High Courts25 Oct 2013Disposed Off
Pravin Bhimrao Wadmare Vs The State of Maharashtra and Others
Bombay High Court · (2014) 4 ALLMR 300
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,158 of 3,665
High Courts25 Oct 2013Partly Allowed
Faizan Ahmed Abdul Wahab Shah Vs The State of Maharashtra
Bombay High Court · (2013) 6 ABR 1030 : (2014) 1 BomCR(Cri) 643
High Courts25 Oct 2013Disposed Off
Harit Vasai Saurakshsn Smirti Vs State of Maharashtra and Others State of Maharashtra and Others Vs Harit Vasai Saurakshsn Smirti and Others Dr. Nana Dharmaji More Vs Municipal Corporation of Navi Mumbai and Others
Bombay High Court · (2014) 1 ABR 779 : (2014) 2 BomCR 93
High Courts25 Oct 2013Allowed
Tanaji Ravji Shinare Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 862
High Courts25 Oct 2013
Smt. Ramabai Namdeo Gavand, Smt. Motubai Kashinath Bhoir, Smt. Raibai Dukka Gharat and Smt. Padminibai Sadashiv Taloskar Vs Ravidra Pandharinath Ulavekar and Others
Bombay High Court · (2014) 1 BomCR 850
High Courts25 Oct 2013Dismissed
Anand S. Lad Vs Ms. Amira Abdul Razak and Others
Bombay High Court · (2014) 1 ABR 190 : (2014) 2 ALLMR 139 : (2014) 3 MhLj 218
High Courts25 Oct 2013Allowed
Jayprakash Laxman Abute Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 209
High Courts24 Oct 2013Dismissed
Kashinath Trimbak Sane and Others Vs Sau. Bharat Atmaram Suryawanshi and Others
Bombay High Court · (2013) 6 ABR 1237 : (2014) 4 ALLMR 118 : (2014) 1 BomCR 326 : (2013) 6 MhLj 853
High Courts24 Oct 2013Allowed
Sanjay Sakharam Ahire Vs The State of Maharashtra
Bombay High Court · (2013) 10 BOM CK 0141
High Courts24 Oct 2013Partly Allowed
Smt. Darshana Ganesh Kanavaje and Others Vs Maharashtra State Road Transport Corporation, Shri Maruti Subhanrao Nikam and Shri Sandeep Yashwant Pawaskar
Bombay High Court · (2014) 1 ABR 429 : (2014) 3 ACC 80 : (2014) ACJ 882 : (2014) 1 ALLMR 1 : (2014) 1 BomCR 801 : (2013) 6 MhLj 779
High Courts24 Oct 2013
M/s. Whale Stationery Products Ltd. Vs Kores (India) Limited and Another
Bombay High Court · (2013) 56 PTC 467
High Courts24 Oct 2013
Shri A.A. Shaikh Vs M/s. Motiram Javharmal Bafna and Co., its sole Proprietor- Motiram Javharmal Bafna and The State of Maharashtra
Bombay High Court · (2014) 1 BomCR(Cri) 660
High Courts24 Oct 2013Disposed Off
Mahila Vikas Mandal and Others etc. etc Vs The State of Maharashtra and Others
Bombay High Court · (2014) 2 ALLMR 605
High Courts23 Oct 2013Dismissed
The Deputy Regional Director Vs Hotel Rama International
Bombay High Court · (2013) 10 BOM CK 0261
High Courts23 Oct 2013Dismissed
Ramdas Nana Andhale Vs Electoral Registration Officer and Others
Bombay High Court · (2014) 2 BomCR 622
High Courts23 Oct 2013
Commissioner of Income Tax Vs Hede Consultancy Company (P.) Ltd.
Bombay High Court · (2014) 266 CTR 594
High Courts23 Oct 2013Allowed
Mr. Suresh Vs Municipal Corporation of Greater Mumbai, Sudama Sukhsagar Co-op. Society and Mr. Subhash Ghate of Bombay
Bombay High Court · (2014) 1 ABR 93 : (2014) 3 ALLMR 756 : (2013) 6 MhLj 845
High Courts23 Oct 2013
Arjun Ratansing Jadhav Vs The State of Maharashtra and The Deputy Conservator of Forests, Yawal Forest Division
Bombay High Court · (2014) 1 BomCR(Cri) 238
High Courts23 Oct 2013Dismissed
Laxman Kisan Gaikwad and Others Vs Godrej Industries Ltd.
Bombay High Court · (2014) 140 FLR 483
High Courts23 Oct 2013Dismissed
Bharat Petroleum Corporation Limited Vs Income Tax Appellate Tribunal, Assistant Commissioner of Income Tax, Range 2(1) and Union of India
Bombay High Court · (2013) 263 CTR 262 : (2013) 359 ITR 371