High Courts30 Sept 2013Dismissed
Sakharam Digambar Mahajan Vs The State of Maharashtra and Others
Bombay High Court · (2013) 09 BOM CK 0207
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,169 of 3,665
High Courts30 Sept 2013
Chandrashekhar Bhayaji Khawale and Gajanan Bhayaji Khawale Vs The State of Maharashtra
Bombay High Court · (2013) 09 BOM CK 0206
High Courts30 Sept 2013Dismissed
Ashwini Ganesh Sakpal Vs State of Maharashtra
Bombay High Court · (2013) 6 ABR 1132 : (2014) ALLMR(Cri) 602 : (2014) 1 BomCR(Cri) 210
High Courts30 Sept 2013
Tushar Kishore Trivedi Vs Principal Secretary, Government of Maharashtra, Home Department and Detaining Authority, Commissioner of Customs (AP), Air Intelligence Unit, Union of India, Ministry of Finance and The State of Maharashtra
Bombay High Court · (2013) 6 ABR 1227 : (2013) ALLMR(Cri) 4148 : (2014) 1 BomCR(Cri) 361
High Courts30 Sept 2013Allowed
M/s. Kishorilal Babulal Vs Ramlal and Others
Bombay High Court · (2014) 1 ABR 830 : AIR 2014 Bom 19 : (2013) 6 ALLMR 892 : (2014) 1 MhLj 782
High Courts30 Sept 2013Allowed
Pradeep Vs The State of Maharashtra and Another
Bombay High Court · (2014) ALLMR(Cri) 1054 : (2014) 2 DMC 617
High Courts30 Sept 2013
Wajid Abdul Wahid Shaikh Vs State of Maharashtra
Bombay High Court · (2013) 09 BOM CK 0080
High Courts30 Sept 2013Allowed
Jeevan Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 841
High Courts30 Sept 2013Allowed
Bhaskar Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 2548
High Courts27 Sept 2013
Miss Aura Serafina Crispina de Souza and Another Vs Mr. Vitorino Mendonca and Another
Bombay High Court · (2014) 1 ALLMR 658 : (2014) 2 MhLj 605
High Courts27 Sept 2013
Sheshrao, Somnath Gangadharappa Swami and Ramchandra Vs Rahul and The State of Maharashtra
Bombay High Court · (2014) 1 BomCR(Cri) 223
High Courts27 Sept 2013Allowed
Sayaji Vs The State of Maharashtra and The Ganajan Nagri Sahkari Bank Ltd.
Bombay High Court · (2014) ALLMR(Cri) 982 : (2014) 3 BC 486 : (2014) 1 BomCR(Cri) 219
High Courts27 Sept 2013Dismissed
Sitaram Sakharam Keluskar Vs Dayaram Gulzarilal Deval
Bombay High Court · (2014) 1 ABR 524 : (2014) 2 ALLMR 154 : (2013) 6 MhLj 654
High Courts27 Sept 2013Dismissed
M/s. Bainds Associates Vs Konkan Railway Corporation Ltd.
Bombay High Court · (2013) 09 BOM CK 0082
High Courts27 Sept 2013Disposed Off
New India Assurance Company Ltd., Aurangabad Vs Janabai, Bhaskar and Dipabhai Chimanhai Patil
Bombay High Court · (2013) 09 BOM CK 0066
High Courts27 Sept 2013Disposed Off
Shri. Ganesh Rama Gaonkar and Others Vs Shri. Sudhakar D. Prabhu Dessai and Others
Bombay High Court · (2013) 6 ABR 1162 : (2014) 1 ALLMR 725
High Courts27 Sept 2013
Wallace Pharmaceuticals Pvt. Ltd. Vs M.V. Bunga Bidara, Malaysia International Shipping Corp. M/s. Ensign Freight (China) Ltd., M/s. Pacific International Line Pte. Ltd.
Bombay High Court · (2013) 09 BOM CK 0043
High Courts27 Sept 2013Allowed
Sau. Kalpana Vs Hanma @ Seema and Others
Bombay High Court · (2013) 09 BOM CK 0041