High Courts07 Oct 2013
Sudhakar Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 1706
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,167 of 3,665
High Courts04 Oct 2013
Mr. Tasadduq Husain Qureshi and Another Vs Mr. Asif Abdul Bashar Qureshi and Others
Bombay High Court · (2014) 1 ALLMR 38 : (2014) 2 MhLj 132
High Courts04 Oct 2013
Mrs. Jayashree Suresh Dange Vs The Member Secretary, The Maharashtra Pollution Control Board and The Commissioner, Pimpri Chinchwad
Bombay High Court · (2014) 4 ALLMR 16
High Courts04 Oct 2013Dismissed
Eknath Vs The State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 4014
High Courts04 Oct 2013Dismissed
Smt. Jaiwanti Narayan Kamat (since deceased) through Legal Representative and Others Vs Ft. Anacleto D''Mello and Others
Bombay High Court · (2013) 6 ABR 592 : (2013) 6 BomCR 434
High Courts04 Oct 2013
Anil Vs Mahalaxmi Railway Karmachari Sahakari Griha Nirman Sanstha Ltd., Member, Maharashtra State Cooperative Appellate Court, District Deputy Registrar (Cooperative Society) and State of Maharashtra
Bombay High Court · (2014) 2 ABR 397 : (2014) 1 ALLMR 20 : (2014) 2 MhLj 24
High Courts04 Oct 2013Partly Allowed
Sudhakar Vs Seth Bansidhar Dahigaonkar, Head Master, Seth Bansidhar Prathamik Vidyalaya, The Education Officer and School Tribunal
Bombay High Court · (2014) 3 BomCR 404
High Courts04 Oct 2013Dismissed
Dr. Eurico da Silva Vs Special Land Acquisition Officer and Others
Bombay High Court · (2013) 6 ABR 644 : (2014) 2 ALLMR 305
High Courts04 Oct 2013
Archana Vs The State of Maharashtra and Another
Bombay High Court · (2014) ALLMR(Cri) 897 : (2014) 2 BomCR(Cri) 543
High Courts04 Oct 2013Dismissed
M/s. Sapna Emporium Vs Union of India
Bombay High Court · (2013) 10 BOM CK 0033
High Courts04 Oct 2013Dismissed
Nahidabano Vs Divisional Commissioner, Aurangabad Division and Others
Bombay High Court · (2013) 6 ABR 487 : (2014) 2 ALLMR 69 : (2013) 6 BomCR 458 : (2014) 3 MhLj 73
High Courts04 Oct 2013Allowed
Riyaz Shaikh Vs State of Goa and Others
Bombay High Court · (2013) 6 ABR 597 : (2014) ALLMR(Cri) 855
High Courts03 Oct 2013Dismissed
Rajesh Vs State of Maharashtra
Bombay High Court · (2015) 2 MhLJCrl 459
High Courts03 Oct 2013
Divisional Controller, Maharashtra State Road Transport Corporation Vs Nashik Panchwati Panjrapol Trust
Bombay High Court · (2014) 1 ABR 324
High Courts03 Oct 2013
Milind Vs The State of Maharashtra and Another
Bombay High Court · (2013) ALLMR(Cri) 4288 : (2014) 3 BomCR(Cri) 84
High Courts03 Oct 2013Dismissed
V Vs N N Vs V
Bombay High Court · (2013) 6 ABR 631 : (2014) 2 ALLMR 52 : (2013) 6 BomCR 440 : (2013) 6 MhLj 598
High Courts03 Oct 2013Dismissed
Homa Engineering Works and Aliasgar Saifudin Hajee of Mumbai Vs Oil and Natural Gas Corporation Limited, DGM (Material Management) and HAL Offshore Limited
Bombay High Court · (2014) 2 BC 425 : (2014) 1 BomCR 379
High Courts03 Oct 2013Disposed Off
Shailaja S. Godbole and Others Vs Disha Constructions and Others
Bombay High Court · (2014) 2 ALLMR 247 : (2014) 1 BomCR 385
High Courts03 Oct 2013Allowed
Abdul Wasim and Abdul Majid Vs The State of Maharashtra and Others
Bombay High Court · (2014) ALLMR(Cri) 177
High Courts03 Oct 2013Dismissed
Subhash Devidas Deshmukh Vs The State of Maharashtra, The Superintendent and Central Prison
Bombay High Court · (2013) ALLMR(Cri) 3900 : (2013) 4 BomCR(Cri) 292 : (2014) CriLJ 1196