High Courts09 Mar 1942
Ramlal Hariram Agarwale Vs Ratanlal Balchand Agarwale
Bombay High Court · AIR 1943 Bom 1 : (1942) 44 BOMLR 830
Limitation Act, 1908 — Article 182
COURT ARCHIVE
Bombay High Court judgments
73,078 judgments · page 3,315 of 3,654
High Courts09 Mar 1942
The City Municipality Vs The Hindustan Construction Company
Bombay High Court · AIR 1943 Bom 30 : (1942) 44 BOMLR 890
Bombay Municipal Boroughs Act, 1925 — Section 203
High Courts09 Mar 1942Allowed
Shivshankareppa Mahadevappa Parakanhatti Vs Shivappa Parappa Kupati
Bombay High Court · AIR 1943 Bom 27 : (1942) 44 BOMLR 874
Civil Procedure Code, 1908 (CPC) — Section 64Specific Relief Act, 1877 — Section 27(c)Transfer of Property Act, 1882 — Section 52
High Courts06 Mar 1942Dismissed
Shidrao Narayanrao Gumaste Patil Vs The Municipality of Athni
Bombay High Court · AIR 1943 Bom 21 : (1942) 44 BOMLR 849
Bombay District Municipal Act, 1901 — Section 87Limitation Act, 1908 — Article 132
High Courts27 Feb 1942Allowed
Ganesh Ramchandra Thakur Vs Gopal Lakshman Thakur
Bombay High Court · AIR 1943 Bom 12 : (1942) 44 BOMLR 819
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Limitation Act, 1908 — Article 11
High Courts23 Feb 1942Dismissed
Rama Maruti Chaugule Vs Mallappa Krishna Chaugule
Bombay High Court · AIR 1942 Bom 309 : (1942) 44 BOMLR 678
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 47(3)
High Courts19 Feb 1942
Padmakant Motilal Vora Vs The Ahmedabad Municipal Borough The Ahmedabad Municipal Borough Vs Padmakant Motilal Vora
Bombay High Court · AIR 1943 Bom 9 : (1942) 44 BOMLR 814
Bombay Municipal Boroughs Act, 1925 — Section 34(2)
High Courts19 Feb 1942Dismissed
Nilkanth Ganesh Ranadive Vs Dhondya Ganu Tandlekar
Bombay High Court · AIR 1942 Bom 316(2) : (1942) 44 BOMLR 733
High Courts19 Feb 1942Allowed
Emperor Vs Babaji Shivram Hegiste
Bombay High Court · (1942) 44 BOMLR 446
Bombay Shops and Establishments Act, 1939 — Section 30, 5
High Courts19 Feb 1942
Chiranjilal Ramchandra Loyalka Vs Jatashankar N. Joshi
Bombay High Court · AIR 1942 Bom 297 : (1942) 44 BOMLR 692
Arbitration Act, 1940 — Section 6(7)Bombay Cotton Contracts Act, 1932 — Section 4(7)
High Courts19 Feb 1942Dismissed
Raja Shiva Prasad Singh Vs Tincouri Banerji
Bombay High Court · (1942) 44 BOMLR 782 : (1942) 55 LW 474
High Courts17 Feb 1942
Emperor Vs Mukhtiyarkhan Tajamulkhan
Bombay High Court · AIR 1942 Bom 207 : (1942) 44 BOMLR 432
High Courts16 Feb 1942Dismissed
Emperor Vs Karsandas Nanji
Bombay High Court · AIR 1942 Bom 206(2) : (1942) 44 BOMLR 443
Bombay Prevention of Gambling Act, 1887 — Section 4(a), 5Criminal Procedure Code, 1898 (CrPC) — Section 441
High Courts12 Feb 1942Dismissed
Malkajappa Chanvirappa Hullur Vs Rachappa Panchappa Guledgud
Bombay High Court · AIR 1942 Bom 305 : (1942) 44 BOMLR 673
Easements Act, 1882 — Section 13(a)
High Courts11 Feb 1942
Emperor Vs Ramdas Nathubhai Shah
Bombay High Court · AIR 1942 Bom 216 : (1942) 44 BOMLR 449
Motor Vehicles Act, 1939 — Section 3
High Courts10 Feb 1942Dismissed
Navroji Ardeshir Cooper Vs The Official Assignee of Bombay
Bombay High Court · (1942) 44 BOMLR 785 : (1942) 55 LW 445
High Courts06 Feb 1942Dismissed
Karimmiya Hamdumiya Soniwala Vs Jafarali Bawamiya
Bombay High Court · AIR 1942 Bom 279 : (1942) 44 BOMLR 666
Mussalman Wakf (Bombay Amendment) Act, 1935 — Section 6A, 6B, 6F
High Courts03 Feb 1942Dismissed
Emperor Vs Chunilal Bhagwanji
Bombay High Court · (1942) 44 BOMLR 438
Criminal Procedure Code, 1898 (CrPC) — Section 545
High Courts02 Feb 1942Allowed
Hirachand Himatlal Marwadi Vs Kashinath Thakurji Jadhav
Bombay High Court · AIR 1942 Bom 339 : (1942) 44 BOMLR 727
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20, 80
High Courts30 Jan 1942
Chimanlal Ishwarlal Mehta and Govindlal Nathubhai Vakil Vs Junior Inspector of Factories
Bombay High Court · AIR 1942 Bom 273 : (1942) 44 BOMLR 606
Payment of Wages Act, 1936 — Section 15(3), 17(1)(a)