High Courts22 Oct 2013Disposed Off
Smt. Manisha Bhimraj Patil and Others Vs The State of Maharashtra and Others
Bombay High Court · (2014) 1 ALLMR 6 : (2014) 2 BomCR 368 : (2014) 2 MhLj 201
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,160 of 3,665
High Courts22 Oct 2013Allowed
Javed Wahed Shaikh Vs Mahadeo and Others
Bombay High Court · (2014) ALLMR(Cri) 162
High Courts22 Oct 2013
Sunil Shreekrishna Modani Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 169
High Courts22 Oct 2013Disposed Off
Vandana Bhimrao Jadhav, Tejaswi Bhimrao Jadhav, Atish Bhimrao Jadhav and Kesarabai Anand Jadhav Vs Sagar Bhimrao Jadhav
Bombay High Court · (2014) 2 MhLj 274
High Courts22 Oct 2013Allowed
Mrs. Vaishali and Another Vs The State of Maharashtra and Another
Bombay High Court · (2014) ALLMR(Cri) 234
High Courts22 Oct 2013Allowed
Arun B. Bhalsingh Vs The State of Maharashtra and Another
Bombay High Court · (2014) ALLMR(Cri) 236
High Courts21 Oct 2013
Vishwanath Sayajirao Wakudkar Vs Smt. Shiladevi Narayan Muneshwar and Another
Bombay High Court · (2014) ALLMR(Cri) 1004
High Courts21 Oct 2013
Commissioner of Income Tax (Central) Vs Income Tax Settlement Commission, (ITSC) and Another
Bombay High Court · (2013) 263 CTR 479 : (2014) 360 ITR 539
High Courts21 Oct 2013Allowed
Tata Advanced Materials Ltd. Vs M/s. Tooltech Global Engineering Pvt. Ltd.
Bombay High Court · (2014) 2 BomCR 353
High Courts21 Oct 2013Dismissed
Sachin Vs The State of Maharashtra and Another
Bombay High Court · (2014) ALLMR(Cri) 173
High Courts21 Oct 2013Allowed
Sheikh Dastagir Vs State of Maharashtra and Others
Bombay High Court · (2014) ALLMR(Cri) 171
High Courts21 Oct 2013
Manohar Krishna Madhavi Vs The Commissioner
Bombay High Court · (2014) 1 ABR 785 : (2014) 4 ALLMR 125 : (2014) 2 BomCR 178 : (2013) 6 MhLj 744
High Courts21 Oct 2013
Sikandar Ali Yawar Ali Mirza Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 290
High Courts19 Oct 2013Allowed
Amjad Afjal Hussein Shaikh Vs State of Maharashtra
Bombay High Court · (2014) 2 BomCR(Cri) 482
High Courts19 Oct 2013Allowed
Gangadhar Deoram Kadam Vs The State of Maharashtra and Another
Bombay High Court · (2014) ALLMR(Cri) 206
High Courts19 Oct 2013Allowed
Vicky Balasaheb Jhaveri Vs The State of Maharashtra, The Sub-Divisional Officer and The Police Inspector
Bombay High Court · (2014) 2 BomCR(Cri) 359
High Courts19 Oct 2013Dismissed
Chandrashekhar Vinayak Wargane Vs State of Maharashtra
Bombay High Court · (2013) 6 ABR 980
High Courts19 Oct 2013Dismissed
Bharat Petroleum Corporation Limited Vs Videocon Properties Limited
Bombay High Court · (2014) 5 ALLMR 331
High Courts19 Oct 2013
Jnana Prabodhini Vs Education Officer (Secondary) and Others In Re: SYSCOM
Bombay High Court · (2013) 6 ABR 697 : (2014) 1 ALLMR 277 : (2014) 1 BomCR 721 : (2013) 6 MhLj 748