High Courts21 Jul 1941Dismissed
The Government of Bombay Vs Mathurdas Laljibhai Gandhi
Bombay High Court · (1942) 44 BOMLR 405
Bombay Land Revenue Code, 1879 — Section 211, 65
COURT ARCHIVE
Bombay High Court judgments
73,045 judgments · page 3,318 of 3,653
High Courts18 Jul 1941Allowed
Bai Kokilabai Vs Keshavlal Mangaldas and Co.
Bombay High Court · (1941) 43 BOMLR 985
Workmens Compensation Act, 1923 — Section 12
High Courts18 Jul 1941Dismissed
Kuberdas Devchand Soni Vs Jerkish Naoroji
Bombay High Court · (1941) 43 BOMLR 981
Succession Act, 1925 — Section 211
High Courts17 Jul 1941
Ganpat Kinushet Sonar Vs Vithal Bhikan Patil
Bombay High Court · (1941) 43 BOMLR 976
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts17 Jul 1941Dismissed
Atmaram Nemchand Gujar Vs Mallappa Appayya Kotiwale
Bombay High Court · (1941) 43 BOMLR 880
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2Limitation Act, 1908 — Article 181
High Courts17 Jul 1941
The Canara Industrial and Banking Syndicate Co. Ltd. Vs Narayan Venkatesh Shenoy
Bombay High Court · (1941) 43 BOMLR 916
Letters Patent Act, 1865 — Clause 12
High Courts17 Jul 1941Allowed
Vishnu Janardan Salvekar Vs Mahadev Keshav Kshirsagar
Bombay High Court · (1941) 43 BOMLR 971
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts15 Jul 1941Dismissed
Mulraj Virji Vs Nainmal Pratapchand
Bombay High Court · (1941) 43 BOMLR 890
Transfer of Property Act, 1882 — Section 69
High Courts11 Jul 1941
Emperor Vs Gordhan Kalidas
Bombay High Court · (1941) 43 BOMLR 847
Penal Code, 1860 (IPC) — Section 373
High Courts07 Jul 1941
Shankar Hari Deshpande Vs Damodar Vyankoji Kulkarni
Bombay High Court · (1941) 43 BOMLR 883
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15
High Courts07 Jul 1941
Krishnaji Bharmalji and Co. Vs Abdulrazak Ahmedbhoy
Bombay High Court · (1941) 43 BOMLR 888
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16Partnership Act, 1932 — Section 19(2)(c)
High Courts30 Jun 1941Dismissed
S.N. Banerji and The Kalyanpur Lime Works Limited Vs The Kuchwar Lime and Stone Company
Bombay High Court · (1942) 44 BOMLR 324
Civil Procedure Code, 1908 (CPC) — Section 144, 151Transfer of Property Act, 1882 — Section 53A
High Courts30 Jun 1941Dismissed
Shekh Zafarbhai Guljarbhai Vs Chhaganlal Aditram Gandhi
Bombay High Court · (1941) 43 BOMLR 854
High Courts27 Jun 1941Dismissed
Mary Do Rozario Vs Ernest Do Rozario
Bombay High Court · (1941) 43 BOMLR 830
High Courts23 Jun 1941Dismissed
The Bhowanipur Banking Corporation Limited Vs Shreemati Durgesh Nandini Dasi
Bombay High Court · (1942) 44 BOMLR 1
Contract Act, 1872 — Section 23
High Courts11 Jun 1941Allowed
Emperor Vs Chhotalal Bapalal
Bombay High Court · (1941) 43 BOMLR 834
Bombay Police Act, 1951 — Section 27(2A)Criminal Procedure Code, 1898 (CrPC) — Section 235Penal Code, 1860 (IPC) — Section 457
High Courts09 Apr 1941Allowed
Mulgund Co-operative Credit Society Vs Shidlingappa Ishwarappa Manvi
Bombay High Court · (1941) 43 BOMLR 807
Bombay Co-operative Societies Act, 1925 — Section 54