High Courts22 Jul 1940Dismissed
The Punjab Co-Operative Bank, Ltd. Vs The Commissioner of Income Tax
Bombay High Court · (1941) 43 BOMLR 372
Government of India Act, 1935 — Section 205Income Tax Act, 1961 — Section 10
COURT ARCHIVE
Bombay High Court judgments
73,045 judgments · page 3,325 of 3,653
High Courts22 Jul 1940
The Surat Borough Municipality Vs Sarifa Karunnissa Begam Saheb and Sayed Mustafa Saysd Sakkaf Edroos Saheb
Bombay High Court · AIR 1941 Bom 53 : (1940) 42 BOMLR 960
Bombay Municipal Boroughs Act, 1925 — Section 104
High Courts19 Jul 1940Dismissed
Shripadgouda Venkangouda Aparanji Vs Govindgouda Narayangouda Aparanji
Bombay High Court · AIR 1941 Bom 77 : (1940) 42 BOMLR 1185
Evidence Act, 1872 — Section 44
High Courts18 Jul 1940Dismissed
Raneegunj Coal Association Ltd. Vs Tata Iron and Steel Co. Limited
Bombay High Court · (1941) 43 BOMLR 403
High Courts18 Jul 1940Allowed
Ramchandra Krishnaji Chandole Vs Vithu Govind Panhale
Bombay High Court · AIR 1941 Bom 65 : (1940) 42 BOMLR 1057
Transfer of Property Act, 1882 — Section 53
High Courts18 Jul 1940Dismissed
Bai Vidyagauri Vs Chaturdas Ambaram
Bombay High Court · (1940) 42 BOMLR 876
High Courts11 Jul 1940Dismissed
Mahalingappa Chanmallappa Gotkindi Vs Shankarayya Gurushantayya Hiremath
Bombay High Court · AIR 1941 Bom 300 : (1941) 43 BOMLR 600
Land Improvement Loans Act, 1883 — Section 7, 7(1)(c)
High Courts08 Jul 1940Dismissed
S.R.M.C.T.S.S.P.A. Chettyar Firm Vs U On Maung
Bombay High Court · (1941) 43 BOMLR 459
Contract Act, 1872 — Section 201Provincial Insolvency Act, 1920 — Section 53
High Courts08 Jul 1940Dismissed
Yeshwant Bhikaji Vilankar Vs Sadashiv Govind Arekar
Bombay High Court · AIR 1940 Bom 414 : (1940) 42 BOMLR 881
Civil Procedure Code, 1908 (CPC) — Order 35 Rule 5Evidence Act, 1872 — Section 116
High Courts08 Jul 1940
Mahomedally Tyebally Vs Safiabai
Bombay High Court · (1941) 43 BOMLR 388
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Limitation Act, 1908 — Article 106, 123
High Courts05 Jul 1940Allowed
Arvind Mills Ltd. Vs K.R. Gadgil
Bombay High Court · AIR 1941 Bom 26 : (1940) 42 BOMLR 955
Payment of Wages Act, 1936 — Section 2
High Courts05 Jul 1940Dismissed
Shri Injal Devi Vs Bhujya Avaji Ramoshi
Bombay High Court · AIR 1941 Bom 29 : (1940) 42 BOMLR 1031
Bombay Land Revenue Code, 1879 — Section 83
High Courts05 Jul 1940Allowed
Shridhar Balkrishna Agashe Vs The Poona City Municipality
Bombay High Court · AIR 1941 Bom 16 : (1940) 42 BOMLR 878
High Courts04 Jul 1940Dismissed
Shankar Vishnu Burhanpurkar Vs Maneklal Haridas Gujrathi
Bombay High Court · AIR 1940 Bom 362 : (1940) 42 BOMLR 873
High Courts03 Jul 1940Dismissed
Shankarrao Dagadujirao Jahagirdar Vs Shambhu Nathu Patil
Bombay High Court · (1941) 43 BOMLR 1
Bombay Land Revenue Code, 1879 — Section 83Evidence Act, 1872 — Section 13
High Courts03 Jul 1940Dismissed
Gangabai Pandurang Dombe Vs Pagubai Narayan Kore
Bombay High Court · AIR 1940 Bom 395 : (1940) 42 BOMLR 883
Transfer of Property Act, 1882 — Section 52
High Courts03 Jul 1940Allowed
The Gokak Municipality Vs Rajaram Shridhar Kulkarni
Bombay High Court · AIR 1940 Bom 386 : (1940) 42 BOMLR 886
Bombay District Municipal Act, 1901 — Section 46
High Courts01 Jul 1940
Emperor Vs Saver Manuel Dantes
Bombay High Court · AIR 1940 Bom 307 : (1940) 42 BOMLR 791
Bombay Abkari Act, 1878 — Section 14B2Criminal Procedure Code, 1898 (CrPC) — Section 432
High Courts28 Jun 1940Dismissed
Mussammat Har Naraini Kunwar Vs Sajjan Pal Singh
Bombay High Court · (1941) 43 BOMLR 141
High Courts28 Jun 1940Allowed
Narottamdas Harjivandas and Co. and Manibhai Chhotubhai and Co. Vs The Bulsar Town Municipality
Bombay High Court · AIR 1941 Bom 11 : (1940) 42 BOMLR 1034
Bombay District Municipal Act, 1901 — Section 59(xa)