High Courts19 Oct 2013Allowed
Krishna @ Gotia Bajarang Chikne Vs The Dy. Commissioner of Police, Secretary (Spl), Home Department and The State of Maharashtra
Bombay High Court · (2014) 2 BomCR(Cri) 334
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,161 of 3,665
High Courts19 Oct 2013Allowed
Ganesh Balasaheb Changle Vs The Dy. Commissioner of Police, Secretary (Spl), Home Department, Mantralaya and The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 2530 : (2014) 2 BomCR(Cri) 338
High Courts19 Oct 2013Disposed Off
Srikant Balwant Nalawade Vs Bajarang Yashwant Nimbalkar and Others
Bombay High Court · (2013) 6 ABR 702 : (2014) 4 ALLMR 302 : (2014) 1 MhLj 865
High Courts19 Oct 2013Disposed Off
Maharashtra State Electricity Distribution Company Ltd. and Maharashtra State Electricity Board Vs M/s. Datar Switchgear Limited, DSL Enterprises Pvt. Ltd. and State of Maharashtra Maharashtra State Electricity Distribution Company Ltd. and Another Vs M/s Datar Switchgear Ltd. and Others
Bombay High Court · (2013) 10 BOM CK 0050
High Courts19 Oct 2013
The New India Assurance Co. Ltd. Vs Smt. Alpa Rajesh Shah Master Urvil Rajesh Shah Kasturben Mulchand Shah Ramkrishna S. Ghawte
Bombay High Court · (2013) 6 ABR 1066 : (2014) ACJ 1747 : (2014) 4 ALLMR 172 : (2014) 1 BomCR 755 : (2014) 2 MhLj 17
High Courts19 Oct 2013Dismissed
Devendra Vs The Ministry of Human Resource Development, The Central Seat Allocation Board and Visvesvaraya National Institute of Technology
Bombay High Court · (2014) 4 ALLMR 178
High Courts19 Oct 2013Allowed
Kasturibai Venkat Patil and Gayatri through its natural guardian Kasturibai Vs Venkat Vishwambar Patil
Bombay High Court · (2014) ALLMR(Cri) 582
High Courts18 Oct 2013Allowed
Amit and Others Vs Sau. Minaxi
Bombay High Court · (2014) ALLMR(Cri) 1020
High Courts18 Oct 2013Partly Allowed
Maria Benvinda Severina Dias Costa Vs Lilia Kher and Others
Bombay High Court · (2014) 2 ABR 58
High Courts18 Oct 2013Disposed Off
Varsha Sanjay Shinde and Another and Federation of Adoption Agencies Vs The Society of Friends of the Sassoon Hospitals and Others
Bombay High Court · (2014) 5 ALLMR 297
High Courts18 Oct 2013Dismissed
M/s. Mahavir Associates Vs Shri Ravindra Jagannath Patil and Others
Bombay High Court · (2013) 6 ABR 938 : (2014) 1 ALLMR 594 : (2014) 2 BomCR 358 : (2014) 360 ITR 22
High Courts18 Oct 2013Allowed
Dinesh Hilal Mahajan, Ushabai and Nilesh Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 543
High Courts18 Oct 2013
Raju Muthaya Shetty Vs The Maharashtra Executor and Trustee Co. Ltd.
Bombay High Court · (2014) 2 BomCR 383 : (2014) 1 MhLj 163
High Courts18 Oct 2013Partly Allowed
Sagar Vs The State of Maharashtra and Osman Mahmad Khan
Bombay High Court · (2014) 1 BomCR(Cri) 108
High Courts18 Oct 2013Disposed Off
Trustees Co. Ltd. Vs Ashok Raju Shetty and Others
Bombay High Court · (2014) 2 BomCR 348 : (2014) 1 MhLj 323
High Courts18 Oct 2013
Naresh Lachmandas Aswani Vs Haridas alias Hardas Lachmandas Aswani, M/s. Rizvi Land Development Private Limited and M/s. Housing Development and Improvement India Private Limited
Bombay High Court · (2014) 1 ABR 70
High Courts18 Oct 2013Disposed Off
X Vs Transport Ministry, Government of Maharashtra and Others
Bombay High Court · (2014) 140 FLR 994
High Courts18 Oct 2013
Abubakar @ Bagla Rais Ansari Vs The Commissioner of Police, Mumbai, The State of Maharashtra and The Superintendent, Nashik Road Central Prison
Bombay High Court · (2014) 2 BomCR(Cri) 200
High Courts18 Oct 2013
Damodar Mangalji Mining Co. Vs Joint Commissioner of Income Tax
Bombay High Court · (2014) 264 CTR 182 : (2014) 220 TAXMAN 344