High Courts19 Nov 2013Dismissed
Ajay Avinash Solanki of Bombay Indian Inhabitant and Others Vs Umesh Bhanjibhai Yadav of Bombay Indian Inhabitant and Others
Bombay High Court · (2014) 2 ABR 387 : (2014) 2 ALLMR 627 : (2014) 1 MhLj 379
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,154 of 3,665
High Courts19 Nov 2013Allowed
Mushtaq A. Shah Vs Municipal Corporation of Greater Mumbai
Bombay High Court · (2014) 2 ALLMR 325 : (2014) 3 BomCR 188 : (2014) 1 MhLj 394
High Courts19 Nov 2013
M/s. Calvin Properties and Housing Vs Green Fields Co-operative Housing Society Limited and Others
Bombay High Court · (2014) 1 ABR 252 : (2014) 2 BomCR 398
High Courts19 Nov 2013
Vikrant Sudhakar Ambhore Vs Varsha Vikrant Ambhore
Bombay High Court · (2014) ALLMR(Cri) 2826
High Courts19 Nov 2013Allowed
Rahulsingh Vs State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 2889
High Courts18 Nov 2013Allowed
Sheshrao @ Vijay Bhikaji Salve Vs The State of Maharashtra and The Police Commissioner, Aurangabad
Bombay High Court · (2014) 2 BomCR(Cri) 133
High Courts18 Nov 2013Allowed
Namdeo Vs Shahi Gupta Masjid Chandrapur
Bombay High Court · (2014) 4 ABR 657 : (2014) 3 ALLMR 592 : (2014) 4 MhLj 209
High Courts18 Nov 2013Allowed
Shri Ravichand Vs Union of India
Bombay High Court · (2014) 2 ABR 561 : (2014) ACJ 1830 : (2014) 2 ALLMR 263 : (2014) 4 BomCR 166 : (2014) 3 MhLj 71
High Courts18 Nov 2013Dismissed
Pramodkumar Vs Liladhar, Smt. Latadevi, Raju and The New India Assurance
Bombay High Court · (2014) 2 ALLMR 111 : (2014) 3 MhLj 148
High Courts18 Nov 2013Disposed Off
Sopan Vs The State of Maharashtra
Bombay High Court · (2013) 11 BOM CK 0040
Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts18 Nov 2013Dismissed
Ambika Ramakant Uniyal Vs Mr. Ramakant Shriram Uniyal
Bombay High Court · (2013) 11 BOM CK 0037
High Courts18 Nov 2013
Etisalat Mauritius Ltd. Vs Etisalat DB Telecom Pvt. Ltd., Majestic Infracon Pvt. Ltd., Delphi Investment Limited and Genex Exim Ventures Pvt. Ltd.
Bombay High Court · (2013) 181 CompCas 417 : (2014) 1 CompLJ 495
High Courts16 Nov 2013Dismissed
Smita Ravindra Wagh Vs State of Maharashtra and Others
Bombay High Court · (2014) 1 ABR 67 : (2014) 1 ALLMR 285 : (2014) 1 BomCR 856 : (2014) 2 MhLj 260
High Courts16 Nov 2013Dismissed
Ashoka Buildcon Ltd. Vs State of Maharashtra
Bombay High Court · (2014) 1 ARBLR 359 : (2014) 1 BomCR 615
High Courts13 Nov 2013
Babaji Tukaram Gawas Vs Ashok Somnath Panigrahi and Another
Bombay High Court · (2014) 1 BomCR(Cri) 729
High Courts13 Nov 2013
Gajanan and Others Vs The State of Maharashtra and Others
Bombay High Court · (2014) ALLMR(Cri) 653 : (2014) 2 CCR 237
High Courts13 Nov 2013Allowed
Naseem Riyaz Khalifa Vs Shafupta Naseem Khalifa and Another
Bombay High Court · (2013) 11 BOM CK 0112
High Courts13 Nov 2013Dismissed
Union of India Vs Pandurang Deepaji Pawar
Bombay High Court · (2014) 3 BomCR 838