High Courts25 Nov 2013Allowed
Ramesh Vishwanath Lonkar Vs Ramesh
Bombay High Court · (2014) ALLMR(Cri) 847
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,152 of 3,665
High Courts25 Nov 2013
Indepay Networks Pvt. Ltd. And Rajib Saha Managing Director of Indepay Networks Pvt. Ltd. Vs Indepay Networks Pvt. Ltd. and Eros Corporate Tower, New Delhi
Bombay High Court · (2014) 2 BomCR 392
High Courts25 Nov 2013Partly Allowed
Noora Vs State of Maharashtra Gorakh Narayan Bhosale Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 106 : (2014) 1 BomCR(Cri) 647
High Courts22 Nov 2013Allowed
Pradeep Purshottam Pimperkhede Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 3064
High Courts22 Nov 2013Disposed Off
Pradeep Purshottam Pimperkhede Vs State of Maharashtra
Bombay High Court · (2014) 3 BomCR(Cri) 419
High Courts22 Nov 2013Disposed Off
Nivruti Dnyanoba Davale (Patil) Vs The Additional Collector, The Tahsildar and Basavraj
Bombay High Court · (2014) 4 ALLMR 25 : (2014) 4 MhLj 635
High Courts22 Nov 2013Allowed
Sunil Dattatray Nigade (Deshmukh) and Others Vs Special Land Acquisition Officer for Morba and The State of Maharashtra
Bombay High Court · (2014) 2 ALLMR 370 : (2014) 3 BomCR 207 : (2014) 1 MhLj 361
High Courts22 Nov 2013
Pradip Gajanan Koli Vs State of Maharashtra and Others Sunita Vs Commissioner of Central Excise and Custom and Another.
Bombay High Court · (2014) 1 ABR 140 : (2014) 1 ALLMR 753 : (2014) 1 BomCR 175 : (2014) 2 MhLj 779
High Courts22 Nov 2013Dismissed
Shri. Suresh Shamrao Kamble Vs State of Maharashtra, The Honourable Minister for Law and Judiciary, The Principal Secretary, Law and Judiciary Department and Shri. Dilip Jinadattarao Mangsule
Bombay High Court · (2014) 1 BomCR 146 : (2013) 5 LLN 470 : (2014) 1 MhLj 474
High Courts22 Nov 2013Dismissed
Anuj Hemant Sheth Vs Sumer Set Co-operative Housing Society Limited, Neo Housing and Infrastructure Development Limited and Vishal H. Mandlani
Bombay High Court · (2014) 1 MhLj 353
High Courts22 Nov 2013Allowed
M/s. Sultanabad Villa Co-operative Housing Society Ltd. and Others Vs M/s. Mazda Construction Co. and Others
Bombay High Court · (2014) 1 ABR 207 : (2014) 3 BomCR 342 : (2014) 1 MhLj 406
High Courts22 Nov 2013Allowed
Smt. Jayshree Vs The State of Maharashtra, Smt. Nilawati, Bharat and Mrs. Rohini
Bombay High Court · (2014) ALLMR(Cri) 1065
High Courts22 Nov 2013Allowed
Syed Kadir Syed Isaq Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 1704
High Courts21 Nov 2013Allowed
Sudamrao Keshawrao Aher, Sahebrao Sukhdeorao Rindhe and Ashok Sahebrao Jadhav Vs The State of Maharashtra and Others
Bombay High Court · (2014) 2 ABR 760 : (2014) 1 ALLMR 697
High Courts21 Nov 2013Allowed
M/s. EvGreen Machine Tool and Automation Pvt. Ltd. and Another Vs M/s. Mayur Engineering Works and Another
Bombay High Court · (2014) ALLMR(Cri) 1038 : (2014) 3 BC 404
High Courts21 Nov 2013Dismissed
Sumit Santosh Sahadev (Varma) Vs The Electoral Registration Officer, Ahmednagar, The State Election Commission, Mumbai and Ahmednagar Municipal Corporation
Bombay High Court · (2014) 1 ALLMR 56 : (2014) 2 BomCR 647 : (2014) 2 MhLj 229
High Courts21 Nov 2013Dismissed
M/s. Bhandari Udyog Limited Vs Industrial Facilitation Council, Office of the Commissioner and Indira Sahakari Sut Girani Ltd.
Bombay High Court · (2014) 2 BomCR 70
High Courts21 Nov 2013Dismissed
Kolhapur Ice and Cold Storage Co. Vs Rajput Dairy
Bombay High Court · (2014) 4 ABR 495 : (2014) 2 ALLMR 151 : (2014) 1 MhLj 367
High Courts21 Nov 2013Dismissed
Gayatri Narendra Kulkarni @ Diplai Suhas Tare Vs The State of Maharashtra, The State Election Commission, Mumbai and The Commissioner/Returning Officer, Ahmednagar
Bombay High Court · (2014) 1 ABR 246 : (2014) 1 ALLMR 821 : (2014) 2 BomCR 715