High Courts29 Oct 2013
Domnic D''Souza and Nelson D''Souza Vs Mrs. Julie D''Mello
Bombay High Court · (2013) 6 ABR 1073 : (2014) 1 ALLMR 624 : (2014) 2 BomCR 137 : (2013) 6 MhLj 732
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,157 of 3,665
High Courts29 Oct 2013
Sanjay Ananda Salve Vs The State of Maharashtra and Others
Bombay High Court · (2014) 3 ABR 443 : (2014) 1 ALLMR 12 : (2014) 2 MhLj 178
High Courts29 Oct 2013Allowed
Ms. Nancy Tembo Vs Union of India and Another
Bombay High Court · (2014) ALLMR(Cri) 122
High Courts28 Oct 2013
Ramesh and Others Vs The State of Maharashtra and Another
Bombay High Court · (2014) ALLMR(Cri) 282
High Courts28 Oct 2013Dismissed
Communidade of Pilerne Vs Shri. Somakant Laximan Pilankar and Another
Bombay High Court · (2014) 1 ABR 209 : (2014) 1 ALLMR 616 : (2014) 1 BomCR 841
High Courts28 Oct 2013Allowed
Ms. Jyoti Sakharam Bhogle and Others Vs Saraswat Co-operative Bank Ltd. and Others
Bombay High Court · (2014) 1 ABR 464 : (2014) 3 ALLMR 344 : (2014) 3 MhLj 796
High Courts28 Oct 2013
Shri Damodar Sakharam Naik Vs State of Goa and Another
Bombay High Court · (2014) ALLMR(Cri) 532
High Courts28 Oct 2013Disposed Off
Vishwanath Namdeo Patil and Others Vs The Official Liquidator of M/s. Swadeshi Mills, Forbes and Company Limited and Grand View Estates Private Limited
Bombay High Court · (2013) 117 CLA 511 : (2013) 181 CompCas 133 : (2014) 1 CompLJ 130
High Courts28 Oct 2013
Jagdish N. Shetty Vs Commissioner of Police, Assistant Commissioner of Police and State of Maharashtra
Bombay High Court · (2014) 1 ALLMR 225 : (2014) 1 BomCR 284 : (2013) 6 MhLj 791
High Courts28 Oct 2013Dismissed
Namdev Genba Parthe Vs State of Maharashtra and Others
Bombay High Court · (2013) 6 ABR 792 : (2014) 1 MhLj 266
High Courts28 Oct 2013
Jyoti Kaur Kohli Vs State of Maharashtra
Bombay High Court · (2014) 3 BomCR(Cri) 116
High Courts25 Oct 2013Dismissed
Ganesh @ Premnath Dattu Deore Vs State of Maharashtra
Bombay High Court · (2015) 1 MhLJCrl 604
High Courts25 Oct 2013
Smt. Shaila Subrao Shetye and Others Vs Smt. Kunda Madhukar Shetye and Others
Bombay High Court · (2014) 2 ALLMR 165 : (2014) 3 MhLj 194
High Courts25 Oct 2013Allowed
Sunita and Another Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 232
High Courts25 Oct 2013Disposed Off
Nirbhay Foundation Vs Nashik Municipal Corporation and Others
Bombay High Court · (2013) 10 BOM CK 0225
High Courts25 Oct 2013
Sajid Ismail Vs Sairabi Abdul Gaffar Shaikh (Mehtab Yunus Khan and Roshanara Abdul Gaffar Shaikh), Aisharbai Fakhruddin Shaikh, Vaijavanti Rajendra Parekh, Rajasaheb Appasaheb Maldar and Rafique Mohammed Ali Balegaonkar
Bombay High Court · (2014) 1 ABR 597 : (2014) 1 BomCR 339 : (2014) 1 MhLj 182
High Courts25 Oct 2013Dismissed
Noor Mohd. Shami Shaikh and Another Vs Maharashtra Housing and Development Board and Others
Bombay High Court · (2014) 1 BomCR 860 : (2014) 1 MhLj 92
High Courts25 Oct 2013Allowed
UPS Worldwide Forwarding Inc. Vs UPS Jetair Express Private Limited, Union of India Ministry of Law, Assistant Director of Income Tax (International Taxation) and Director of Income Tax (International Taxation)
Bombay High Court · (2014) 267 CTR 162 : (2013) 359 ITR 427 : (2014) 221 TAXMAN 236
High Courts25 Oct 2013Dismissed
Rajendrakumar Brijkishore Jaiswal Vs Central Bureau of Investigation,ACB
Bombay High Court · (2014) ALLMR(Cri) 2285
High Courts25 Oct 2013Dismissed
Purnimakumari Dharmendra Jain and Dharmendra Khetalal Jain Vs M/s. J. Gala Builders and Others
Bombay High Court · (2014) 4 ALLMR 297 : (2013) 6 MhLj 838