Corporation, Ltd.
Bombay High Court · (1941) 43 BOMLR 346
Limitation Act, 1908 — Article 68Succession Act, 1925 — Section 292
High Courts17 Sept 1940Dismissed
O.R.O.M. Sp. (Firm) Vs Nagappa Chettiar
Bombay High Court · (1941) 43 BOMLR 440
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts13 Sept 1940
Phylis Claire Carroll Vs Charles James Carroll
Bombay High Court · (1940) 42 BOMLR 1083
Divorce Act, 1869 — Section 3Indian and Colonial Divorce (Jurisdiction) Act, 1926 — Section 1
High Courts12 Sept 1940
Emperor Vs Shirinbai Sorabji Nagpurwala
Bombay High Court · AIR 1941 Bom 66 : (1940) 42 BOMLR 1060
Bombay District Municipal Act, 1901 — Section 48
High Courts06 Sept 1940Allowed
Rango Ramchandra Kulkarni Vs Gurlingappa Chinnappa Muthal
Bombay High Court · AIR 1941 Bom 198 : (1941) 43 BOMLR 206
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 38 Rule 10, 64Transfer of Property Act, 1882 — Section 54(4)(b)
High Courts06 Sept 1940Dismissed
Gurappa Gurushiddappa Neeli Vs Amarangji Vanichand
Bombay High Court · AIR 1941 Bom 90 : (1941) 43 BOMLR 26
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14, 11
High Courts03 Sept 1940
The Bank of Morvi, Limited Vs R.P. Wagle and Co.
Bombay High Court · AIR 1941 Bom 190 : (1941) 43 BOMLR 266
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 21 Rule 22
High Courts03 Sept 1940Allowed
The New Mofussil Co. Ltd. Vs Shankerlal Narayandas Mundade
Bombay High Court · AIR 1941 Bom 247 : (1941) 43 BOMLR 293
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 4, 16(a), 16(d), 99
High Courts03 Sept 1940Dismissed
Emperor Vs Shamlal Jamnadas
Bombay High Court · AIR 1941 Bom 19 : (1940) 42 BOMLR 1028
Bombay Prevention of Adulteration Act, 1925 — Section 13
High Courts30 Aug 1940Dismissed
Apya Shettya Talawar Vs Rammakka Apya Talawar
Bombay High Court · AIR 1941 Bom 222 : (1941) 43 BOMLR 314
High Courts27 Aug 1940
Sukhanandan Ramdhin Vs Maniklal Kanhialal
Bombay High Court · AIR 1941 Bom 82 : (1940) 42 BOMLR 1135
High Courts23 Aug 1940
Vithalbhai Motibhai Vs The Nadiad Electric Supply Co. Ltd.
Bombay High Court · AIR 1941 Bom 67 : (1940) 42 BOMLR 1098
Civil Procedure Code, 1908 (CPC) — Section 115Provincial Small Cause Courts Act, 1887 — Section 25
High Courts19 Aug 1940Dismissed
Abdul Aziz Valad Haji Subhan Vs Mahomed Ibrahim Ghatkari Hussainbi Haji Subhan Vs Sayad Khairuddin Kutubuddin Kaji
Bombay High Court · AIR 1941 Bom 238 : (1941) 43 BOMLR 126
High Courts15 Aug 1940Dismissed
Haji Yoonus Shekh Mohiddin Nadkar Vs Shekh Hasan Sheikh Ali Vs Abdul Karim Ishamuddin Valad Shabuddin Jamadar Vs Abdul Karim Shekh Ahamad Vs Sherifa Javje Shekh Usman Tare
Bombay High Court · AIR 1941 Bom 178 : (1941) 43 BOMLR 194
Limitation Act, 1871 — Article 148Limitation Act, 1877 — Section 19, 28
High Courts15 Aug 1940Dismissed
Collector of Broach and Panch Mahals Vs Ochhavlal Bhikalal
Bombay High Court · AIR 1941 Bom 158 : (1941) 43 BOMLR 122
Civil Procedure Code, 1908 (CPC) — Section 48Criminal Procedure Code, 1898 (CrPC) — Section 386(2)(b)Penal Code, 1860 (IPC) — Section 70