High Courts01 Mar 1940
Dawarali Jafarali Saiyad Vs Bai Jadi and Others
Bombay High Court · AIR 1940 Bom 318
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 6
COURT ARCHIVE
Bombay High Court judgments
73,045 judgments · page 3,328 of 3,653
High Courts29 Feb 1940Dismissed
Vishweshwar Narsabhatta Gaddada Vs Durgappa Irappa Bhatkar
Bombay High Court · AIR 1940 Bom 339 : (1940) 42 BOMLR 653
Specific Relief Act, 1877 — Section 23(b)
High Courts26 Feb 1940Allowed
Jagat Singh Vs Sangat Singh
Bombay High Court · (1940) 42 BOMLR 697
Civil Procedure Code, 1882 — Section 375Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 23 Rule 3
High Courts22 Feb 1940Allowed
Gurupadappa Mallappa Kalasgond Vs Basappa Shiddappa Kalagi
Bombay High Court · AIR 1940 Bom 276 : (1940) 42 BOMLR 592
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6Transfer of Property Act, 1882 — Section 54(4)(b)
High Courts22 Feb 1940Allowed
Rama Shah Vs Lal Chand
Bombay High Court · (1940) 42 BOMLR 640
Contract Act, 1872 — Section 60Limitation Act, 1908 — Section 20
High Courts21 Feb 1940Allowed
Ratansi Jethabhai Bhat Vs Balkisan Gangabakas Nandwani
Bombay High Court · AIR 1940 Bom 267 : (1940) 42 BOMLR 528
Dekkhan Agriculturists Relief Act, 1879 — Section 10AEvidence Act, 1872 — Section 92
High Courts14 Feb 1940Dismissed
The Brahmin Mitra Mandal Co-operative Housing Society, Limited Vs The Municipality of Ahmedabad
Bombay High Court · AIR 1940 Bom 269 : (1940) 42 BOMLR 587
Bombay Municipal Boroughs Act, 1925 — Section 73
High Courts14 Feb 1940Dismissed
Rustomjee Sorabji Kapadia Vs Mahadev Chintaman Wadekar
Bombay High Court · AIR 1940 Bom 277 : (1940) 42 BOMLR 596
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 21
High Courts08 Feb 1940Allowed
Mallikarjunagowda Rudragowda Patil Vs Venkawa Ramchandrappa Sawkar
Bombay High Court · AIR 1940 Bom 313 : (1940) 42 BOMLR 600
High Courts08 Feb 1940Allowed
Abdul Majid Vs Shamsherali Fakruddin
Bombay High Court · AIR 1940 Bom 285 : (1940) 42 BOMLR 521
Succession Act, 1925 — Section 214
High Courts08 Feb 1940Dismissed
Malegaon Budruk Co-operative Credit Society Vs Gangadhar Narayan Chavre
Bombay High Court · AIR 1940 Bom 284 : (1940) 42 BOMLR 525
Evidence Act, 1872 — Section 44
High Courts07 Feb 1940Dismissed
Bhagwandas Purshottamdas Kapadia Vs Chunilal Dahyabhai
Bombay High Court · AIR 1940 Bom 291 : (1940) 42 BOMLR 518
High Courts07 Feb 1940
Pratapchand Ramchand and Co. Vs Jehangirji Bomanji Chinoy
Bombay High Court · AIR 1940 Bom 257 : (1940) 42 BOMLR 497
Partnership Act, 1932 — Section 58(i), 59, 69(2)
High Courts06 Feb 1940
Balappa Tammanna Tammannavar Vs Dyamappa Bhusappa
Bombay High Court · AIR 1940 Bom 415 : (1940) 42 BOMLR 872
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 7Limitation Act, 1908 — Section 12
High Courts05 Feb 1940Allowed
Ambedas Kashibhai Amin Vs Vadilal Chhaganlal Choksey
Bombay High Court · AIR 1940 Bom 272 : (1940) 42 BOMLR 515
Bar Councils Act, 1926 — Section 14Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4
High Courts01 Feb 1940
Emperor Vs Narottam Lalbhai Sheth
Bombay High Court · AIR 1940 Bom 265 : (1940) 42 BOMLR 482
Factories Act, 1934 — Section 60(b)(i), 71
High Courts31 Jan 1940Dismissed
P.J. Rogers Vs Shrinivas Gopal Kawale
Bombay High Court · AIR 1940 Bom 266 : (1940) 42 BOMLR 478
Criminal Procedure Code, 1898 (CrPC) — Section 561A
High Courts31 Jan 1940
Vazirbhai Sultanbhai Tamboli Vs Gadmal Nathmal Marwadi
Bombay High Court · AIR 1940 Bom 263 : (1940) 42 BOMLR 511
High Courts23 Jan 1940
Emperor Vs Ramji Vala
Bombay High Court · AIR 1940 Bom 279 : (1940) 42 BOMLR 475
Criminal Procedure Code, 1898 (CrPC) — Section 439(6)
High Courts18 Jan 1940Allowed
Zumaklal Motiram Vs Fulchand Tarachand
Bombay High Court · AIR 1941 Bom 20 : (1940) 42 BOMLR 867
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3