High Courts03 Oct 2013
Manohar B. Patil Vs State of Maharashtra and Others
Bombay High Court · (2013) 6 ABR 655 : (2013) 6 BomCR 451 : (2014) LabIC 22 : (2013) 6 MhLj 311
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,168 of 3,665
High Courts03 Oct 2013Allowed
Sk. Israil and Sk. Kismat Vs The State of Maharashtra and Others
Bombay High Court · (2014) ALLMR(Cri) 165
High Courts03 Oct 2013Dismissed
Rajesh Himatlal Shah and Another Vs State of Maharashtra and Another
Bombay High Court · (2013) 6 ABR 850
High Courts01 Oct 2013
Sambhav Interchem Private Limited Vs State of Maharashtra and Others
Bombay High Court · (2014) 67 VST 327
High Courts01 Oct 2013
The Chairman/Director and National Bureau of Plants Genetics Resources Vs Shobha M. Dhore and Others
Bombay High Court · (2014) 3 ALLMR 775 : (2014) 140 FLR 331 : (2013) 5 LLN 164 : (2014) 1 MhLj 891
High Courts01 Oct 2013Dismissed
Mr. Dinesh Vs The State of Maharashtra and Another
Bombay High Court · (2014) 1 BomCR(Cri) 57
High Courts01 Oct 2013
Mohd. Ifran Mohd. Idris Shaikh Vs State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 562
High Courts01 Oct 2013Allowed
Mr. Samuel Nadvi Vs Umerkhadi Co-Operative Housing Society Limited and Others
Bombay High Court · (2014) 1 BomCR 456
High Courts01 Oct 2013
M/s. Bhushan Steel Ltd. Vs The Commissioner of Central Excise Raigad Commissionerate
Bombay High Court · (2013) 298 ELT 696
High Courts01 Oct 2013Allowed
Kanta Baburao Kamble Vs The State of Maharashtra and Others
Bombay High Court · (2014) ALLMR(Cri) 1051
High Courts01 Oct 2013
Shri Kishore Baliram Balu Vs Dy. Comr. of Police, Principal Secretary (Special) and The State of Maharashtra
Bombay High Court · (2013) 6 ABR 525 : (2013) ALLMR(Cri) 3865 : (2014) 1 BomCR(Cri) 543
High Courts01 Oct 2013Dismissed
Deccan Chronicle Holdings Ltd. Vs PIL Industries Ltd. and Others
Bombay High Court · (2013) 10 BOM CK 0122
High Courts01 Oct 2013Allowed
Kundil Alloys Pvt. Ltd. Vs Govind Fadte and Others
Bombay High Court · (2014) 140 FLR 15 : (2013) 4 LLJ 609 : (2014) LLR 23
High Courts01 Oct 2013Dismissed
Smt. Shobhabai Vs Dadaji Jairamji Waghmare
Bombay High Court · (2013) 6 ABR 654 : (2014) 1 ALLMR 781 : (2014) 1 MhLj 542
High Courts01 Oct 2013Dismissed
Ms. Renuka Alias Tarini Tarachand Takumal Vs Vinay Vinod Kaval
Bombay High Court · (2014) 1 ABR 453 : (2014) 3 ALLMR 631 : (2014) 4 MhLj 184
High Courts01 Oct 2013Allowed
Mrs. Florie Lawrence D''Souza and Mrs. Prema Steve Gosciminski Vs Mrs. Nirmala Patrick Bergen
Bombay High Court · (2013) 10 BOM CK 0009
High Courts30 Sept 2013Allowed
Shankar Pandurangji Uikey Vs The Divisional Commissioner
Bombay High Court · (2014) ALLMR(Cri) 1741
High Courts30 Sept 2013Allowed
Shabbir Khan Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 1650
High Courts30 Sept 2013
Manish Lalitkumar Bavishi Vs Commr. of Cus. (Preventive), Mumbai
Bombay High Court · (2014) 303 ELT 70
High Courts30 Sept 2013Dismissed
Shri Rajesh Nawan Kishore Thakur Vs Sau. Seema and Another
Bombay High Court · (2014) ALLMR(Cri) 981