High Courts25 Sept 2013Dismissed
Piraji Babu Nirmalkar Vs State of Maharashtra
Bombay High Court · (2013) 6 ABR 780 : (2014) ALLMR(Cri) 1045
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,171 of 3,665
High Courts25 Sept 2013Dismissed
Satish Ramji Chaurasiya Vs The State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 3975
High Courts25 Sept 2013
Shri Ramesh Sahadeo Patil Vs State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 979
High Courts25 Sept 2013Dismissed
Shankarlal V. Keswani Vs India Infoline Ltd.
Bombay High Court · (2013) 09 BOM CK 0188
High Courts25 Sept 2013
Rajkumar @ Munna and Others Vs Rekha
Bombay High Court · (2014) ALLMR(Cri) 540 : (2014) 2 DMC 575
High Courts25 Sept 2013
Rajani Vishwas Patil Applicant Vs The Central Bureau of Investigation and Another
Bombay High Court · (2014) 1 BomCR(Cri) 664
High Courts25 Sept 2013Allowed
Babbu alias Ramesh Khaildas Bhatia and Others Vs State of Maharashtra
Bombay High Court · (2013) 6 ABR 273
High Courts25 Sept 2013
Atul Sahebrao Patil Vs The State of Mah. and Prabhakar
Bombay High Court · (2013) 09 BOM CK 0081
High Courts25 Sept 2013
Mr. Kantilal B. Mohite Vs Union of India and Others
Bombay High Court · (2014) 2 BomCR 396 : (2014) 306 ELT 51 : (2013) 42 GST 173
High Courts25 Sept 2013Partly Allowed
Kalpesh and Others Vs The State of Maharashtra and Others
Bombay High Court · (2014) 1 ALLMR 80 : (2014) 2 MhLj 239
High Courts25 Sept 2013Allowed
Manoj Karam Vs Ram Tuljiram Shahani and Others
Bombay High Court · (2014) 2 ALLMR 281 : (2014) 3 MhLj 56
High Courts25 Sept 2013Dismissed
Deepak Dhondiba Deshmukh Vs State of Maharashtra
Bombay High Court · (2013) 6 ABR 705 : (2014) ALLMR(Cri) 623
High Courts25 Sept 2013
Tikaram Vs Smt. Shruti Swapnil Choudhary and Another
Bombay High Court · (2014) ALLMR(Cri) 863 : (2014) 3 BC 257
High Courts24 Sept 2013Allowed
Mohammed Zaman Hidayatulla Khan @ Sonu Pathan Vs Vineet Agarwal. Secretary (Special), Nisar Tamboli and B.D. Katakdond
Bombay High Court · (2013) ALLMR(Cri) 4360 : (2014) 1 BomCR(Cri) 221
High Courts24 Sept 2013
Mrs. Meenakshi Naresh Thakur Vs The State of Maharashtra, The Deputy Commissioner of Police, The Assistant Commissioner of Police and Antop Hill Police Station
Bombay High Court · (2013) ALLMR(Cri) 4143 : (2014) 1 BomCR(Cri) 725
High Courts24 Sept 2013Allowed
Rafiq Hayachand Role Vs State of Maharashtra
Bombay High Court · (2014) 1 BomCR(Cri) 377
High Courts24 Sept 2013
Smt. Mohana Raj Nair Vs Central Bureau of Investigation, Union of India and State of Maharashtra
Bombay High Court · (2013) 6 ABR 136 : (2014) ALLMR(Cri) 1851 : (2014) 1 BomCR(Cri) 198
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471
High Courts24 Sept 2013
Subhash Vs Shamsher Khan Yakub Khan
Bombay High Court · (2014) ALLMR(Cri) 541
High Courts24 Sept 2013Dismissed
Bhaiyya Subhash Panpatil Vs The State of Maharashtra
Bombay High Court · (2013) 6 ABR 115 : (2014) ALLMR(Cri) 2290 : (2014) 1 BomCR(Cri) 66
Evidence Act, 1872 — Section 3, 35, 45Penal Code, 1860 (IPC) — Section 361, 363, 376
High Courts24 Sept 2013Dismissed
Ramchandra Ishwar Surwase Vs State of Maharashtra
Bombay High Court · (2013) 6 ABR 369