High Courts03 Sept 1941Dismissed
The Central Bank of India, Ltd. Vs Prabhakar Anandrao Dabholkar In Re: Bai Motibai
Bombay High Court · (1941) 43 BOMLR 995
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54
COURT ARCHIVE
Bombay High Court judgments
73,045 judgments · page 3,317 of 3,653
High Courts01 Sept 1941Dismissed
Ganapa Rama Hegde Vs Timmaya Narayan Hegde
Bombay High Court · (1942) 44 BOMLR 111
High Courts29 Aug 1941Dismissed
Darbar Shree Naransinhji Chandrasinhji Vs Madhavsing Kesarising Desai
Bombay High Court · (1942) 44 BOMLR 146
Limitation Act, 1908 — Article 134B, 28
High Courts29 Aug 1941Allowed
Sadashiv Ramchandra Nadgouda Vs Amritrao Govind Sabnis
Bombay High Court · (1942) 44 BOMLR 141
High Courts28 Aug 1941Allowed
Emperor Vs Sadeppa Gireppa Mutgi
Bombay High Court · (1941) 43 BOMLR 946
Evidence Act, 1872 — Section 138
High Courts28 Aug 1941Allowed
Emperor Vs Mahamed Kassam Panwalla
Bombay High Court · (1941) 43 BOMLR 952
Bombay Shops and Establishments Act, 1939 — Section 14, 5(1)(b), 6
High Courts25 Aug 1941
In Re: Ratanji Ramaji
Bombay High Court · (1941) 43 BOMLR 926
Guardians and Wards Act, 1890 — Section 3
High Courts22 Aug 1941Dismissed
Bhajgovind Chunilal Sevak Vs Harilal Gordhandas Sevak
Bombay High Court · (1942) 44 BOMLR 401
High Courts21 Aug 1941Allowed
Baswannewa Malleshappa Appaji Vs Dodgowda Basangowda Dyawangowda
Bombay High Court · (1942) 44 BOMLR 15
Transfer of Property Act, 1882 — Section 82
High Courts20 Aug 1941Dismissed
Laxman Raghunath Gokhale Vs Mahadev Heramb Dev
Bombay High Court · (1942) 44 BOMLR 11
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts18 Aug 1941
Gajanan Laxman Limaye Vs Bhalchandra Keshav Limaye
Bombay High Court · (1942) 44 BOMLR 88
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts14 Aug 1941Dismissed
Dattatraya Kashinath Chhatre Vs Vithaldas Bhagwandas Darbar
Bombay High Court · (1941) 43 BOMLR 1022
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 32 Rule 7
High Courts13 Aug 1941
Emperor Vs Bhikhabhai Motiram Adenwalla
Bombay High Court · (1941) 43 BOMLR 877
Bombay Municipal Boroughs Act, 1925 — Section 123(5)
High Courts13 Aug 1941
Emperor Vs Gulamalli Bin Husain
Bombay High Court · (1941) 43 BOMLR 872
Criminal Procedure Code, 1898 (CrPC) — Section 517Defence of India Rules, 1939 — Rule 90B(7)
High Courts11 Aug 1941Dismissed
Emperor Vs Laxman Krishna Naik
Bombay High Court · (1941) 43 BOMLR 869
Bombay Salt Act, 1890 — Section 38(1), 47(a), 47(c)
High Courts07 Aug 1941
Devsey Khetsey Vs Hirji Khairaj
Bombay High Court · (1941) 43 BOMLR 993
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts07 Aug 1941Dismissed
Shankar Bala Jagtap Vs Gotiram Pandurang Pawar
Bombay High Court · (1941) 43 BOMLR 1014
Registration Act, 1908 — Section 17(1)(b)Transfer of Property Act, 1882 — Section 55(4)(b)
High Courts30 Jul 1941Allowed
Emperor Vs Ningapa Ramappa Kurbar
Bombay High Court · (1941) 43 BOMLR 864
Criminal Procedure Code, 1898 (CrPC) — Section 164, 476Penal Code, 1860 (IPC) — Section 193
High Courts22 Jul 1941
Emperor Vs Karsan Jesang
Bombay High Court · (1941) 43 BOMLR 858
Penal Code, 1860 (IPC) — Section 211