COURT ARCHIVE

Bombay High Court judgments

73,288 judgments · page 1,164 of 3,665

High Courts11 Oct 2013Dismissed

Miss. Sneha Vs The National Council for Hotel Management and Catering Technology, Union of India, The Institute of Hotel Management and The Secretary, Secondary and Higher Secondary, Education Board, Pune

Bombay High Court · (2013) 10 BOM CK 0192

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High Courts11 Oct 2013

Gazi Abdul Karim Vs Shaikh Rafiya

Bombay High Court · (2014) ALLMR(Cri) 1775

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High Courts11 Oct 2013

Mukesh Ramanlal Gokal and Bharat Ramanlal Gokal Vs Ashok Jagjivan Gokal and Others

Bombay High Court · (2013) 10 BOM CK 0156

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High Courts11 Oct 2013Partly Allowed

Mr. Saleem Abdul Majid Bagwan Vs The State of Maharashtra, Vinayak Kuberappa Budharam and Raju Vishwanath Sawant

Bombay High Court · (2014) 1 BomCR(Cri) 389

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High Courts11 Oct 2013Partly Allowed

Ramvilas Vs Bharat

Bombay High Court · (2014) 3 ALLMR 329 : (2014) 140 FLR 329 : (2013) 4 LLJ 623 : (2014) 3 MhLj 954

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High Courts11 Oct 2013Dismissed

Pragyasingh Chandrapalsingh Thakur Vs State of Maharashtra, Anti Terrorist Squad, Mumbai, Union of India and National Investigation Agency Major Ramesh Upadhyay Vs Union of India and Government of Maharashtra

Bombay High Court · (2013) 6 ABR 1171 : (2014) ALLMR(Cri) 457 : (2014) 1 BomCR(Cri) 135

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High Courts11 Oct 2013

Manohar Maruti Ghule and Mrs. Subyhadra Manohar Ghule Vs Dang Sanjeev, Smt. Vanita P. Shah and The Oriental Insurance Co. Ltd.

Bombay High Court · (2014) 2 ACC 483 : (2013) 4 ACC 222 : (2014) ACJ 717 : (2014) 3 ALLMR 233 : (2014) 1 MhLj 466

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High Courts11 Oct 2013

Mukesh Ramanlal Gokal and Bharat Ramanlal Gokal, Indian Inhabitant of Mumbai Vs Ashok Jagjivan Gokal, Indian Inhabitant of Mumbai

Bombay High Court · (2014) 1 ABR 381 : (2014) 2 BomCR 309 : (2013) 6 MhLj 659

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High Courts11 Oct 2013

Shyam Balkishan Chandak Vs Rampyari and Others

Bombay High Court · (2014) 2 BomCR 302

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High Courts11 Oct 2013

Prakash Kondiba Gole Vs Municipal Corporation of Greater Mumbai and Others

Bombay High Court · (2013) 10 BOM CK 0073

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High Courts11 Oct 2013Allowed

Deepak Bajirao Shelke Vs State of Maharashtra

Bombay High Court · (2014) ALLMR(Cri) 309

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High Courts11 Oct 2013Dismissed

Bajirao and Rekha Khemchand Pachalore Vs The State of Maharashtra Health Department, The Maharashtra University of Health Sciences and Aurangabad Training College of B.Sc. Nursing at Bhalgaon

Bombay High Court · (2014) 4 ALLMR 305

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High Courts11 Oct 2013

Michael Anthony William Gareth and Another Vs Maria do Rosario Da Fatima (Mrs.) and Another

Bombay High Court · (2014) 2 ABR 281 : (2014) 1 BomCR 300 : (2014) 2 MhLj 46

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High Courts11 Oct 2013Dismissed

Mr. Sundeep Bafna Vs The State of Maharashtra and Rizwan Merchant

Bombay High Court · (2014) 1 BomCR(Cri) 558

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High Courts11 Oct 2013Dismissed

M/s. Sapna Emporium Vs Union of India

Bombay High Court · (2014) 1 MhLj 456

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High Courts11 Oct 2013

Kamalkishor and Others Vs The State of Maharashtra and Others

Bombay High Court · (2014) ALLMR(Cri) 283

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High Courts10 Oct 2013Dismissed

Prabhavati Babu Naik Gaunkar (Smt.) and Others Vs Government of Goa and Others

Bombay High Court · (2014) 2 BomCR 377 : (2014) 2 MhLj 72

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High Courts10 Oct 2013

Kanchan Ramdas Morascar (Smt.) Vs Armando Joao Benedito Mascarenhas (Dr.) and Another

Bombay High Court · (2013) 6 ABR 689 : (2014) 1 ALLMR 530 : (2014) 1 BomCR 235

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High Courts10 Oct 2013Disposed Off

Narendra Gorani and Sumer Builders Pvt. Ltd. Vs Narendra Gorani

Bombay High Court · (2013) 10 BOM CK 0208

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46

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High Courts10 Oct 2013Allowed

Padmanabh Ratnakar Muley, Amol Subhash Shingne and Pathan Shaukat Subhan Vs The State of Maharashtra and Others Nita Naval Patil Vs Union of India and Others Parmeshwar Shankarrao Waghmode and Others Vs The State of Maharashtra and Others Vikas Shivdas Pawar and Prajakta Madhukar Pawar Vs Union of India, D.S. Naik Ayurved Mahavidyalaya, Maharashtra University of Health Science and Central Council of Indian Medicine

Bombay High Court · (2014) 1 ABR 157

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