High Courts29 Nov 2013Allowed
Bajrangsingh Vs The State of Maharashtra
Bombay High Court · (2013) 11 BOM CK 0039
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,150 of 3,665
High Courts29 Nov 2013
Smt. Bhagwatibai Khetan Vs Ashokkumar Bhagwati Prasad Khetan
Bombay High Court · (2014) 1 RCR(Civil) 773
High Courts29 Nov 2013
Kishor Kumar Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 1652
High Courts29 Nov 2013Dismissed
Sunil Shamrao Thokal Vs The Salvation Army Evangeline Booth Hospital
Bombay High Court · (2013) 11 BOM CK 0013
High Courts29 Nov 2013
Sikh Education Society Vs State of Maharashtra
Bombay High Court · (2014) 4 ALLMR 293
High Courts28 Nov 2013
Shaligram Vs Ramesh
Bombay High Court · (2014) 3 ALLMR 235 : (2014) 3 MhLj 704
High Courts28 Nov 2013
Commissioner of Income Tax Vs Pushparthy Packs (P.) Ltd.
Bombay High Court · (2014) 221 TAXMAN 403
High Courts28 Nov 2013Dismissed
Smt. Puja Vs Sujay and Others
Bombay High Court · (2014) ALLMR(Cri) 1018
High Courts28 Nov 2013Dismissed
A.R. Rail Vikas Services Pvt. Limited Vs Union of India, Ministry of Railways and General Manager, Central Railways
Bombay High Court · (2013) 11 BOM CK 0122
High Courts28 Nov 2013Dismissed
Santosh @ Sonu Balram Jadhav Vs State of Maharashtra
Bombay High Court · (2013) 11 BOM CK 0119
High Courts28 Nov 2013
Shakil Ahmad Akil Ali Vs Kishor Rameshchandra Mundada and Another
Bombay High Court · (2014) ALLMR(Cri) 985 : (2014) 3 BC 464
High Courts28 Nov 2013Disposed Off
Housing Development and Infrastructure Limited Vs Mumbai International Airport Private Limited and Others
Bombay High Court · (2013) 11 BOM CK 0104
High Courts28 Nov 2013Dismissed
Ms. Rani Shashank Doshi Vs State of Maharashtra, Commissioner of Police and The Senior Inspector of Police
Bombay High Court · (2014) ALLMR(Cri) 14 : (2014) 1 BomCR(Cri) 339
High Courts28 Nov 2013Dismissed
Suman Shivaji Dolas Vs Ahmednagar Zilla Parishad
Bombay High Court · (2013) 11 BOM CK 0102
High Courts28 Nov 2013
Jalindar Ganpat Lawate Vs Pravara Medical Trust
Bombay High Court · (2014) 4 ALLMR 58 : (2014) 5 MhLj 213
High Courts28 Nov 2013Dismissed
Munishwar Vs Arvindkumar and Another
Bombay High Court · (2014) ALLMR(Cri) 693
High Courts28 Nov 2013Allowed
Manoj and Smt. Rajashri Vs Chandrakishore and Others
Bombay High Court · (2014) 2 ABR 599 : (2014) 1 ALLMR 771 : (2014) 1 BomCR 657 : (2014) 2 MhLj 758
High Courts28 Nov 2013
Lata Sunil Joshi Vs The State of Maharashtra and Others
Bombay High Court · (2014) 2 ALLMR 318 : (2014) 3 MhLj 29
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts28 Nov 2013Disposed Off
Sangamner Nagar Parishad Vs Tanaji Madhav Abhang
Bombay High Court · (2014) 4 ALLMR 49 : (2014) 5 MhLj 147