High Courts13 Jan 1941Allowed
Krishnaji Dattambhat Joshi Vs Parappa Datto Patil
Bombay High Court · (1941) 43 BOMLR 539
COURT ARCHIVE
Bombay High Court judgments
73,045 judgments · page 3,321 of 3,653
High Courts10 Jan 1941Dismissed
Kashiram Chaudhuri Vs Ranglal Motilalshet Marwadi
Bombay High Court · (1941) 43 BOMLR 475
Civil Procedure Code, 1908 (CPC) — Section 107Court Fees Act, 1870 — Section 4Criminal Procedure Code, 1898 (CrPC) — Section 149
High Courts08 Jan 1941
Emperor Vs Ishvarlal Chhaganlal
Bombay High Court · (1941) 43 BOMLR 511
City of Bombay Police Act, 1902 — Section 27(2A)Criminal Procedure Code, 1898 (CrPC) — Section 441
High Courts19 Dec 1940Dismissed
Subrao Baji Patil Vs Dada Bhiwa Chawan
Bombay High Court · AIR 1941 Bom 323 : (1941) 43 BOMLR 492
Limitation Act, 1908 — Article 141
High Courts13 Dec 1940
Kanhaiyalal Harkarandas Vs Mohanlal Ramvallabh
Bombay High Court · AIR 1941 Bom 219 : (1941) 43 BOMLR 287
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts12 Dec 1940Dismissed
Krishnawa Yelagouda Patil Vs Ramagouda Kadagouda Patil
Bombay High Court · (1941) 43 BOMLR 483
High Courts09 Dec 1940
Haji Nasiruddin Karim Mahomed Vs Patel Haji Umerji Adam and Co.
Bombay High Court · AIR 1941 Bom 286 : (1941) 43 BOMLR 546
Presidency Small Cause Courts Act, 1882 — Section 53
High Courts06 Dec 1940Allowed
Dashrathlal Chhaganlal Vs Bai Dhondubai
Bombay High Court · AIR 1941 Bom 262 : (1941) 43 BOMLR 581
High Courts05 Dec 1940
Dwarkadas Dhanji Sha Vs Chhotalal Ravicarandas and Co.
Bombay High Court · AIR 1941 Bom 188 : (1941) 43 BOMLR 280
Patents and Designs Act, 1911 — Section 45, 53(2)
High Courts04 Dec 1940Allowed
Maharani Hemanta Kumari Debi Vs Gauri Sankar Tewari
Bombay High Court · (1941) 43 BOMLR 777
High Courts04 Dec 1940Allowed
Emperor Vs Mohanlal Bababhai
Bombay High Court · (1941) 43 BOMLR 163
Penal Code, 1860 (IPC) — Section 380, 454
High Courts03 Dec 1940
Khimjee Thakarsee Vs The Pioneer Fibre Co. Ltd.
Bombay High Court · AIR 1941 Bom 337 : (1941) 43 BOMLR 576
Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 108
High Courts02 Dec 1940Allowed
The Jagadamba Loan Company, Limited Vs Raja Shiba Prasad Singh
Bombay High Court · (1941) 43 BOMLR 789
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts02 Dec 1940Dismissed
Akoba Laxman Pawar Vs Sai Genu Laxman Pawar
Bombay High Court · AIR 1941 Bom 204 : (1941) 43 BOMLR 338
High Courts27 Nov 1940
Emperor Vs Biram Sardar
Bombay High Court · (1941) 43 BOMLR 157
Criminal Procedure Code, 1898 (CrPC) — Section 1(2), 162Evidence Act, 1872 — Section 27
High Courts26 Nov 1940
Bapugouda Yadgouda Patil Vs Vinayak Sadashiv Kulkarni
Bombay High Court · AIR 1941 Bom 317 : (1941) 43 BOMLR 706
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts26 Nov 1940
Mancherji Pallonji Contractor Vs Dinbai Nusserwanji Goawalla
Bombay High Court · AIR 1941 Bom 260 : (1941) 43 BOMLR 543
City of Bombay Police Act, 1902 — Section 45
High Courts22 Nov 1940
Gulamhussein Alibhoy Jariwalla Vs Emperor
Bombay High Court · AIR 1941 Bom 152
Mussalman Wakf Act, 1923 — Section 10, 3, 5
High Courts22 Nov 1940Dismissed
Dossabhoy Jamshetji Nanporia Vs Edulji Sorabji Daruvala
Bombay High Court · AIR 1941 Bom 192 : (1941) 43 BOMLR 336
High Courts21 Nov 1940
Nagappa Channappa Tambrali Vs Ramsing Jessasing
Bombay High Court · AIR 1941 Bom 160 : (1941) 43 BOMLR 236
Civil Procedure Code, 1908 (CPC) — Section 10