High Courts13 Nov 2013
Nilesh Vijay Dhumal Vs The State of Maharashtra
Bombay High Court · (2014) 1 BomCR(Cri) 314
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,155 of 3,665
High Courts13 Nov 2013Dismissed
WITS Interactive Private Limited Vs Mr. Ashok Bisht and Another
Bombay High Court · (2014) 1 MhLj 758
High Courts13 Nov 2013
"M" Vs "R"
Bombay High Court · (2014) 1 ALLMR 854 : (2014) 1 BomCR 556 : (2014) 2 DMC 75 : (2014) 1 MhLj 440
High Courts13 Nov 2013Dismissed
Rajesh Chandmal Varma Vs The State of Maharashtra, Sow. Ranjana and Sham
Bombay High Court · (2014) 2 BomCR(Cri) 202
High Courts13 Nov 2013Allowed
Kantilal Mangilal Kothari, Ku. Priti, Ku. Smita and Ku. Trupti Vs Bhujang Bapurao Phukey, M/s. Keshaorao Balkisan Agrawal and The United India Insurance Company Ltd.
Bombay High Court · (2014) 1 ABR 206 : (2014) 1 ALLMR 539
High Courts13 Nov 2013Dismissed
Marathwada Rakh Upyogit Udyojak Sahakari Audhyogik Sansthan Vs State of Maharashtra
Bombay High Court · (2013) 11 BOM CK 0011
High Courts13 Nov 2013Dismissed
Smt. Anusayabai Khanderao Sure Vs Union of India
Bombay High Court · (2014) 2 ALLMR 178 : (2014) 140 FLR 335 : (2014) 1 MhLj 389
High Courts13 Nov 2013
Vijay Lalso Jadhav Vs State of Maharashtra and Police Inspector
Bombay High Court · (2013) 11 BOM CK 0008
High Courts12 Nov 2013Dismissed
Vijay Rai Vs Maharashtra State Road Transport Corporation
Bombay High Court · (2014) 141 FLR 107
High Courts12 Nov 2013
Mrs. Sarika Paresh Mehta and Mr. Paresh Ratlal Mehta Vs Era Realtors Private Limited
Bombay High Court · (2013) 11 BOM CK 0111
High Courts12 Nov 2013Partly Allowed
Raja Hiralal Yadav Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 2040
High Courts12 Nov 2013
Rameshkumar Vs The learned Principal District Judge, Kishorkumar and Dilipkumar
Bombay High Court · (2014) 1 ABR 370 : AIR 2014 Bom 1 : (2014) 3 BomCR 395
High Courts12 Nov 2013Dismissed
Maharashtra State Road Transport Corporation Vs Diwakar Madhukarrao Malkapure, Rupesh and The Member, Industrial Court
Bombay High Court · (2014) 2 ABR 392 : (2014) 1 ALLMR 703 : (2014) 140 FLR 762 : (2014) 1 MhLj 382
High Courts11 Nov 2013Allowed
Nikhil Vs Smt. Surekha and Others
Bombay High Court · (2014) 3 ALLMR 230 : (2014) 3 MhLj 777
High Courts11 Nov 2013Allowed
Sou. Parvati and Others Vs Sk. Rasul
Bombay High Court · (2014) 2 ALLMR 1 : (2014) 2 MhLj 457
High Courts11 Nov 2013
John Fernandes Vs The State and Another
Bombay High Court · (2014) ALLMR(Cri) 648 : (2014) 1 BomCR(Cri) 703
High Courts11 Nov 2013Disposed Off
Man Chandak Developers Pvt. Ltd. Vs Dilip Mangilal Jain
Bombay High Court · (2013) 6 ABR 1125 : (2014) 1 ALLMR 497 : (2014) 1 BomCR 256
High Courts11 Nov 2013
Shri Sanjay Sham Bagade and Shri Ram Bhilaji Bagade Vs Shri Ramesh Hari Madan, Shri Ravindra Hari Madan, Sou. Smruti Hemant Bhurke and Sou. Rajashri Ramesh Ambavane
Bombay High Court · (2014) 1 ABR 1 : (2014) 4 ALLMR 19 : (2014) 5 MhLj 321
High Courts11 Nov 2013Dismissed
Shri. Shivram Shrinathilal Sharma Vs The State of Maharashtra
Bombay High Court · (2013) 11 BOM CK 0042