High Courts10 Oct 2013Disposed Off
M/s. Parekh Holdings Vs Mohamed Yusuf Trust and Others
Bombay High Court · (2014) 2 BomCR 188
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,165 of 3,665
High Courts10 Oct 2013Allowed
Rajendraprasad Vs The Secretary, Sant Govind Baba Vidhyalaya and Shri Baburao
Bombay High Court · (2014) 1 ABR 458 : (2014) 2 BomCR 204
High Courts10 Oct 2013Allowed
Indian Oil Corporation Limited Vs M/s. Saibaba Automobiles
Bombay High Court · (2013) 10 BOM CK 0170
High Courts10 Oct 2013Allowed
Fimidabee Vs Kalim Khan and Others
Bombay High Court · (2014) 3 ACC 50 : (2014) ACJ 989 : (2014) 3 ALLMR 283 : (2014) 1 MhLj 392
High Courts10 Oct 2013Allowed
Bugui Dessai (Dr.) Vs Goa University and Others
Bombay High Court · (2013) 6 ABR 1079 : (2014) 1 ALLMR 742 : (2014) 1 BomCR 217
High Courts10 Oct 2013Allowed
Madan Vs Ashok Sonaji Hembade and The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 2282 : (2014) 1 BomCR(Cri) 697
High Courts10 Oct 2013Dismissed
Pappu @ Atul Sonba Jogawade Vs State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 845
High Courts10 Oct 2013Dismissed
The New India Assurance Co. Ltd. Vs Mr. Sharif Basheer Shaikh (Expired) and Others
Bombay High Court · (2014) 3 ALLMR 175 : (2014) 140 FLR 468 : (2014) 3 MhLj 790
High Courts10 Oct 2013Dismissed
Hiradgaon Vividh Karyakari Seva Sahakari Society Ltd. Vs The State of Maharashtra and Others
Bombay High Court · (2014) 1 ABR 130 : (2014) 1 ALLMR 867 : (2014) 1 BomCR 315 : (2014) 2 MhLj 676
High Courts10 Oct 2013Partly Allowed
Arjun Ramchandra Pol Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 3040
High Courts09 Oct 2013Dismissed
Hilton Builders and Textiles Pvt. Ltd. Vs Special Paints Limited and Another
Bombay High Court · (2013) 10 BOM CK 0215
High Courts09 Oct 2013Dismissed
Sandeep P. Jain Vs The State of Maharashtra
Bombay High Court · (2013) 6 ABR 808 : (2014) ALLMR(Cri) 598
High Courts09 Oct 2013Allowed
M/s. Rehab Housing Pvt. Ltd. Vs Mr. Vishwanath Pandurang Patil and Others
Bombay High Court · (2014) 3 ALLMR 700 : (2014) 2 BomCR 828 : (2013) 6 MhLj 417
High Courts09 Oct 2013
Sandeep Badriprasad Agrawal Vs Securities and Exchange Board of India
Bombay High Court · (2014) 123 SCL 22
High Courts09 Oct 2013Dismissed
M/s. Akash Impex, Mumbai Vs Municipal Corporation of Greater Mumbai
Bombay High Court · (2014) 3 ABR 12 : (2014) 4 ALLMR 747 : (2014) 1 BomCR 665 : (2014) 1 MhLj 498
High Courts09 Oct 2013Disposed Off
National Bank of Agriculture and Rural Development Vs M/s. Shah Thakur and Sons
Bombay High Court · (2013) 10 BOM CK 0049
High Courts08 Oct 2013Allowed
Navnath Shesherao Solanke Vs State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 1804 : (2014) 2 BomCR(Cri) 574
High Courts08 Oct 2013Allowed
Aleem Khan Salim Khan Vs State of Maharashtra and Others
Bombay High Court · (2014) ALLMR(Cri) 1028
High Courts08 Oct 2013
Vishal Shrikirishna Hole Vs State of Maharashtra and Others
Bombay High Court · (2014) 1 BomCR 466