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Bombay High Court judgments

73,288 judgments · page 1,166 of 3,665

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High Courts08 Oct 2013Dismissed

Purshottam Vs Agriculture Produce Market Committee Wardha, District Deputy Registrar Cooperative Societies Wardha and Divisional Joint Registrar Cooperative Societies Nagpur

Bombay High Court · (2014) 4 ALLMR 129 : (2014) 1 BomCR 826 : (2013) 6 MhLj 688

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High Courts08 Oct 2013Dismissed

Gopal Bhagwandas Ahuja Vs Jagdish Bhagwandas Ahuja and Others

Bombay High Court · (2013) 10 BOM CK 0157

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High Courts08 Oct 2013

Tukaram Limbaji Londhe and Others Vs The State of Maharashtra

Bombay High Court · (2014) ALLMR(Cri) 1053

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High Courts08 Oct 2013Disposed Off

Smt. Radhabai Vithal Waikar Vs Late Shri Laxmanrao Shankarrao Shinde through his LRs.(Sunita Laxmanrao Shinde and Others)

Bombay High Court · (2014) 2 ABR 449 : (2014) 1 BomCR 249 : (2013) 6 MhLj 298

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High Courts08 Oct 2013Partly Allowed

Satpalsingh @ Raja and Shankar Vs The State of Maharashtra

Bombay High Court · (2013) 6 ABR 612 : (2014) 2 BomCR(Cri) 122

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High Courts08 Oct 2013Dismissed

Messrs. Keystone Constructions Vs State Bank of India

Bombay High Court · (2013) 10 BOM CK 0105

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High Courts08 Oct 2013

Brihanmumbai Mahanagarpalika and Another Vs Arvind Nemchand Vakilwala and Others

Bombay High Court · (2013) 6 ABR 684 : (2014) 1 ALLMR 271 : (2014) 1 BomCR 776 : (2013) 6 MhLj 605

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High Courts08 Oct 2013Dismissed

Mr. Shashikant Pasari and M/s. Nagindas K. and Bros. Vs The Official Liquidator and Others

Bombay High Court · (2013) 10 BOM CK 0080

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High Courts08 Oct 2013Disposed Off

Candid Drug Distributors Vs Wanbury Limited

Bombay High Court · (2013) 6 ABR 446 : (2014) 1 ARBLR 221 : (2014) 1 BomCR 376 : (2014) 1 MhLj 973

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High Courts08 Oct 2013

Assistant Commissioner of Income Tax Vs Britto Amusement (P) Ltd.

Bombay High Court · (2013) 263 CTR 578 : (2014) 360 ITR 544

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High Courts07 Oct 2013

Aamby Valley Ltd. Vs Commissioner of Income Tax - 8

Bombay High Court · (2014) 270 CTR 57 : (2014) 221 TAXMAN 458

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High Courts07 Oct 2013

Pravin and Others Vs The State of Maharashtra and Another

Bombay High Court · (2014) ALLMR(Cri) 958

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High Courts07 Oct 2013

Navalkishor Vs The State of Maharashtra and Haribhau Gitaram Sable

Bombay High Court · (2013) 6 ABR 451 : (2014) 1 BomCR(Cri) 260

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High Courts07 Oct 2013Allowed

Lawrence Dorai Swami and Others Vs The State of Maharashtra and Ratnamala Vikrant Tigote

Bombay High Court · (2013) 6 ABR 449 : (2014) ALLMR(Cri) 527 : (2014) 1 BomCR(Cri) 5

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High Courts07 Oct 2013

Sanjay Bhimrao Sule Vs Omkar Singh Harman Singh and Another

Bombay High Court · (2014) 2 ACC 637 : (2014) 1 AnWR 465 : (2014) 1 BomCR 824 : (2013) 139 FLR 956 : (2013) 4 LLJ 276 : (2014) LLR 201

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High Courts07 Oct 2013Dismissed

Abdul Salim Shaikh (Siddique) and Another Vs State of Maharashtra

Bombay High Court · (2013) 6 ABR 933 : (2014) 1 BomCR(Cri) 114

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High Courts07 Oct 2013Allowed

Jalil Shaikh Vs District Magistrate and Others

Bombay High Court · (2013) 6 ABR 582 : (2014) 1 BomCR(Cri) 119

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High Courts07 Oct 2013Partly Allowed

Babu Kunchankuch Vagalil Vs The State of Maharashtra

Bombay High Court · (2013) 6 ABR 960 : (2013) ALLMR(Cri) 4291 : (2014) 1 BomCR(Cri) 521

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High Courts07 Oct 2013

Jayram Vs The Union of India, Western Coalfields Ltd., Coal Estate, Civil Lines and Western Coalfields Ltd, (Nagpur Regional OfficeMines). Ambulal Babulal Maraskolhe Vs Western Coalfields Ltd. and Western Coalfields Ltd. Hasan ali taj mohammad Vs western coalfields limited, western coalfields limited office of the mine superintend and western coalfields limited office of the sub area manager

Bombay High Court · (2014) 4 ALLMR 132 : (2014) 2 BomCR 346 : (2014) 140 FLR 720 : (2014) 1 MhLj 370

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High Courts07 Oct 2013

Panna Surendra Mehta Vs Jaisukh Krishnalal Shah and Another

Bombay High Court · (2014) 3 ALLMR 341 : (2014) 3 MhLj 724

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