High Courts09 Apr 1941
Sidram Pandharinath Malwadkar Vs N.M. Mahallya
Bombay High Court · (1941) 43 BOMLR 805
Provincial Insolvency Act, 1920 — Section 68
COURT ARCHIVE
Bombay High Court judgments
73,045 judgments · page 3,319 of 3,653
High Courts08 Apr 1941
ALL INDIA SPINNERS ASSOCIATION, IN RE.
Bombay High Court · (1941) 9 ITR 484
Income Tax Act, 1961 — Section 66(3)
High Courts08 Apr 1941
Vinayak Atmaram Pathare Vs Shantaram Janardan Pathare
Bombay High Court · (1941) 43 BOMLR 737
Criminal Procedure Code, 1898 (CrPC) — Section 439(56)Penal Code, 1860 (IPC) — Section 499
High Courts08 Apr 1941
In Re: The All-India Spinners'' Association
Bombay High Court · (1941) 43 BOMLR 742
Income Tax Act, 1922 — Section 4(3)(i), 66(3)
High Courts03 Apr 1941Dismissed
Jagat Narain Singh Vs Khartar Sah
Bombay High Court · (1941) 43 BOMLR 860
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts31 Mar 1941
Emperor Vs Alladatta
Bombay High Court · (1941) 43 BOMLR 702
Bombay Police Act, 1951 — Section 27
High Courts28 Mar 1941Dismissed
Govind Keshav Dandavate Vs Yeshwant Pandharinath Shete
Bombay High Court · (1941) 43 BOMLR 800
Contract Act, 1872 — Section 65
High Courts27 Mar 1941
The Post Master General and Gangaram Vs Chenmal Mayachand
Bombay High Court · (1941) 43 BOMLR 758
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts25 Mar 1941
The Municipal Borough of Ahmedabad Vs The Aryodaya Ginning and Manufacturing Co., Limited
Bombay High Court · (1941) 43 BOMLR 816
Bombay Municipal Boroughs Act, 1925 — Section 110, 111Criminal Procedure Code, 1898 (CrPC) — Section 435
High Courts20 Mar 1941
Chhotubhai Bhimbhai Vs Bai Kashi
Bombay High Court · (1941) 43 BOMLR 733
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1
High Courts18 Mar 1941Dismissed
Merla Ramanna Vs Chelikani Jagannadha Rao
Bombay High Court · (1941) 43 BOMLR 850 : (1941) 54 LW 57
High Courts14 Mar 1941
Emperor Vs Mavji Nanji
Bombay High Court · (1941) 43 BOMLR 629
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 411
High Courts12 Mar 1941
Chandrakant Devji Vs Narottamdas Amarchand
Bombay High Court · (1941) 43 BOMLR 644
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 8
High Courts11 Mar 1941Dismissed
Vijayadas Hanumantdas Gudihal Vs Shekharappa Anantappa Savanur
Bombay High Court · (1941) 43 BOMLR 727
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57, Order 21 Rule 66
High Courts07 Mar 1941
Vaikunth P. Munim Vs Prahladshankar K. Shukla
Bombay High Court · (1941) 43 BOMLR 827
Prisoners Act, 1900 — Section 44
High Courts06 Mar 1941Dismissed
Krishna Govind Patil Vs Moolchand Keshavchand Gujar
Bombay High Court · (1941) 43 BOMLR 751
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 16
High Courts05 Mar 1941
Bayabai Vs Esmail Ahmed
Bombay High Court · (1941) 43 BOMLR 823
Specific Relief Act, 1877 — Section 42
High Courts04 Mar 1941Dismissed
Raghunath Ambaidas Shet Chitode Vs Dwarkabai Jagannath Shet Chitode
Bombay High Court · (1941) 43 BOMLR 772
High Courts04 Mar 1941Dismissed
Jotiram Ekoba Patil Vs Ramchandra Trimbak Patil
Bombay High Court · (1941) 43 BOMLR 843
High Courts27 Feb 1941Dismissed
Harilal Pannalal Sarda Vs Vishnu Ramchandra Kallol
Bombay High Court · (1941) 43 BOMLR 724
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16