High Courts20 Sept 2013Allowed
Ajay Vishnupant Udgiri Vs The State of Maharashtra
Bombay High Court · (2014) 3 BomCR(Cri) 83
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,174 of 3,665
High Courts20 Sept 2013Dismissed
Maharashtra State Electricity Board and The Assistant Engineer, O and M Division M.S.E.B. Vs M/s. Hindustan Gas Industries Limited and M/s. Praxiar India Pvt. Ltd.
Bombay High Court · (2013) 6 ABR 328 : AIR 2013 Bom 183 : (2013) 6 ALLMR 241 : (2013) 6 BomCR 36 : (2013) 6 MhLj 898
Electricity Act, 1910 — Section 19, 2, 26, 26(6), 52
High Courts19 Sept 2013Partly Allowed
Kalidas Dagadu Dambare Vs State of Maharashtra
Bombay High Court · (2015) 2 MhLJCrl 427
High Courts19 Sept 2013Dismissed
Vasant Vishwanath Gurav and Another Vs State of Maharashtra
Bombay High Court · (2014) 1 BomCR(Cri) 757
High Courts19 Sept 2013
Shri Nandkumar P. Patil and Another Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 593
High Courts19 Sept 2013Disposed Off
The New India Assurance Vs Dineshchandra Shantilal Shah and Others
Bombay High Court · (2013) 09 BOM CK 0240
High Courts19 Sept 2013Partly Allowed
Kamal Ansari and Others Vs The State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 3917
High Courts19 Sept 2013Dismissed
The State of Maharashtra Vs Laxman Bhimrao Kasar
Bombay High Court · (2014) ALLMR(Cri) 992
High Courts19 Sept 2013
Haridas Vs State of Maharashtra and Another
Bombay High Court · (2014) ALLMR(Cri) 990
High Courts19 Sept 2013Partly Allowed
Umesh Suresh Vale Vs The State of Maharashtra
Bombay High Court · (2013) 6 ABR 553 : (2013) 4 BomCR(Cri) 563
Criminal Procedure Code, 1973 (CrPC) — Section 357, 428Penal Code, 1860 (IPC) — Section 302, 304, 304II
High Courts19 Sept 2013
Sushanta J. Sarkar and Others Vs State of Maharashtra and Others
Bombay High Court · (2013) ALLMR(Cri) 3796 : (2014) 3 BC 452 : (2014) 1 BomCR(Cri) 130 : (2014) 1 MhLj 214
Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts19 Sept 2013Partly Allowed
Dnyaneshwar Karbhari Dongre Vs State of Maharashtra
Bombay High Court · (2014) 2 BomCR(Cri) 767
High Courts19 Sept 2013
Smt. Chitra Chintaman Kolekar and Others Vs The Government of Maharashtra and Superintendent of Police Motor Transport
Bombay High Court · (2013) 6 ABR 1088 : (2014) 2 ACC 71 : (2014) ACJ 1317 : (2014) 1 ALLMR 165 : (2014) 1 BomCR 471 : (2013) 6 MhLj 677
Motor Vehicles Act, 1988 — Section 140, 163A
High Courts19 Sept 2013Dismissed
Fatima Correa nee Fatima Yakub Ali Vs Mrs. Hasina Mohamed Shafik Laljee and Others
Bombay High Court · (2013) 09 BOM CK 0121
Partnership Act, 1932 — Section 11, 37, 42, 9
High Courts19 Sept 2013
Steel Authority of India Ltd. Vs Pacific Gulf Shipping Co. Ltd.
Bombay High Court · (2013) 09 BOM CK 0115
High Courts19 Sept 2013
Shaikh Maheboob and Shaikh Saleem Vs The State of Maharashtra
Bombay High Court · (2013) 6 ABR 502 : (2013) 4 BomCR(Cri) 670
Criminal Procedure Code, 1973 (CrPC) — Section 357, 428Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 34
High Courts19 Sept 2013Allowed
Shashikant Tulsidas Kamble and Dilip Vilas Mali Vs The State of Maharashtra
Bombay High Court · (2013) 6 ABR 290 : (2013) ALLMR(Cri) 3531 : (2013) 4 BomCR(Cri) 468
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 27
High Courts19 Sept 2013Dismissed
M/S. Hindustan Computers Vs M/s. Dart Computers Ltd., Shri Rajesh @ Baldev, Rina @ Rita Baldev Hirani and The State of Maharashtra
Bombay High Court · (2013) 6 ABR 131 : (2013) ALLMR(Cri) 4031 : (2014) 1 BC 647 : (2013) 4 BomCR(Cri) 774 : (2014) 1 MhLj 400
Criminal Procedure Code, 1973 (CrPC) — Section 2(d), 258, 259, 311, 313Negotiable Instruments Act, 1881 (NI) — Section 138, 142Powers of Attorney Act, 1882 — Section 2
High Courts19 Sept 2013Partly Allowed
Khandu Kondiba Dhamal, Suhas Bajirao Dhamal and Bajiram Khandu Dhamal Vs The State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 4371