High Courts25 Apr 1940Allowed
The Commissioner of Income Tax Vs Mahaliram Ramjidas
Bombay High Court · (1940) 42 BOMLR 997
Income Tax Act, 1922 — Section 34
COURT ARCHIVE
Bombay High Court judgments
73,045 judgments · page 3,327 of 3,653
High Courts19 Apr 1940
Baburao Keshavrao Malkapure Vs Kalavatibai Amrutrao Khase
Bombay High Court · AIR 1940 Bom 275 : (1940) 42 BOMLR 668
Stamp Act, 1899 — Article 57
High Courts18 Apr 1940
Emperor Vs Kondiba Balaji
Bombay High Court · AIR 1940 Bom 314 : (1940) 42 BOMLR 695
Criminal Procedure Code, 1898 (CrPC) — Section 263, 342
High Courts18 Apr 1940
S. Venkatarama Iyer Vs Sundarambal
Bombay High Court · AIR 1940 Bom 400 : (1940) 42 BOMLR 912
Succession Act, 1925 — Section 241
High Courts11 Apr 1940
Emperor Vs Chinubhai Lalbhai
Bombay High Court · (1940) 42 BOMLR 669
Bombay Abkari Act, 1878 — Section 14B, 43(1)(a)
High Courts05 Apr 1940
Bai Kaba Vs Ramniklal Sunderlal Inamdar
Bombay High Court · AIR 1940 Bom 342 : (1940) 42 BOMLR 747
Bombay Land Revenue Code, 1879 — Section 65, 83
High Courts29 Mar 1940Dismissed
Morarjee Gokuldas and Co. Vs The Sholapur Spinning and Weaving Co. Ltd.
Bombay High Court · AIR 1941 Bom 37 : (1940) 42 BOMLR 948
Bombay Insolvency Rules, 1910 — Rule 52B(2)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2)
High Courts20 Mar 1940
Anandaji Sawaji and Co. Vs Ahmedbhoy Abedinbhoy Peerbhoy
Bombay High Court · AIR 1940 Bom 287 : (1940) 42 BOMLR 580
Transfer of Property Act, 1882 — Section 76
High Courts20 Mar 1940
Bhagwant Genuji Girme Vs Gangabisan Ramgopal Gangabisan Ramgopal Agarwal Vs Yeshwant Bapuji
Bombay High Court · AIR 1940 Bom 369 : (1940) 42 BOMLR 750
Contract Act, 1872 — Section 23
High Courts19 Mar 1940
Prabhakuverbai Amritlal Shah Vs Kasumbabai Sakerchand Parekh
Bombay High Court · AIR 1940 Bom 382 : (1940) 42 BOMLR 827
High Courts18 Mar 1940Dismissed
The Gujarat Ginning and Manufacturing Company Limited Vs V. Govindan Nair
Bombay High Court · (1940) 42 BOMLR 707
High Courts15 Mar 1940
BOMBAY ELECTRIC SUPPLY AND TRAMWAYS COMPANY LIMITED, IN RE.
Bombay High Court · (1940) 8 ITR 432
High Courts15 Mar 1940Allowed
The Secretary of State Vs Mask and Co.
Bombay High Court · (1940) 42 BOMLR 767
Lands Customs Act, 1924 — Section 9Sea Customs Act, 1878 — Section 188
High Courts14 Mar 1940Dismissed
Cooverji Varjang Vs Cooverbai Nagsey Champsey
Bombay High Court · AIR 1940 Bom 330 : (1940) 42 BOMLR 564
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50(2)
High Courts13 Mar 1940
Sheikh Abdul Latiff Vs Khalaf Abdulla
Bombay High Court · AIR 1940 Bom 293 : (1940) 42 BOMLR 578
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 26
High Courts11 Mar 1940Allowed
Ramchandra B. Loyalka Vs Shapurji N. Bhownagree
Bombay High Court · AIR 1940 Bom 315 : (1940) 42 BOMLR 550
Contract Act, 1872 — Section 124, 126
High Courts11 Mar 1940Dismissed
Emperor Vs Najmuddin Ibrahimsaheb Bobade
Bombay High Court · (1940) 42 BOMLR 584
Bombay District Municipal Act, 1901 — Section 139Bombay Markets and Fairs Act, 1862 — Section 1
High Courts08 Mar 1940
Lingappa Rayappa Desai Vs Kadappa Bapurao Desai
Bombay High Court · AIR 1940 Bom 345 : (1940) 42 BOMLR 832
Bombay Hereditary Offices Act, 1874 — Section 67Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts07 Mar 1940Dismissed
Thomas Bear and Sons (India) Limited Vs Prayag Narain
Bombay High Court · (1940) 42 BOMLR 734