High Courts18 Oct 2013Allowed
Mayur Vs Scheduled Tribe Caste Certificate Scrutiny Committee, Gadchiroli and Others
Bombay High Court · (2014) 4 BomCR 730 : (2014) 1 MhLj 437
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,162 of 3,665
High Courts18 Oct 2013
Dena Bank Vs Thomas Salvador Menezes (since deceased) through his Legal Heir and Another
Bombay High Court · (2014) 2 ABR 55 : (2014) 1 BomCR 568 : (2014) 2 MhLj 32
High Courts18 Oct 2013
Rama Vs The State of Maharashtra and Others
Bombay High Court · (2014) ALLMR(Cri) 938
High Courts17 Oct 2013
Gorakh Ramchandra Mali and Another Vs State of Maharashtra and Others
Bombay High Court · (2014) 2 BomCR 816
High Courts17 Oct 2013Allowed
Mohan Vs The State of Maharashtra, Police Station and Rajendra
Bombay High Court · (2014) 1 BomCR(Cri) 372
High Courts17 Oct 2013Dismissed
Udhav Shalikram Geete Vs State of Maharashtra
Bombay High Court · (2014) 1 MhLj 879
High Courts17 Oct 2013Allowed
Shekhar and Others Vs Smt. Manjudevi and Vinodkumar
Bombay High Court · (2014) 1 MhLj 454
High Courts17 Oct 2013Dismissed
M/s. Shree Siddharth Construction Builders and Developers, Mumbai Vs Shree Saraswati Apartment Co-Operative Housing Society Limited, Mumbai and Others
Bombay High Court · (2013) 6 ABR 1034 : (2014) 2 BomCR 461 : (2014) 1 MhLj 784
High Courts17 Oct 2013Dismissed
Pradeep Panchal Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 2331
High Courts15 Oct 2013Allowed
Nilesh Mahadeo Kawre Vs D.I.G. Prison (Eastern Region)
Bombay High Court · (2014) ALLMR(Cri) 1715
High Courts15 Oct 2013Dismissed
The State of Maharashtra Vs Balu and Others
Bombay High Court · (2014) ALLMR(Cri) 180
High Courts15 Oct 2013
Rabo Bank, Singapore Vs State Bank of Hyderabad, Mumbai
Bombay High Court · (2013) 10 BOM CK 0202
High Courts15 Oct 2013Allowed
Merit Magnum Constructions (formerly known as Vimal Buildings) Vs Nand Kumar Anant Vaity and Others
Bombay High Court · (2014) 2 BomCR 182
High Courts15 Oct 2013
Salauddin Vs State of Maharashtra and Others
Bombay High Court · (2014) ALLMR(Cri) 993
High Courts15 Oct 2013Allowed
Umesh Ramesh Tiwari Vs The D.I.G. Prisons (E) (R)
Bombay High Court · (2014) ALLMR(Cri) 1803
High Courts15 Oct 2013Dismissed
SSUD Ayurved Medical College and Hospital Vs The Maharashtra University of Health Sciences
Bombay High Court · (2014) 3 ALLMR 753 : (2014) 1 MhLj 953
High Courts15 Oct 2013
Somnath Eshanchandra Ray and Others Vs The Maharashtra University of Health Sciences and SSUD Ayurved Medical College and Hospital
Bombay High Court · (2014) 2 MhLj 158
High Courts15 Oct 2013Dismissed
Shri Partha Ghosh and Shri D.V.P. Rao Vs The Institute of Chartered Accountants of India and Others
Bombay High Court · (2014) 1 ABR 773 : (2014) 220 TAXMAN 50
High Courts15 Oct 2013
John Francis Anthony Gonsalves and Charles Willibroad Gonsalves Vs Colin M. Rebello
Bombay High Court · (2013) 6 ABR 1009 : (2014) 2 ALLMR 651 : (2014) 2 BomCR 630 : (2014) 1 MhLj 562
High Courts15 Oct 2013Allowed
Manohar Sahadev Shinde Vs Yashwant Sahadev Shinde
Bombay High Court · (2014) 3 ALLMR 314 : (2014) 4 MhLj 52