High Courts23 Sept 2013
Shri Suresh Sakhabapu Deshmukh Vs The State of Maharashtra, Sanjeev Tukaram Kulkarni, Gopal Bajaranglal Agrawal and Munnalal Rajaram Pardeshi
Bombay High Court · (2014) 2 ALLMR 871 : (2014) 4 MhLj 99
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,173 of 3,665
High Courts23 Sept 2013Allowed
Bipin Kumar Ramsagar Pandit @ Saxena Vs State of Maharashtra
Bombay High Court · (2013) 6 ABR 126 : (2013) ALLMR(Cri) 4364 : (2014) 1 BomCR(Cri) 486
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 22, 42, 42(2), 43
High Courts23 Sept 2013Disposed Off
CIPLA Limited Vs Registrar of Trade Marks Boudhik Sampada Bhawan and Union of India
Bombay High Court · (2013) 6 ABR 347 : (2014) 1 ALLMR 313 : (2014) 2 MhLj 315 : (2013) 56 PTC 217
Constitution of India, 1950 — Article 226Trade Marks Act, 1999 — Section 25, 25(3), 91
High Courts23 Sept 2013
Rallis India Ltd. Vs Asstt. Provident Fund Commissioner and Another
Bombay High Court · (2013) 139 FLR 1026 : (2014) 1 LLN 64 : (2014) LLR 25
High Courts23 Sept 2013Dismissed
Usha Chandrakant Devkule Vs Bhagwat Girjappa Devkule
Bombay High Court · (2013) 6 ABR 681 : (2014) ALLMR(Cri) 537
High Courts23 Sept 2013
Prakash Vs The State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 3886 : (2014) 2 BomCR(Cri) 208
High Courts23 Sept 2013Allowed
Muhammad Razzaque and Others Vs The State of Maharashtra and Another
Bombay High Court · (2014) ALLMR(Cri) 167
High Courts21 Sept 2013
The State of Maharashtra Vs Santosh Maruti Mane
Bombay High Court · (2013) ALLMR(Cri) 4387
High Courts21 Sept 2013Partly Allowed
Dnyaneshwar Vs The State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 3862
High Courts21 Sept 2013
Anil K. Bodani and Others Vs Manju Meadows Pvt. Ltd. and Others
Bombay High Court · (2014) 2 ALLMR 690 : (2014) 1 BomCR 346 : (2014) 3 MhLj 530
High Courts21 Sept 2013
Vyankati Baliram Nilawad and Others Vs The State of Maharashtra and Others
Bombay High Court · (2013) ALLMR(Cri) 3981 : (2014) 1 BomCR(Cri) 22
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 166, 323, 504, 506Prevention of Corruption Act, 1988 — Section 7
High Courts21 Sept 2013
M/s. Ruby Organics Pvt. Ltd. Vs M/s. Sai Mirra Innopharm Pvt. Ltd.
Bombay High Court · (2014) 1 ABR 738 : (2014) 1 ALLMR 347 : (2013) 6 MhLj 320
High Courts21 Sept 2013
Prashant Babusaheb Ghiramkar Vs The State of Maharashtra and Others
Bombay High Court · (2014) 1 ALLMR 351 : (2013) 6 MhLj 703
Bombay General Clauses Act, 1904 — Section 24Bombay Provincial Municipal Corporations Act, 1949 — Section 3, 3(2), 3(3)Constitution of India, 1950 — Article 226
High Courts21 Sept 2013Dismissed
Mumbai Cricket Association Vs Mr. Ratnakar Shivram Shetty and Others
Bombay High Court · (2014) 1 BomCR 687 : (2014) 2 MhLj 726
High Courts21 Sept 2013Dismissed
Union of India Vs Mrs. Usha Ramniklal Kamdar
Bombay High Court · (2014) 3 ACC 286 : (2014) 1 ALLMR 177 : (2013) 6 BomCR 60 : (2013) 6 MhLj 573
Railways Act, 1989 — Section 129
High Courts21 Sept 2013Dismissed
Dr. Vishal Baban Vs The State of Maharashtra
Bombay High Court · (2013) 6 ABR 223 : (2013) ALLMR(Cri) 3729 : (2014) 3 BomCR(Cri) 100
High Courts20 Sept 2013
Ratnadeep Vs The State of Maharashtra and Another
Bombay High Court · (2013) ALLMR(Cri) 4402 : (2014) 2 BC 245
High Courts20 Sept 2013
Kamlakant Natwarlal Shah Vs Jagdishchandra Natwarlal Shah and Others
Bombay High Court · (2013) 6 ALLMR 349 : (2014) 1 MhLj 152
High Courts20 Sept 2013
M/s. Space Developer and Adarsh Water Parks and Resorts Pvt. Ltd. Vs Abdul Rashid Abdul Rehman Yusuf and Farooq Abdul Rashid Yusuf
Bombay High Court · (2014) 1 ALLMR 189 : (2014) 2 MhLj 265
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 1 Rule 10Specific Relief Act, 1963 — Section 27
High Courts20 Sept 2013Disposed Off
Macchindranath Adiwasi Masemari Sahkari Sanstha, Yeshwant Damduji Dhawane, Suwarna Matsavyavasaya Sahakari Sanstha and Ramkrishna Haribhau Bharaskar Vs The State of Maharashtra
Bombay High Court · (2014) 1 ALLMR 171 : (2014) 1 MhLj 398