High Courts19 Sept 2013
Lavasa Corporation Ltd. Vs Lavasa Visuals Private Limited
Bombay High Court · (2013) 56 PTC 231
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,175 of 3,665
High Courts19 Sept 2013Disposed Off
Johnson and Johnson Ltd. Vs State of Maharashtra and Others
Bombay High Court · (2013) 6 ABR 374 : (2014) 2 ALLMR 671 : (2014) 3 MhLj 428
High Courts19 Sept 2013Allowed
Vile Parle Mahila Sangh and Another Vs SNDT Womens'' University and Another
Bombay High Court · (2013) 6 ABR 628 : (2014) 2 ALLMR 190
High Courts17 Sept 2013
Vilas Vs The State of Maharashtra and Others
Bombay High Court · (2013) ALLMR(Cri) 4376
High Courts17 Sept 2013
Balu @ Suresh Narayan Dhanorkar Vs Secretary (Special), Home Department and Others
Bombay High Court · (2013) ALLMR(Cri) 3890
High Courts17 Sept 2013
Mr. Dhananjay Vs State of Maharashtra and Another
Bombay High Court · (2014) ALLMR(Cri) 960
High Courts17 Sept 2013Partly Allowed
Aliullah Alikhan Einullah Khan Vs State of Maharashtra
Bombay High Court · (2013) 6 ABR 483
High Courts17 Sept 2013Dismissed
Rare(H) Minerals Private Limited Vs The Union of India and Others
Bombay High Court · (2013) 6 ABR 207 : (2014) 2 ALLMR 87 : (2013) 6 MhLj 59
Constitution of India, 1950 — Article 14, 297, 39(b)Land Acquisition Act, 1894 — Section 4Offshore Areas Mineral (Development and Regulation) Act, 2002 — Section 12, 12(1), 12(3), 12(3)(a), 12(3)(b)
High Courts17 Sept 2013Allowed
Maroti Namdeorao Shrirame Vs The D.I.G. Prisons (E) (R)
Bombay High Court · (2014) ALLMR(Cri) 1828
High Courts17 Sept 2013Allowed
Shrikrushna Shripat Billewar Vs The D.I.G. Prisons (E) (R)
Bombay High Court · (2014) ALLMR(Cri) 1829
High Courts17 Sept 2013Dismissed
Haripada Roy alias Haripada Gokulbihari Roy and Raana Haripada Roy Vs Subhash Chander Rewari
Bombay High Court · (2014) 1 ALLMR 93 : (2014) 2 MhLj 234
High Courts17 Sept 2013
M/s. Vidarbha Winding Wires Ltd. and Mr. Rohit Vs State of Maharashtra and Others
Bombay High Court · (2014) 1 ALLMR 149 : (2013) 200 ECR 13
Bombay Sales Tax Act, 1959 — Section 15A(1), 41, 41B, 41BB, 41CConstitution of India, 1950 — Article 14, 19(1)(g)
High Courts17 Sept 2013Dismissed
The Oriental Insurance Co. Ltd. Vs Smt. Jayashree Sadashiv Lugade and Another
Bombay High Court · (2014) 1 BomCR(Cri) 24 : (2014) 5 MhLj 66
Motor Vehicles Act, 1988 — Section 163A
High Courts17 Sept 2013
Lalitkumar Laxminarayan Sharma Vs The State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 4011 : (2013) 4 BomCR(Cri) 724
Penal Code, 1860 (IPC) — Section 302
High Courts17 Sept 2013Disposed Off
Azeem Jagani Vs Behram Tejani and Others
Bombay High Court · (2014) 1 ALLMR 41 : (2013) 6 MhLj 575
High Courts17 Sept 2013Allowed
Shahul Tajuddin Hamid Vs State of Goa
Bombay High Court · (2013) 6 ABR 101 : (2014) ALLMR(Cri) 2297 : (2013) 4 BomCR(Cri) 484
High Courts17 Sept 2013
Ashok Ramesh Bhalerao Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 305
High Courts16 Sept 2013
Shri Sudesh M. Salelkar and Others Vs Forest Department, Government of Goa
Bombay High Court · (2014) 1 ALLMR 719
High Courts16 Sept 2013
Leo Lamartine D''Souza and Others Vs Jayanti S. Karpe and Another
Bombay High Court · (2014) 2 ABR 295 : (2014) 1 BomCR 144
High Courts16 Sept 2013Dismissed
Farooque Fateh Mohammad Sarkhel Vs The State of Maharashtra, Mohammedin Ahmedin Kashmiri and Samiuddin Ahmedin Kashmiri alias Mohammad Abed Ahmedin Kashmi
Bombay High Court · (2013) ALLMR(Cri) 3987 : (2014) 1 BomCR(Cri) 538
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 114, 209, 34, 380, 420