High Courts20 Feb 1941Dismissed
Jamiyatram Gaurishankar Joshi Vs Umiyashankar Pranshankar Joshi
Bombay High Court · (1941) 43 BOMLR 699
Criminal Procedure Code, 1898 (CrPC) — Section 73
COURT ARCHIVE
Bombay High Court judgments
73,045 judgments · page 3,320 of 3,653
High Courts19 Feb 1941
Emperor Vs Noormahomed Haji Janmahomed
Bombay High Court · (1941) 43 BOMLR 598
Bombay Municipal Corporation Act, 1888 — Section 257(2), 3(m), 375
High Courts19 Feb 1941Dismissed
Dinbai Behramji Gonda Vs Motibai Burjorji Chhor
Bombay High Court · (1941) 43 BOMLR 770
Succession Act, 1925 — Section 219
High Courts12 Feb 1941Dismissed
Krishnaji Ramchandra Koshti Vs Bhikchand Ramkaran Marwadi
Bombay High Court · (1941) 43 BOMLR 719
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts10 Feb 1941
Hilla Maneksha Panthaky Vs Maneksha Darasha Panthaky
Bombay High Court · (1941) 43 BOMLR 569
British Nationality and Status of Aliens Act, 1914 — Section 27Parsi Marriage and Divorce Act, 1936 — Section 29(3)
High Courts07 Feb 1941
Hussenbhoy Abdoolabhoy Lalji Vs Rashid B. Vershi
Bombay High Court · (1941) 43 BOMLR 523
Criminal Procedure Code, 1898 (CrPC) — Section 94
High Courts06 Feb 1941Allowed
Laxman Anant Pai Kagal Vs Govind Rambhat
Bombay High Court · (1941) 43 BOMLR 695
Civil Procedure Code, 1908 (CPC) — Section 115, 73
High Courts06 Feb 1941Allowed
Guddappa Chikkappa Kurbar Vs Balaji Ramji Dange
Bombay High Court · (1941) 43 BOMLR 681
Trusts Act, 1882 — Section 84
High Courts03 Feb 1941Dismissed
Jina Magan Pakhali Vs Bai Jethi
Bombay High Court · (1941) 43 BOMLR 651
High Courts31 Jan 1941
J.D. Boywalla Vs Sorab Rustomji Engineer
Bombay High Court · (1941) 43 BOMLR 529
Criminal Procedure Code, 1898 (CrPC) — Section 195(b)Penal Code, 1860 (IPC) — Section 211, 420
High Courts30 Jan 1941
Mitha Rustomji Murzban Vs Nusserwanji Nowroji Engineer
Bombay High Court · (1941) 43 BOMLR 631
High Courts28 Jan 1941
Jaijibai Pestonji Modi Vs Bhikhibai Chandulal Chhotalal
Bombay High Court · (1941) 43 BOMLR 646
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts24 Jan 1941
Shivawwa Balappa Rampur Vs Chenbasappagowda Sangangowda Gowdar
Bombay High Court · (1941) 43 BOMLR 615
Guardians and Wards Act, 1890 — Section 7
High Courts23 Jan 1941
Emperor Vs Dahyabhai Savchand Jhaveri
Bombay High Court · (1941) 01 BOM CK 0013
Bombay Municipal Boroughs Act, 1925 — Section 123(7)Evidence Act, 1872 — Section 105
High Courts23 Jan 1941Allowed
The Ahmedabad Victoria Iron Works Ltd. Vs Maganlal Keshavlal Panchal
Bombay High Court · (1941) 43 BOMLR 611
Workmens Compensation Act, 1923 — Section 10
High Courts22 Jan 1941
Emperor Vs Sorabji Rustomji Irani
Bombay High Court · (1941) 01 BOM CK 0014
Bombay Abkari Act, 1878 — Section 45
High Courts17 Jan 1941
Ebrahim Mahomed Mukri Vs Khurshedbai Ebrahim Mukri
Bombay High Court · (1941) 43 BOMLR 515
Criminal Procedure Code, 1898 (CrPC) — Section 441, 488
High Courts17 Jan 1941Allowed
Bechardas Damodardas Kachia Vs The Borough Municipality of Ahmedabad
Bombay High Court · (1941) 43 BOMLR 603
Registration Act, 1908 — Section 17(2)(v)Transfer of Property Act, 1882 — Section 53A
High Courts16 Jan 1941
Emperor Vs Saver Manuel Dantes
Bombay High Court · (1941) 43 BOMLR 496
Criminal Procedure Code, 1898 (CrPC) — Section 432